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State of Gujarat - Section

Section 2 in Boilers (Gujarat Amendment) Act, 1990

2. Amendment of Section 22 of 5 of 1923.-In the Boilers Act, 1923 (5 of 1923), in its application to the State of Gujarat (hereinafter referred to as the "principal Act"), in Section 22, for the words "one hundred rupees", the words "two hundred rupees" shall be substituted.