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State of Uttar Pradesh - Section

Section 11 in Rules under the United Provinces Excise Act, 1910

11. Other forms of country liquor.

- Tari (or toddy) in Uttar Pradesh means usually the sap, whether fermented or "fresh" (unfermented), of the Palmyra palm (tar) or of the date tree (khajur), Sendhi, a kindred drink, is made from the sap of the wild date tree. Trees of this species are to be found in greater of less abundance in the majority of the district in Uttar Pradesh.Pachwai is a variety of beer usually obtained by fermenting rice. It is manufactured, under licence, for domestic consumption only, in parts of the Tarai.