Supreme Court - Daily Orders
Shakun Srivastava vs Prem Prakash Srivastava on 14 November, 2018
Bench: Abhay Manohar Sapre, Indu Malhotra
ITEM NO.7 COURT NO.8 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1840/2018
SHAKUN SRIVASTAVA Petitioner(s)
VERSUS
PREM PRAKASH SRIVASTAVA Respondent(s)
(FOR ADMISSION and IA No.157343/2018-EX-PARTE STAY and IA
No.157345/2018-EXEMPTION FROM FILING O.T.)
Date : 14-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. B.S.Rajesh Agrajit,Adv.
Ms. Dipti Jyoti Rana,Adv.
Mr. Samdarsh Sanjay,Adv.
Mr. Shyamal Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for exemption from filing official translation is allowed.
Issue notice.
In the meantime, there shall be stay of further proceedings in H.M.A. No.493/2018 titled as Prem Prakash Srivastava v. Shakun Srivastava pending before the Principal Judge, Family Court at Gorukhpur, Uttar Pradesh until further orders.
Signature Not Verified Digitally signed by ANITA MALHOTRA(ANITA MALHOTRA) (CHANDER BALA) Date: 2018.11.15 17:03:55 IST COURT MASTER COURT MASTER Reason: