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Supreme Court - Daily Orders

The Commissioner Of Income Tax 5 vs M/S Gbl Power Ltd.(Now Known As Gbll ... on 24 September, 2024

                         IN THE SUPREME COURT OF INDIA
                         CIVIL APPELLATE JURISDICTION

                           Civil Appeal No 2396 of 2011


     The Commissioner of Income Tax-5                     .... Appellant(s)


                                        Versus


     M/s GBL Power Ltd (Now known as GBLL Power Ltd)      ....Respondent(s)


                                         WITH



                           C.A. No. 6274/2012

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                           C.A. No. 2226/2012

                           C.A. No. 3491/2012
Signature Not Verified

Digitally signed by
Sanjay Kumar
Date: 2024.09.30
                           C.A. No. 7536-7537/2011
18:59:39 IST
Reason:




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                                     ORDER


1    Delay condoned.


2    By a Circular dated 17 September 2024 of the Central Board of Direct Taxes,

     Department of Revenue, Ministry of Finance, the monetary threshold of the tax

     effect for filing an appeal to the Supreme Court has been increased from Rupees

     two crores to Rupees five crores. The Additional Solicitor General has confirmed

     that the tax effect in the present matters is less than Rupees five crores.


3    Taking note of the above statement, the Civil Appeals and Special Leave

     Petitions are disposed of. Any questions of law arising from the Civil Appeals and

     Special Leave Petitions are left open.


3    Pending application(s), if any, shall stand disposed of.




                                              ..…..…....…........……………….…........CJI.
                                              [Dr Dhananjaya Y Chandrachud]



                                              …..…..…....…........……………….…........J.
                                              [J B Pardiwala]



                                              …..…..…....…........……………….…........J.
                                              [Manoj Misra]

New Delhi;
September 24, 2024
-S-




                                                                                    26
ITEM NO.4                COURT NO.1                    SECTION IX

               S U P R E M E C O U R T O F       I N D I A
                       RECORD OF PROCEEDINGS

                     Civil Appeal    No(s).2396/2011

THE COMMISSIONER OF INCOME TAX-5                         Appellant(s)

                                    VERSUS

M/S GBL POWER LTD.(NOW KNOWN AS GBLL POWER LTD.)         Respondent(s)

WITH
(WITH APPLICATIONS FOR CONDONATION OF DELAY IN FILING)

WITH
C.A. No. 6274/2012 (XIV-A)

SLP(C) No. 19744/2011 (XIV)

C.A. No. 6278/2012 (XIV-A)

SLP(C) No. 8383/2013 (XIV)

C.A. No. 4982/2015 (XIV-A)

SLP(C) No. 27704/2014 (XIV)

SLP(C) No. 29196/2019 (XIV)

SLP(C) No. 28657/2019
IX
SLP(C) No. 3347/2015
XIV
SLP(C) No. 6057/2010
IX
SLP(C) No. 19622/2017
IX
SLP(C) No. 10994/2018
IX
C.A. No. 2226/2012
III


                                                                         27
C.A. No. 3491/2012
III
C.A. No. 7536-7537/2011
XI-A
C.A. No. 6863/2018
XIV-A
C.A. No. 6214/2021
XIV-A
C.A. No. 4549/2019
XIV-A
C.A. No. 6215/2021
XIV-A
C.A. No. 9553/2018
XIV-A
C.A. No. 2280/2019
XIV-A
SLP(C) No. 7068/2021
XIV
SLP(C) No. 26087/2019
XIV
C.A. No. 272/2021
XIV-A
C.A. No. 6281/2011
IV-A
C.A. No. 5102/2012
XIV-A
C.A. No. 4981/2015
XIV-A
C.A. No. 4430/2012
XIV-A
SLP(C) No. 20650-20651/2012
XIV
SLP(C) No. 20653/2012
XIV


                              28
SLP(C) No. 25728/2012
XIV
SLP(C) No. 31859/2012
XIV
C.A. No. 6403/2017
III
SLP(C) No. 22295/2011
IX
C.A. No. 7821/2011
IX
C.A. No. 631/2013
III
SLP(C) No. 21839/2012
IX
C.A. No. 7778/2011
IX
C.A. No. 7666/2011
IX
C.A. No. 7144/2011
XIV-A
C.A. No. 247/2012
XIV-A
C.A. No. 7145/2011
XIV-A
C.A. No. 7146/2011
XIV-A
C.A. No. 8694/2011
XIV-A
C.A. No. 8046/2011
XIV-A
C.A. No. 8043/2011
XIV-A
C.A. No. 8695/2011
XIV-A


                        29
C.A. No. 8045/2011
XIV-A
C.A. No. 8696/2011
XIV-A
C.A. No. 248/2012
XIV-A
Diary No. 12749-2018
XIV
SLP(C) No. 14122/2020
XIV
SLP(C) No. 14121/2020
XIV
C.A. No. 4960/2013
III
C.A. No. 14315/2015
XIV-A
C.A. No. 14327/2015
III
C.A. No. 14338/2015
XIV-A
C.A. No. 7847/2012
IX
SLP(C) No. 26357/2019
IX
C.A. No. 7010/2012
XIV-A
C.A. No. 4516/2013
III
C.A. No. 6817/2013
III
C.A. No. 4519/2013
III
SLP(C) No. 21267/2012
XIV


                        30
SLP(C) No. 17711/2023
XIV
C.A. No. 1381/2016
XIV-A
C.A. No. 796/2013
XIV-A
C.A. No. 8353/2016
XIV-A
C.A. No. 10300/2016
XIV-A
C.A. No. 64/2019
XIV-A
C.A. No. 169/2019
XIV-A
C.A. No. 5973/2019
XIV-A
Diary No. 15797-2024
XIV
C.A. No. 4630/2012
XIV-A
C.A. No. 8219/2012
XIV-A
C.A. No. 8706/2013
XIV-A
C.A. No. 5748/2012
XIV-A
C.A. No. 4/2012
XIV-A
SLP(C) No. 32803/2018
XV
C.A. No. 2074/2012
XIV-A
C.A. No. 2075/2012
XIV-A


                        31
C.A. No. 288/2015
IV-A
C.A. No. 3416/2012
IX
C.A. No. 3767/2015
III
C.A. No. 380/2015
III
SLP(C) No. 6464/2015
IV-A
SLP(C) No. 7558/2015
IV-A
SLP(C) No. 19939/2015
IV-A
C.A. No. 1566/2016
XII
C.A. No. 9386/2014
IV-A
C.A. No. 6375/2016
XVI
SLP(C) No. 12267/2019
XII
C.A. No. 643/2016
XIV-A
C.A. No. 5975/2014
XVI
C.A. No. 264/2015
III
SLP(C) No. 19009/2012
XIV
C.A. No. 3796/2014
III
C.A. No. 5289/2012
XIV-A


                        32
C.A. No. 5293/2012
XIV-A
C.A. No. 5292/2012
XIV-A
C.A. No. 5295/2012
XIV-A
C.A. No. 5291/2012
XIV-A
C.A. No. 5288/2012
XIV-A
C.A. No. 6377/2016
XIV-A
C.A. No. 6380/2016
XIV-A
C.A. No. 31/2017
XIV-A
C.A. No. 8721/2018
XIV-A
C.A. No. 2425/2017
XIV-A
C.A. No. 8718/2018
XIV-A
C.A. No. 9366/2017
XIV-A
C.A. No. 9414/2018
XIV-A
Diary No. 38336-2018
XIV
C.A. No. 1995/2019
XIV-A
C.A. No. 7021/2021
XIV-A
C.A. No. 101/2014
IV-A


                       33
C.A. No. 10731/2017
IV-A
C.A. No. 7827/2012
IX
C.A. No. 7211/2012
IV-A
C.A. No. 7943/2012
IV-A
C.A. No. 745/2013
IV-A
C.A. No. 9186/2012
XIV-A
C.A. No. 8328/2012
XIV-A
C.A. No. 626/2015
XIV-A
C.A. No. 627/2015
XIV-A
C.A. No. 628/2015
XIV-A
C.A. No. 631/2015
XIV-A
C.A. No. 635/2015
XIV-A
C.A. No. 637/2015
XIV-A
C.A. No. 8799/2012
XIV-A
C.A. No. 630/2015
XIV-A
C.A. No. 629/2015
XIV-A
C.A. No. 636/2015
XIV-A


                      34
C.A. No. 634/2015
XIV-A
C.A. No. 632/2015
XIV-A
C.A. No. 644/2015
XIV-A
C.A. No. 633/2015
XIV-A
C.A. No. 645/2015
XIV-A
C.A. No. 638/2015
XIV-A
C.A. No. 640/2015
XIV-A
C.A. No. 639/2015
XIV-A
C.A. No. 643/2015
XIV-A
C.A. No. 641/2015
XIV-A
C.A. No. 642/2015
XIV-A
SLP(C) No. 10263/2014
XIV
C.A. No. 5713/2015
IV-A
C.A. No. 5714/2015
IV-A
C.A. No. 5715/2015
IV-A
C.A. No. 5716/2015
IV-A
C.A. No. 5259/2019
IV-A


                        35
C.A. No. 5838/2019
IV-A
C.A. No. 7684/2019
XII
C.A. No. 7685/2019
XII
C.A. No. 7688/2019
XII
C.A. No. 520/2021
IV-A
C.A. No. 2738/2021
IV-A
C.A. No. 4452/2021
IV-A
C.A. No. 7717/2021
IV-A
C.A. No. 7718/2021
IV-A
C.A. No. 2228/2022
IV-A
C.A. No. 4701/2022
IV-A
C.A. No. 4741/2022
IV-A
SLP(C) No. 462/2024
IX
C.A. No. 2955/2014
IV-A
C.A. No. 4583/2014
XVI
C.A. No. 1008/2014
XIV-A
SLP(C) No. 20931/2014
XIV


                        36
SLP(C) No. 25404/2016
XIV
SLP(C) No. 4633/2014
XIV
SLP(C) No. 4634/2014
XIV
C.A. No. 1925/2014
III
C.A. No. 1109/2015
IV-A
C.A. No. 9504/2013
III
SLP(C) No. 23921/2022
IX
C.A. No. 3962/2013
XIV-A
C.A. No. 2782/2014
XIV-A
C.A. No. 4453/2017
III
C.A. No. 11152/2018
XIV-A
SLP(C) No. 3704/2018
IX
C.A. No. 398/2015
XIV-A
SLP(C) No. 3556/2018
IX
SLP(C) No. 22255/2019
XII
C.A. No. 930/2016
III
C.A. No. 935/2016
III


                        37
C.A. No. 14272/2015
III
C.A. No. 696/2014
X
SLP(C) No. 9445/2014
IX
SLP(C) No. 14519/2017
IX
SLP(C) No. 4439/2018
IX
C.A. No. 5689/2014
III
C.A. No. 10235/2014
III
C.A. No. 10236/2014
III
C.A. No. 5132/2015
III
C.A. No. 6063/2016
III
C.A. No. 8428/2014
III
C.A. No. 1458/2017
XII-A
C.A. No. 14557/2015
III
C.A. No. 14575/2015
III
C.A. No. 14572/2015
III
C.A. No. 4070/2014
XIV-A
C.A. No. 3276/2017
IV-A


                        38
C.A. No. 10573/2018
IV-A
C.A. No. 8588/2014
III
C.A. No. 5091/2015
III
C.A. No. 5556/2019
III
C.A. No. 6043/2019
III
C.A. No. 14137/2015
XII-A
C.A. No. 14138/2015
XII-A
C.A. No. 5674/2014
XII
Diary No. 22359-2018
XV
SLP(C) No. 18952/2018
XV
C.A. No. 4839/2015
XII
SLP(C) No. 2269/2021
XIV
C.A. No. 5798/2015
III
C.A. No. 2108/2016
XII-A
SLP(C) No. 25842/2023
IV-A
SLP(C) No. 3245/2022
XII
C.A. No. 8115/2014
IV-C


                        39
SLP(C) No. 33438/2014
XIV
C.A. No. 18296/2017
XII-A
C.A. No. 18299/2017
XII-A
C.A. No. 553/2020
III
C.A. No. 485/2020
III
C.A. No. 491/2020
III
C.A. No. 4268/2015
III
SLP(C) No. 36425/2014
XI
C.A. No. 5839/2013
III-A
C.A. No. 10797/2014
III-A
SLP(C) No. 9900/2023
XIV
C.A. No. 5385/2016
IV-A
C.A. No. 5382/2016
IV-A
C.A. No. 6489/2016
IV-A
C.A. No. 3768/2015
III
C.A. No. 5301/2015
IV-A
C.A. No. 4375/2015
III


                        40
C.A. No. 5099/2015
III
C.A. No. 5385/2015
III
C.A. No. 1061/2017
III
C.A. No. 1548/2017
III
C.A. No. 1300/2019
III
C.A. No. 3343/2016
III
C.A. No. 145/2016
XIV-A
C.A. No. 21852/2017
XIV-A
C.A. No. 1632/2020
XIV-A
SLP(C) No. 14063/2023
XIV
SLP(C) No. 22267/2023
XIV
SLP(C) No. 23595/2023
XIV
Diary No. 51696-2023
XIV
C.A. No. 4731/2024
XIV-A
C.A. No. 144/2016
XIV-A
C.A. No. 3937/2017
XIV-A
C.A. No. 526/2016
XIV-A


                        41
C.A. No. 5909/2016
XIV-A
C.A. No. 5905-5906/2016
XIV-A
C.A. No. 5904/2016
XIV-A
C.A. No. 8403/2017
XIV-A
C.A. No. 11201/2017
XIV-A
C.A. No. 6666/2015
XII
SLP(C) No. 24371/2015
IX
C.A. No. 14528/2015
III
SLP(C) No. 16566-16567/2023
IX
C.A. No. 13383/2015
III
C.A. No. 7330/2018
III
C.A. No. 1426/2016
III
C.A. No. 5000/2016
III
C.A. No. 4230/2016
III
C.A. No. 5475/2016
III
SLP(C) No. 22182/2016
XIV
SLP(C) No. 12970/2020
XIV


                              42
C.A. No. 13569/2015
XV
SLP(C) No. 15707/2021
IV-A
SLP(C) No. 32938/2018
IX
C.A. No. 4721/2017
XII
C.A. No. 3501/2016
IV-A
C.A. No. 11341/2016
XIV-A
SLP(C) No. 19634/2019
IX
SLP(C) No. 7316/2020
XIV
C.A. No. 4223/2020
IV
C.A. No. 4224/2020
IV
SLP(C) No. 23111-23112/2017
XIV
SLP(C) No. 20708/2017
XIV
SLP(C) No. 16201/2018
XIV
C.A. No. 9161/2018
IV
SLP(C) No. 14994/2019
XIV
C.A. No. 6374/2016
XVI
C.A. No. 10878/2016
III


                              43
C.A. No. 10879/2016
III
SLP(C) No. 19377/2023
XIV
C.A. No. 8885/2016
XIV-A
SLP(C) No. 759/2022
IV-A
SLP(C) No. 2348/2022
XIV
SLP(C) No. 2674/2022
XIV
SLP(C) No. 541/2024
XIV
Diary No. 15468-2024
XIV
SLP(C) No. 14062/2023
XIV
SLP(C) No. 1186/2022
XIV
SLP(C) No. 542/2024
XIV
SLP(C) No. 540/2024
XIV
SLP(C) No. 2223/2024
XIV
SLP(C) No. 34613/2016
XII
C.A. No. 11345/2016
III
C.A. No. 1266/2017
III
C.A. No. 3369/2017
XIV-A


                        44
C.A. No. 8293/2018
III
C.A. No. 1265/2017
III
C.A. No. 4953/2018
XV
C.A. No. 6013/2018
XV
C.A. No. 3751/2024
III
C.A. No. 7109/2017
III
C.A. No. 7110/2017
III
C.A. No. 2533/2019
III
C.A. No. 5511/2017
III
C.A. No. 5505/2017
III
C.A. No. 18277/2017
III
C.A. No. 8696/2017
III
SLP(C) No. 780/2019
III
C.A. No. 1286/2019
III-A
C.A. No. 12205/2018
XIV-A
SLP(C) No. 2099/2024
XV
SLP(C) No. 529/2019
XV


                       45
C.A. No. 8033/2018
XIV-A
C.A. No. 8035/2018
XIV-A
C.A. No. 20044/2017
III-A
SLP(C) No. 33871/2017
XI
C.A. No. 11037/2017
III
C.A. No. 12054/2017
IV
Diary No. 19408-2020
III
Diary No. 20979-2020
III
C.A. No. 12059/2017
IV
C.A. No. 21832/2017
XIV-A
C.A. No. 8714/2018
XIV-A
C.A. No. 8716/2018
XIV-A
SLP(C) No. 21425/2019
XIV
C.A. No. 8713/2018
XIV-A
C.A. No. 12544/2017
III
C.A. No. 5252/2024
III
C.A. No. 2271/2018
IV-A


                        46
SLP(C) No. 760/2019
XIV
SLP(C) No 6520 of 2018
III
C.A. No. 3959/2018
XIV-A
C.A. No. 11491/2018
XIV-A
C.A. No. 10910/2018
III
C.A. No. 10913/2018
III
C.A. No. 10909/2018
III
C.A. No. 10912/2018
III
SLP(C) No. 9296/2018
XIV
SLP(C) No. 17122/2019
IX
SLP(C) No. 28222/2018
XIV
C.A. No. 4886/2018
XV
C.A. No. 4888/2018
XV
C.A. No. 4889/2018
XV
SLP(C) No. 22837/2023
XII
SLP(C) No. 16692/2018
XV
C.A. No. 7345/2024
XII-A


                         47
SLP(C) No. 16544/2018
XV
C.A. No. 3379/2023
XV
C.A. No. 3382/2023
XV
C.A. No. 3386/2023
XV
C.A. No. 3384/2023
XV
SLP(C) No. 189/2019
XV
SLP(C) No. 191/2019
XV
SLP(C) No. 26117/2018
XV
C.A. No. 7324/2018
XV
SLP(C) No. 2667/2020
XIV
SLP(C) No. 10733-10734/2021
IX
SLP(C) No. 20303/2021
IX
SLP(C) No. 10122/2022
XII
SLP(C) No. 24884/2018
XIV
SLP(C) No. 23662/2018
IX
SLP(C) No. 31958/2018
IX
SLP(C) No. 21333/2019
IX


                              48
SLP(C) No. 15669/2019
IX
SLP(C) No. 15022/2019
IX
SLP(C) No. 15117/2019
IX
SLP(C) No. 21191/2019
IX
SLP(C) No. 17114/2019
IX
SLP(C) No. 23320/2019
IX
C.A. No. 10055/2018
XV
SLP(C) No. 24743/2018
XV
C.A. No. 1714/2024
XIV-A
C.A. No. 12231/2018
XV
SLP(C) No. 9325/2018
XV
SLP(C) No. 6891/2018
XV
SLP(C) No. 8474/2018
XV
SLP(C) No. 11852/2018
XV
Diary No. 17976-2018
XV
SLP(C) No. 11440/2020
XIV
SLP(C) No. 32775/2018
XIV


                        49
SLP(C) No. 3826/2019
XIV
C.A. No. 11920/2018
XIV-A
Diary No. 33387-2018
XIV
SLP(C) No. 4174-4175/2023
IV-A
C.A. No. 98/2019
XV
SLP(C) No. 2934-2935/2019
XV
Diary No. 13648-2019
XV
SLP(C) No. 164/2019
XIV
SLP(C) No. 5220/2019
XII
SLP(C) No. 6655/2019
XV
SLP(C) No. 6490/2019
III
SLP(C) No. 7550/2019
III
SLP(C) No. 7502/2019
III
SLP(C) No. 6489/2019
III
SLP(C) No. 6504/2019
III
Diary No. 5852-2019
III
SLP(C) No. 7144/2019
III


                            50
SLP(C) No. 6512/2019
III
Diary No. 6041-2019
III
Diary No. 6044-2019
III
SLP(C) No. 7361/2019
III
Diary No. 7696-2019
III
Diary No. 7789-2019
III
SLP(C) No. 9568/2019
III
SLP(C) No. 10397/2019
III
SLP(C) No. 14495/2019
III
Diary No. 6026-2019
III
SLP(C) No. 14478/2019
III
SLP(C) No. 8717/2019
IX
SLP(C) No. 12960/2020
IX
SLP(C) No. 8557/2019
XV
SLP(C) No. 12667/2020
XV
SLP(C) No. 13685/2021
XV
SLP(C) No. 8445/2019
III


                        51
C.A. No. 300/2024
XVI
C.A. No. 301/2024
XVI
SLP(C) No. 10311/2019
XIV
Diary No. 5278-2024
XIV
Diary No. 52888-2023
XIV
Diary No. 21061-2017
XIV
Diary No. 30548-2017
XIV
C.A. No. 3933/2024
XIV-A
C.A. No. 5206/2019
XIV-A
C.A. No. 5796/2019
XIV-A
C.A. No. 6274/2019
XIV-A
SLP(C) No. 20001/2019
XIV
SLP(C) No. 14944/2019
III
SLP(C) No. 16615-16618/2019
IX
SLP(C) No. 16007/2019
IV-A
SLP(C) No. 16951/2019
IX
SLP(C) No. 23322/2019
IX


                              52
C.A. No. 9674/2019
IV-C
SLP(C) No. 18516/2019
IX
SLP(C) No. 17052/2019
IX
SLP(C) No. 17003/2019
IX
Diary No. 22156-2019
IV-A
Diary No. 8936-2019
IV-A
SLP(C) No. 22484/2019
IX
SLP(C) No. 2037/2020
IX
C.A. No. 6553/2022
III
C.A. No. 9337/2019
XIV-A
SLP(C) No. 4462/2020
III
SLP(C) No. 13564/2020
IV-A
SLP(C) No. 19391/2021
XII
SLP(C) No. 1388/2021
III
SLP(C) No. 15208/2020
XII
SLP(C) No. 14180/2020
IV-A
SLP(C) No. 10333/2020
IX


                        53
SLP(C) No. 13284/2020
III
SLP(C) No. 1167/2021
IX
SLP(C) No. 2249/2021
IX
SLP(C) No. 1216/2021
IX
SLP(C) No. 4212/2021
IX
SLP(C) No. 1148/2021
IX
SLP(C) No. 6780/2021
IV-A
SLP(C) No. 4748/2021
IV-A
SLP(C) No. 4217/2021
III
C.A. No. 6561/2024
XII
C.A. No. 4822/2021
IV-A
C.A. No. 2301/2021
XII
SLP(C) No. 8680/2021
XII
SLP(C) No. 7799/2021
XII
SLP(C) No. 8641/2021
XII
SLP(C) No. 7980/2021
XII
SLP(C) No. 7397/2021
XII


                        54
C.A. No. 4668/2024
IV-A
SLP(C) No. 9020/2021
III
SLP(C) No. 8998/2021
III
SLP(C) No. 8994/2021
III
SLP(C) No. 13013/2021
III
SLP(C) No. 4381/2022
III
C.A. No. 6572/2021
XIV-A
SLP(C) No. 15621/2023
XIV
C.A. No. 6574/2021
XIV-A
C.A. No. 4910/2021
IV-A
C.A. No. 5703/2021
IV-A
C.A. No. 5704/2021
IV-A
C.A. No. 6334/2021
IV-A
SLP(C) No. 12307/2021
IV-A
SLP(C) No. 14010/2021
IV-A
SLP(C) No. 18092/2021
IV-A
SLP(C) No. 13064/2021
IV-A


                        55
SLP(C) No. 13665/2021
IV-A
SLP(C) No. 13052/2021
IV-A
SLP(C) No. 13745/2021
IV-A
SLP(C) No. 15783/2021
IV-A
SLP(C) No. 18779/2021
IX
SLP(C) No. 19090/2021
IV-A
SLP(C) No. 19933/2021
IV-A
SLP(C) No. 19953/2021
IV-A
SLP(C) No. 19917/2021
IV-A
SLP(C) No. 20744/2021
IV-A
SLP(C) No. 18892/2021
IV-A
SLP(C) No. 20431/2021
IV-A
SLP(C) No. 21901/2022
XV
SLP(C) No. 23978/2022
XV
SLP(C) No. 1032/2023
XV
SLP(C) No. 2292/2023
XV
SLP(C) No. 2445/2022
III


                        56
SLP(C) No. 2535/2022
III
C.A. No. 306/2024
IV-A
C.A. No. 10731/2024
XII-A
SLP(C) No. 5069/2022
IV-A
SLP(C) No. 3565-3566/2022
IV-A
SLP(C) No. 8389/2022
XII
SLP(C) No. 8009/2022
IX
C.A. No. 3989/2024
XI-A
C.A. No. 3990/2024
XI-A
SLP(C) No. 9128/2022
IX
Diary No. 8178-2020
XIV
SLP(C) No. 11994/2022
IV-A
SLP(C) No. 20710/2022
XV
SLP(C) No. 245/2023
XV
SLP(C) No. 20711/2022
XV
Diary No. 22312-2022
XIV
Diary No. 3706-2023
XII


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Diary No. 32038-2023
IX
SLP(C) No. 7166/2023
IV-B
SLP(C) No. 7442/2023
XIV
SLP(C) No. 14814/2023
XIV
SLP(C) No. 18331/2023
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SLP(C) No. 11200/2023
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SLP(C) No. 14815/2023
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SLP(C) No. 10843/2023
XI
Diary No. 21120-2023
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Diary No. 24710-2023
IX
SLP(C) No. 20855/2023
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Diary No. 48454-2023
IV-A
Diary No. 1865-2024
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Diary No. 1866-2024
IV-A
Diary No. 48472-2023
XIV
SLP(C) No. 1360/2024
XI-A
SLP(C) No. 1365/2024
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SLP(C) No. 4075/2024
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SLP(C) No. 4958/2024
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Diary No. 14211-2024
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Diary No. 28483-2024
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Diary No. 30960-2024
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Diary No. 31544-2024
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Diary No. 31554-2024
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Diary No. 31629-2024
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Diary No. 32573-2024
XI-A
Diary No. 32986-2024
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IV-A


                       59
Date : 24-09-2024 These matters were called on for hearing today.

CORAM :
          HON'BLE THE CHIEF JUSTICE
          HON'BLE MR. JUSTICE J.B. PARDIWALA
          HON'BLE MR. JUSTICE MANOJ MISRA

for appearing parties:

                         Mr. N Venkataraman, A.S.G.
                         Mr. Rupesh Kumar, Sr. Adv.
                         Ms. Nisha Bagchi, Sr. Adv.
                         Mr. Gurmeet Singh Makker, AOR
                         Mr. V C Bharathi, Adv.
                         Mr. Shyam Gopal, Adv.
                         Mr. Vikrant Yadav, Adv.
                         Mr. Rajesh Kumar Singh, Adv.
                         Mr. Raj Bahadur Yadav, AOR

                         Ms. Neelam Sharma, AOR
                         Ms. Pankhuri Shrivastava, Adv.
                         Mr. Alekshendra Sharma, Adv.

                         Mr. Bhargava V. Desai, AOR
                         Mr. Shivam Sharma, Adv.

                         Mr. Sumeet Lall, AOR

                         Mr. K. V. Mohan, AOR
                         Mr. R. K. Raghavan, Adv.
                         Mr. K.V. Balakrishnan, Adv.

                         Mr. Ved Jain, Adv.
                         Mr. Yoginder Handoo, AOR
                         Mr. Nischay Kapoor, Adv.
                         Ms. Soniya Dodeja, Adv.
                         Mr. Divyansh Dubey, Adv.

                         Mr. Vijay Kumar, AOR

                         Mr. Puneet Taneja, AOR
                         Mr. Amit Yadav, Adv.
                         Mr. Manmohan Singh Narula, Adv.
                         Mr. Anil Kumar, Adv.

                         Mr. Rustom B. Hathikhanawala, AOR


                                                                    60
Mr. Pranab Kumar Mullick, AOR
Mrs. Soma Mullick, Adv.
Mr. Sebat Kumar Deuria, Adv.

Ms. Charanya Lakshmikumaran, Adv.
Ms. Apeksha Mehta, Adv.
Ms. Neha Choudhary, Adv.
Ms. Umang Motiyani, Adv.
Ms. Falguni Gupta, Adv.
Mr. Ayush Agarwal, Adv.
Mr. M. P. Devanath, AOR

Mr. K.V. Mohan, AOR
Mr. R. K. Raghavan, Adv.
Mr. K.V. Balakrishnan, Adv.

Mr. Sumeet Lall, AOR

Mr. Bhargava V. Desai, AOR
Mr. Shivam Sharma, Adv.

Ms. Neelam Sharma, AOR
Ms. Pankhuri Shrivastava, Adv.
Mr. Alekshendra Sharma, Adv.

Mr. Ved Jain, Adv.
Mr. Yoginder Handoo, AOR
Mr. Nischay Kapoor, Adv.
Ms. Soniya Dodeja, Adv.
Mr. Divyansh Dubey, Adv.

Mr. Rustom B. Hathikhanawala, AOR

Mr. Puneet Taneja, AOR
Mr. Amit Yadav, Adv.
Mr. Manmohan Singh Narula, Adv.
Mr. Anil Kumar, Adv.

Mr. Saurabh Soparkar, Sr. Adv.
Mrs. Sumita Ray, AOR
Ms. Disha Ray, Adv.
Mr. Dillip Kumar Nayak, Adv.

Mr. Saurabh Soparkar, Sr. Adv.
Mrs. Sumita Ray, AOR
Ms. Disha Ray, Adv.
Mr. Dillip Kumar Nayak, Adv.


                                    61
Mr. Raghenth Basant, Sr. Adv.
Mr. M.F. Philip, Adv.
Mr. Karamveer Singh Yadav, Adv.
Ms. Kaushitaki Sharma, Adv.
Ms. Hima Bhardwaj, Adv.
Ms. Purnima Krishna, AOR

Mrs. Prabha Swami, AOR
Ms. Divya Swami, Adv.

Mr. Satyen Sethi, Adv.
Mr. Arta Trana Panda, Adv.
Mr. Rameshwar Prasad Goyal, AOR

Mr. Amar Dave, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Miranda Solaman, Adv.

Ms. Mahua Kalra, AOR
Mr. Mayank Nagi, Adv.
Mr. Tarun Singh, Adv.
Mr. Tarun Nagi, Adv.

Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. M.S. Ananth, Adv.
Ms. Sayaree Basu Mallik, Adv.
Mr. Divyanshu Srivastava, Adv.
Mr. Abhinabh Garg, Adv.
Mr. Arshit Anand, Adv.
Mr. E. C. Agrawala, AOR
Mr. Harshvardhan Ranawat, Adv.

Mr. Rakesh Gupta, Adv.
Mr. Somil Agarwal, Adv.
Mr. Dushyant Kumar, Adv.
Mr. Ambhoj Kumar Sinha, AOR

Mr. Bishwajit Bhattacharyya, Sr. Adv.
Mr. Sujay Jain, Adv.
Mr. Sahil Tagotra, AOR

Mr. Aayush Agarwala, Adv.
Mr. Anuj P. Agarwala, Adv.
Mr. Kunj Mehra, Adv.

                                        62
Mr. Pramod B. Agarwala, AOR

Mr. Vipin Nair, AOR
Ms. M.B.Ramya, Adv.
Mr. Mohd Aman alam, Adv.
Mr. P.B.Sashaankh, Adv.
Mr. Aditya Narendranath, Adv.

Mr. Chinmayee Khaledkar, Adv.
Mr. Amol Chitale, Adv.
Mr. Sarthak Sharma, Adv.
Mrs. Pragya Baghel, AOR

Ms. Ananya Kapoor, Adv.
Mr. Salil Kapoor, Adv.
Mr. Ravi Kumar, Adv.
Mr. Sumit Lalchandani, Adv.
Mr. Tarun Chanana, Adv.
Mr. Praveen Swarup, AOR

Mr. T. V. S. Raghavendra Sreyas, AOR
Ms. Gayatri Gulati, Adv.

Mr. Sanjay Jhanwar, Sr. Adv.
Mr. Prakul Khurana, Adv.
Mr. Rajat Sharma, Adv.
Mr. Gourav Asati, Adv.
Mr. Aditya Sharma, Adv.
Mr. Tarun Gupta, AOR

Mr. Anand Varma, AOR
Ms. Aayushi Khurana, Adv.

Ms. Praveena Gautam, AOR
Mr. Pawan Shukla, Adv.
Ms. Kanika Kalyan, Adv.
Ms. Akanksha Tyagi, Adv.

Mr. Jay Savla, Sr. Adv.
Mr. Jasdeep Singh Dhillon, Adv.
Mr. Yugantar Singh Chauhan, Adv.
Mr. Rahul Gupta, AOR

Mr. Vishal Kalra, Adv.
Mr. Saumyendra Singh Tomar, Adv.
Mr. Ankit Sahni, Adv.
Ms. Snigdha Gautam, Adv.
Mr. Anil Kumar Gautam, AOR

                                       63
Ms. Mrinal Kanwar, AOR
Mr. Vaibhav, Adv.

Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Shahrukh Ali, Adv.
Mr. Anil Kumar Mishra-I, AOR
Mr. Supantha Sinha, Adv.

Ms. Deepanwita Priyanka, AOR

Mr. Ashok Kumar Jain, Adv.
r. Pankaj Jain, Adv.
Mrs. Meenakshi Jain, Adv.
Mr. Bijoy Kumar Jain, AOR

Mr. Rustom B. Hathikhanawala, AOR

Mr. V.P. Thangadurai, Adv.
Mr. Sumit Attri, Adv.
M/s. Cyril Amarchand Mangaldas

Mr. Deepak Chopra, Adv.
Mr. Harpreet Singh Ajmani, AOR
Mr. Ankul Goyal, Adv.
Mr. Priyam Bhatnagar, Adv.
Mr. Adwiteya Grover, Adv.

Ms. Runamoni Bhuyan, AOR
Mr. Piyush Sachdev, Adv.
Mr. Suvinay Dash, Adv.
Ms. Shraddha Krishnan Dash, Adv.

Mr. Harpreet Singh Ajmani, AOR
Ms. Ashmita Sharma, Adv.
Mr. Ashish Sarda, Adv.
Ms. Sheetal Kandpal, Adv.

Mr. Sachit Jolly, Adv.
Ms. Anuradha Dutt, Adv.
Ms. Soumya Singh, Adv.
Ms. Disha Jham, Adv.
Mr. Devansh Jain, Adv.
Mr. Raghav Dutt, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Vivek Agarwal, Adv.

Mr. Vipin Nair, AOR

                                    64
Ms. M.B.Ramya, Adv.
Mr. Mohd Aman Alam, Adv.
Mr. P.B.Sashaankh, Adv.
Mr. Aditya Narendranath, Adv.

Mr. Jagdish Kumar Chawla, AOR
Mr. V P Gupta, Adv.
Mr. Anunav Kumar, Adv.
Ms. Shisba Chawla, Adv.
Mr. Vinay Chadda, Adv.

Dr. Shashwat Bajpai, Adv.
Mr. V. N. Raghupathy, AOR

Mr. Simran Mehta, Adv.
Ms. Aruna Gupta, AOR

Ms. Tanmayee Rajkumar, Adv.
Mr. Kunal Verma, AOR
Mrs. Yugandhara Pawar Jha, Adv.
Ms. Lavanya Dhawan, Adv.
Mr. Shivraj Pawar, Adv.
Mr. Ritik Gupta, Adv.

Ms. Surekha Raman, Adv.
Mr. Amarjit Singh Bedi, Adv.
Mr. Sandeep Bagmar, Adv.
Mr. Shreyash Kumar, Adv.
Mr. Yashwant Sanjenbam, Adv.
Mr. Praveen Kumar Singh, Adv.
M/s. K J John And Co

Mr. D. Bharat Kumar, Adv.
Mr. Aman Shukla, Adv.
Ms. Yatika Gupta, Adv.
Mr. M. Chandrakanth Reddy, Adv.
Mr. Gopal Jha, AOR

Mr. D. Bharat Kumar, Adv.
Mr. Aman Shukla, Adv.
Ms. Yatika Gupta, Adv.
Mr. Bhoumik Nayyar, Adv.
Mr. M. Chandrakanth Reddy, Adv.
Mr. Abhijit Sengupta, AOR

Mr. Nikhil Jain, AOR

Mrs. Vanita Bhargava, Adv.

                                  65
Mr. Ajay Bhargava, Adv.
Mr. Karanveer Singh Anand, Adv.
M/s. Khaitan & Co

Mr. Vijay Kumar, Sr. Adv.
Ms. Bharti Tyagi, AOR
Mr. Sanjeev Gupta, Adv.
Mr. Thomas Oommen, Adv.

Mrs. Shashi M Kapila, Adv.
Mr. Vikas Mehta, AOR
Mr. Ankit Vashisht, Adv.
Mr. Nishant Anshul, Adv.
Mr. Pravesh Sharma, Adv.
Mr. Sushil Kumar, Adv.
Mr. Skiddarth Kapila, Adv.

Mr. Arvind Datar, Sr. Adv.
Ms. Malvika Kapila, AOR
Mr. Pranav Sarthi, Adv.
Ms. Tanwangi Shukla, Adv.
Ms. Harbani Shinh, Adv.

Mr. Rajat Navet, Adv.
Mr. Shashi Kant, Adv.
Mr. Pradeep Kumar Bakshi, AOR

Ms. Radha Rangaswamy, AOR
Ms. Ranjeeta Rohatgi, Adv.
Ms. Shrika Gautam, Adv.

Mr. Arvind Datar, Sr. Adv.
Ms. Malvika Kapila, AOR
Mr. Pranav Sarthi, Adv.
Ms. Tanwangi Shukla, Adv.
Ms. Harbani Shinh, Adv.

Mr. Rohit Jain, Adv.
Mrs. Geetanjali Mohan, Adv.
Mr. Vaibhav Kulkarni, Adv.
Mr. Udit Naresh, Adv.

Mr. Ujjwal A. Rana, Adv.
Mr. Himanshu Mehta, Adv.
M/s. Gagrat And Co

Mr. Ronit Chopra, Adv.
Ms. Palak Nenwani, Adv.

                                  66
M/s.   Juris Corp.

Mr. Kamal Sawhney, Adv.
Mr. Nikhil Agarwal, Adv.
Mr. Arun Bhaduria, Adv.
Mr. Nishank Vashishta, Adv.
Mr. R. Chandrachud, AOR
Mr. Puru Medhira, Adv.

Mr. Ashish Gopal Garg, Adv.
Mr. Rakesh Garg, Adv.
Ms. Rekha Agarwal, Adv.
Mr. Ankesh Tripathi, Adv.
Ms. Shweta Garg, AOR

Mr. Tushar Hemani, Sr. Adv.
Mrs. Sumita Ray, AOR
Ms. Disha Ray, Adv.
Mr. Dillip Kumar Nayak, Adv.

Mr. Manish Shah, Adv.
Mrs. Sumita Ray, AOR
Ms. Disha Ray, Adv.
Mr. Dillip Kumar Nayak, Adv.

Mr. Annam Venkatesh, AOR
Mr. Rahul Mishra, Adv.
Mr. Dhuli Shiva Shankar, Adv.
Ms. Agrimaa Singh, Adv.
Ms. Ritumbhara Garg, Adv.

Mr. Vikas Singh, Sr. Adv.
Mr. Anish Maheshwari, Adv.
Mr. Vijay Kumar Maurya, Adv.
Mr. Aayushmaan Vatsyayana, Adv.
Mr. Samir Malik, AOR

Mr. Sanjay Jhanwar, Sr. Adv.
Mr. Prakul Khurana, Adv.
Mr. Rajat Sharma, Adv.
Mr. Gourav Asati, Adv.
Mr. Aditya Sharma, Adv.
Mr. Tarun Gupta, AOR

Ms. Radha Rangaswamy, AOR
Ms. Ranjeeta Rohatgi, Adv.
Ms. Shrika Gautam, Adv.


                                  67
Mr. Gunnam Venkateswara Rao, AOR

Mr. T M Shivakumar, Adv.
Mr. Raghwendra Tiwari, Adv.
Ms. Mamta Tiwari, Adv.
Ms. Sanjana, Adv.
Ms. Kirti Kishore, Adv.
Ms. Amrita Kumari, AOR

Mr. Anand Sukumar, Adv.
Mr. S. Sukumaran, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Mrs. Ruche Anand, Adv.
Ms. Meera Mathur, AOR

Mr. P. Venkat Reddy, Adv.
Mr. Prashant Kumar Tyagi, Adv.
Mr. P. Srinivas Reddy, Adv.
M/s. Venkat Palwai Law

Mr. Jay Savla, Sr. Adv.
Mr. Jasdeep Singh Dhillon, Adv.
Mr. Yugantar Singh Chauhan, Adv.
Ms. Prerna Mehta, AOR

Ms. Manisha T Karia, Sr. Adv.
Mr. Deepin Deepak Sahni, Adv.
Ms. Ananya Arora, Adv.
Ms. Shreya Gupta, Adv.
Mr. C. George Thomas, AOR

Mr. Rakesh Gupta, Adv.
Mr. Somil Agarwal, Adv.
Mr. Dushyant Kumar, Adv.
Mr. Ambhoj Kumar Sinha, AOR

Ms. Manisha T. Karia, Sr. Adv.
Mr. Deepin Deepak Sahni, Adv.
Ms. Ananya Arora, Adv.
Ms. Shreya Gupta, Adv.
Mr. Anandh K, Adv.
Ms. Iyer Shruti Gopal, AOR

Mr. Himanshu S. Sinha, Adv.
Mr. Prashant Meharchandani, Adv.
Mr. Vibhu Jain, Adv.
Mr. Jainender Singh Kataria, Adv.
M/s. Trilegal Advocates On Record

                                    68
Mr. Sumit Mangal, Adv.
Ms. Radhika Sharma, Adv.
Mr. Krishnayan Sen, AOR

Mr. Salil Kapoor, Adv.
Ms. Ananya Kapoor, Adv.
Mr. Ravi Kumar, Adv.
Mr. Sumit Lalchandani, Adv.
Mr. Tarun Chanana, Adv.
Mr. Praveen Swarup, AOR

Mr. Himanshu S. Sinha, Adv.
Mr. Prashant Meharchandani, Adv.
Mr. Vibhu Jain, Adv.
Mr. Jainender Singh Kataria, Adv.
Ms. Pooja Dhar, AOR

Mr. Mayank Pandey, AOR
Mr. Sumit Mangal, Adv.
Ms. Radhika Sharma, Adv.

Mr. Sachit Jolly, Adv.
Ms. Anuradha Dutt, Adv.
Ms. Soumya Singh, Adv.
Ms. Disha Jham, Adv.
Mr. Devansh Jain, Adv.
Ms. B. Vijayalakshmi Menon, AOR

Mr. Shubhranshu Padhi, AOR
Mr. Jay Nirupam, Adv.
Mr. D. Girish Kumar, Adv.
Mr. Pranav Giri, Adv.
Mr. Ekansh Sisodia, Adv.
Ms. A.M. Harsavardhini, Adv.

Mr. M. Yogesh Kanna, Adv.
Mr. Rajeev K Panday, Adv.
Mr. Rajeev Maheshwaranand Roy, AOR
Mr. P. Srinivasan, Adv.

Mr. Nageswar Rao, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr. Parth, Adv.

Mr. Jagdish Kumar Chawla, AOR
Mr. V. P. Gupta, Adv.
Ms. Shisba Chawla, Adv.

                                     69
Mr. Anunav Kumar, Adv.
Mr. Vinay Chadda, Adv.

Mr. Nageswar Rao, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr. Parth, Adv.

Ms. Praveena Gautam, AOR
Mr. Pawan Shukla, Adv.
Mr. Dhanish Kumar, Adv.
Ms. Kanika Kalyan, Adv.
Ms. Akanksha Tyagi, Adv.

Mrs. Prabha Swami, AOR
Mr. Nikhil Swami, Adv.
Mrs. Divya Swami, Adv.

Mr. Porus Kaka, Sr. Adv.
Mr. Neeraj Kumar Jain, Adv.
Mr. Aniket Deepak Agrawal, AOR
Mr. Manish Kanth, Adv.
Mr. Vaibhav Kulkarni, Adv.
Mr. Abhisek Sighavi, Adv.

Mr. V Lakshmikumaran, Adv.
Ms. Charanya Lakshmikumaran, Aor
Mr. S Vasudevan, Adv.
Mr. Karanjot Singh Khurana, Adv.
Mr. Tanmay Bhatnagar, Adv.
Mr. Shivam Gupta, Adv.

Mr. Rony Oommen John, AOR
Mr. Anuj Dubey, Adv.

Mr. Shubham Bhalla, AOR
Ms. Ragini Sharma, Adv.
Mr. Alex Noel Dass, Adv.
Mr. Rohit Pandey, Adv.

Mr. Anand Sukumar, AOR
Mr. S Sukumaran, Adv.
Mr. Bhupesh Pathak, Adv.
Ms. Ruche Anand, Adv.

Mr. Anand Sukumar, Adv.
Mr. S. Sukumaran, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Mrs. Ruche Anand, Adv.

                                   70
Ms. Meera Mathur, AOR

Mr. D. L. Chidananda, Adv.
Mr. Ashwin Kumar D.S., Adv.
Ms. Surbhi Mehta, AOR
Mr. Ishan Roy Chowdhury, Adv.

Ms. Lalit Mohini Bhat, Adv.
Ms. Hetu Arora Sethi, Adv.
Mr. Anuj Kapoor, AOR
Mr. Rahul Jain, Adv.
Mr. Anirudh Bhat, Adv.
Mr. Siddharth Agarwal, Adv.

Mr. Jas Sanghavi, Adv.
Mr. Jasdeep Singh Dhillon, Adv.
Mr. Yugantar Singh Chauhan, Adv.
Mr. Rahul Gupta, AOR

Ms. Manisha T. Karia, Sr. Adv.
Mr. Shirish K. Deshpande, Aor
Ms. Rucha Pravin Mandlik, Adv.
Mr. Deepin Deepak Sahni, Adv.
Ms. Ananya Arora, Adv.
Ms. Shreya Gupta, Adv.

Mr. Manish Shah, Adv.
Mrs. Sumita Ray, AOR
Ms. Disha Ray, Adv.
Mr. Dillip Kumar Nayak, Adv.

Mr. Aman Raj Gandhi, Adv.
Mr. Parthasarathy Bose, Adv.
Mr. Lakshay Kumar, Adv.
Ms. Bindi Girish Dave, AOR

Mr. R.K. Patel, Sr. Adv.
Mr. Malak Manish Bhatt, AOR
Mr. Darshan Patel, Adv.
Ms. Nitya Prabhakar, Adv.

Mr. Amar Dave, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Miranda Solaman, Adv.
For Respondents :

                                   71
Mr. Deepak Agarwal, Adv.
Mr. Siddharth Mittal, AOR

Mr. Aarohi Bhalla, Adv.
Ms. Sujata Kurdukar, Aor
Mr. Sanjeeva Kumar Gupta, Adv.
Mr. Aadhar Nautiyal, Adv.

Mr. M. P. Rastogi, Adv.
Mr. Vishnu Sharma, AOR
Mrs. Anupama Sharma, Adv.
Mr. Amar Jyoti Sharma, Adv.
Mr. Surit Chaubey, Adv.
Ms. Ishtha Singh, Adv.
Mr. Sparsh Saxena, Adv.

Mr. Praveen Swarup, AOR
Mr. Ameet Singh, Adv.
Mr. Devesh Maurya, Adv.
Ms. Aditi Singh, Adv.
Mr. Sukhamrit Singh, Adv.

Mr. K. R. Sasiprabhu, AOR
Mr. Amit Mathur, Adv.
Mr. Vishnu Sharma A S, Adv.
Mr. Prakhar Agarwal, Adv.

Mr. Ved Jain, Adv.
Mr. Nischay Kantoor, Adv.
Ms. Soniya Dodeja, Adv.
Mr. Divyansh Dubey, Adv.
Mr. Subodh S. Patil, AOR

Mr. Aarohi Bhalla, Adv.
Ms. Sujata Kurdukar, Aor
Mr. Sanjeeva Kumar Gupta, Adv.
Mr. Aadhar Nautiyal, Adv.

Mr. Shubham Bhalla, AOR
Ms. Ragini Sharma, Adv.
Mr. Alex Noel Dass, Adv.
Mr. Rohit Pandey, Adv.

Mr. Harpreet Singh Ajmani, AOR
Mr. Anmol Anand, Adv.
Dr. Abhimanyu Chopra, Adv.



                                 72
Mr. Harpreet Singh Ajmani, AOR
Mr. Rohan Khare, Adv.
Mr. Pulkit Pandey, Adv.
Ms. Manasvini Bajpai, Adv.
Ms. Priya Tandon, Adv.

Mr. Sachit Jolly, Adv.
Mr. Anuradha Dutt, Adv.
Ms. Soumya Singh, Adv.
Ms. Disha Jham, Adv.
Mr. Devansh Jain, Adv.
Ms. B. Vijayalakshmi Menon, AOR

Mrs. Rashmi Chopra, Adv.
Ms. Sehr Chopra, Adv.
Ms. Fiza Chopra, Adv.
Mr. Parikshit Bhatti, Adv.
Mr. Puneet Rathi, Adv.
Mr. Braj Kishore Mishra, AOR

Ms. Tanmayee Rajkumar, Adv.
Mr. Kunal Verma, AOR
Mrs. Yugandhara Pawar Jha, Adv.
Ms. Lavanya Dhawan, Adv.
Mr. Shivraj Pawar, Adv.

Mr. Vishnu Sharma, AOR
Mrs. Anupama Sharma, Adv.
Mr. Amar Jyoti Sharma, Adv.
Mr. Surit Chaubey, Adv.
Ms. Ishtha Singh, Adv.
Mr. Sparsh Saxena, Adv.

Mr. Bhargava V. Desai, AOR
Mr. Shivam Malik, Adv.

Mr. Kumar Visalaksh, Adv.
Mr. Udit Jain, Adv.
Mr. M. P. Devanath, AOR

Mr. Kumar Visalaksh, Adv.
Mr. Udit Jain, Adv.
Mr. Abhishek Vikas, AOR

Mr. Ved Jain, Adv.
Mr. Nischay Kantoor, Adv.
Ms. Soniya Dodeja, Adv.
Mr. Divyansh Dubey, Adv.

                                  73
Mr. Subodh S. Patil, AOR

Mr. Naresh Jain, Adv.
Mrs. Arti Agrawal, Adv.
Mrs. Neha Anchlia, Adv.
Mr. Alok Kumar, Adv.
Mr. Rishabh Jain, Adv.
Ms. Nitika Grover, Adv.
Mr. Vikas Mehta, AOR

Mr. Sumit Mangal, Adv.
Ms. Radhika Sharma, Adv.
Mr. Mayank Pandey, AOR

Mr. Kamal Sawhney, Adv.
Mr. Nikhil Agarwal, Adv.
Mr. Arun Bhaduria, Adv.
Mr. Puru Medhira, Adv.
Mr. Nishank Vashishta, Adv.
Mr. Deepak Thackur, AOR

Mr. Rohit Jain, Adv.
Mr. Aniket Deepak Agrawal, AOR
Ms. Manisha Sharma, Adv.
Mr. Abhisek Singhavi, Adv.

Mr. Kheyali Singh, Adv.
Ms. Astha Tyagi, AOR

Mr. Sanjay Jhanwar, Sr. Adv.
Mr. Prakul Khurana, Adv.
Mr. Rajat Sharma, Adv.
Mr. Gourav Asati, Adv.
Mr. Aditya Sharma, Adv.
Mr. Tarun Gupta, AOR

Mr. Ved Jain, Adv.
Mr. Nischay Kantoor, Adv.
Ms. Soniya Dodeja, Adv.
Mr. Divyansh Dubey, Adv.
Mr. Subodh S. Patil, AOR

Mr. Vishal Kalra, Adv.
Mr. Saumyendra Singh Tomar, Adv.
Mr. Ankit Sahni, Adv.
Ms. Snigdha Gautam, Adv.
Mr. Anil Kumar Gautam, AOR



                                   74
Ms. Ishita Farsaiya, Adv.
Mr. Apoorv Shukla, AOR
Ms. Prabhleen A. Shukla, Adv.

Mr. Salil Kapoor, Adv.
Ms. Ananya Kapoor, Adv.
Mr. Ravi Kumar, Adv.
Ms. Sumit Lalchandani, Adv.
Mr. Tarun Chanana, Adv.
Mr. Praveen Swarup, AOR

Mr. Siddharth Ranka, Adv.
Mr. A. Karthik, AOR

Mr. Arvind Datar, Sr. Adv.
Mr. Kapil Wadhwa, Adv.
Mr. Harsh Parashar, AOR
Mr. Chanakya Sharma, Adv.

Mr. Pawanshree Agrawal, AOR
Mr. Divyanshu Agrawal, Adv.

Mr. Sanjay Jhanwar, Sr. Adv.
Mr. Prakul Khurana, Adv.
Mr. Rajat Sharma, Adv.
Mr. Gourav Asati, Adv.
Mr. Aditya Sharma, Adv.
Mr. Tarun Gupta, AOR

Ms. Praveena Gautam, AOR
Mr. Pawan Shukla, Adv.
Ms. Akanksha Tyagi, Adv.
Ms. Kanika Kalyan, Adv.

Ms. Aarti Sathe, Adv.
Mrs. Geetanjali Mohan, Adv.
Ms. Asavari Kadam, Adv.

Mr. Amit Anand Tiwari, Sr. Adv.
Mr. Vivek Singh, AOR
Mr. Ritik Dwivedi, Adv.

Ms. Manisha T. Karia, Sr. Adv.
Mr. Shirish K. Deshpande, Aor
Ms. Rucha Pravin Mandlik, Adv.
Mr. Deepin Deepak Sahni, Adv.
Ms. Ananya Arora, Adv.
Ms. Shreya Gupta, Adv.

                                  75
Mr. Anil Makhija, Adv.
Mr. Bhargava V. Desai, AOR

Mr. K. Sampath, Adv.
Mr. K.V. Mohan, Adv.
Mr. S. Krishnan, Adv.
Mr. R.K. Raghavan, Adv.
Mr. K.V. Balakrishnan, Adv.
Mr. V. Rajkumar, Adv.

Mr. Nageswar Rao, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr. Parth, Adv.

Mr. Arvind Datar, Sr. Adv.
Mr. Chinmoy Khaladkar, Adv.
Mr. B. K. Pal, AOR

Mr. Nishant Thakkar, Adv.
Mr. Hiten Chanda Thakkar, Adv.
Mr. Nikhil Ranjan, Adv.
Mr Rahul Jain, AOR

Mr. Dilpreet Singh, AOR
Mr. Aditya Ajgaonkar, Adv.

Mr. Shubhranshu Padhi, AOR
Mr. Jay Nirupam, Adv.
Mr. D.Girish Kumar, Adv.
Mr. Pranav Giri, Adv.
Mr. Ekansh Sisodia, Adv.
Ms. A.M.Harsavardhini, Adv.

Mr. Vinay Navare, Sr. Adv.
Mr. R. P. Gupta, AOR

Mr. Ajay Jain, Adv.
Mr. Jinendra Jain, AOR
Mr. Krishna Sharma, Adv.
Mr. Paritosh, Adv.
Mr. Divyansh Jain, Adv.
Ms. Bijay Lakshmi, Adv.
Mr. M.N. Mishra, Adv.
Mr. Vikrant Singh, Adv.

Mr. Aditya Deshwal, Adv.
Ms. Vippassyana Gautam, Adv.

                                 76
Mr. Mohit Kumar Gupta, AOR

Ms. Tanmayee Rajkumar, Adv.
Mr. Kunal Verma, AOR
Mrs. Yugandhara Pawar Jha, Adv.
Ms. Lavanya Dhawan, Adv.
Mr. Shivraj Pawar, Adv.

Mr. Malak Bhatt, Adv.
Mr. Dhinal Shah, Adv.
Ms. Samridhi, Adv.
Ms. Pallavi Pratap, AOR

Mr. Ravi Raghunath, AOR
Mr. Aditya Sharan, Adv.

Mr. KK Chythanya, Sr. Adv.
Mr. S Sukumaran, Adv.
Mr. Ajit Ghatikar, Adv.
Mr. Anand Sukumar, AOR
Mr. Bhupesh Pathak, Adv.
Ms. Ruche Anand, Adv.

Mr. MG Ramachandran, Sr. Adv.
Ms. Hemantika Wahi, AOR
Ms. Ranjitha Ramachandran, Adv.
Ms. Jesal Wahi, Adv.
Ms. Srishti Khindaria, Adv.

Mr. Ravi Raghunath, AOR
Mr. Aditya Sharan, Adv.

Mr. Tushar Jarwal, Adv.
Ms. Anuradha Dutt, Adv.
Mr. Rahul Sateeja, Adv.
Mr. Vikrant A Maheshwari, Adv.
Ms. B. Vijayalakshmi Menon, AOR

Mr. Sachit Jolly, Adv.
Ms. Anuradha Dutt, Adv.
Ms. Soumya Singh, Adv.
Ms. Disha Jham, Adv.
Mr. Nishant Thakkar, Adv.
Ms. Jasmin Amalsadvala, Adv.
Mr. Devansh Jain, Adv.
Ms. B. Vijayalakshmi Menon, AOR

Mr. Sabarish Subramanian, AOR

                                  77
Mr. C Kranthi Kumar, Adv.
Mr. Vishnu Unnikrishnan, Adv.

Ms. Praveena Gautam, AOR
Mr. Pawan Shukla, Adv.
Ms. Kanika Kalyan, Adv.
Ms. Akanksha Tyagi, Adv.

Mr. Amar Dave, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Miranda Solaman, Adv.

Ms. Aastha Mehta, Adv.
Ms. Deepanwita Priyanka, AOR
Ms. Prerana Mohapatra, Adv.

Mr. T M Shivakumar, Adv.
Mr. Raghwendra Tiwari, Adv.
Ms. Mamta Tiwari, Adv.
Ms. Sanjana, Adv.
Ms. Kirti Kishore, Adv.
Ms. Amrita Kumari, AOR

Ms. Mrinal Kanwar, AOR
Mr. Vaibhav, Adv.

Mr. KK Chythanya, Sr. Adv.
Mr. Ajit Ghatikar, Adv.
Mr. Anand Sukumar, AOR
Mr. S Sukumaran, Adv.
Mr. Bhupesh Pathak, Adv.
Ms. Ruche Anand, Adv.

Mr. Sameer Abhyankar, AOR
Mr. Rahul Kumar, Adv.
Mr. Ashok A Kulkarni, Adv.
Mr. Aakash Thakur, Adv.
Ms. Ayushi Bansal, Adv.

Mr. Sameer Abhyankar, AOR
Mr. Rahul Kumar, Adv.
Mr. Ashok A Kulkarni, Adv.
Mr. Amish Tandon, Adv.
Mr. Ayush Beotra, Adv.
Mr. Aryan Srivastava, Adv.

                                78
Mr. Sarthak Dora, Adv.

Mr. Mohit Chaudhary, Adv.
Ms. Puja Sharma, Adv.
Mr. Kunal Sachdeva, Adv.
Ms. Madhuri Jain, Adv.
Mr. Aashish Arya, Adv.
Mr. Nishant Walia, Adv.
M/s. Kings And Alliance Llp

Mr. Percy Pardiwala, Sr. Adv.
Mr. Tushar Hemani, Sr. Adv.
Mr. Vaibhavi Parikh, Adv.
Ms. Anushree Prashit Kapadia, AOR
Ms. Sanya Narula, Adv.

Ms. Mrinal Kanwar, AOR
Mr. Vaibhav, Adv.

Mr. Sridhar Potaraju, Sr. Adv.
Mr. D. Manmohan, Adv.
Ms. Aditi Anil Dani, Adv.
Mr. Aayush, Adv.
Mr. Yashas RK, Adv.
Mr. Rohit Anil Rathi, AOR

Ms. Tanmayee Rajkumar, Adv.
Mr. Kunal Verma, AOR
Mrs. Yugandhara Pawar Jha, Adv.
Ms. Lavanya Dhawan, Adv.
Mr. Shivraj Pawar, Adv.

Mr. Ravi Sawana, Adv.
Ms. Neha Sharma, Adv.
Ms. Charanya Lakshmikumaran, AOR

Mr. Manish Paliwal, AOR
Mr. Madhur Agarwal, Adv.
Mr. Porus Kaka, Sr. Adv.
Mr. Harpreet Singh Ajmani, AOR
Mr. Divesh Chawla, Adv.
Ms. Ashmita Sharma, Adv.

Mr. Sanjay Jhanwar, Sr. Adv.
Mr. Prakul Khurana, Adv.
Mr. Rajat Sharma, Adv.
Mr. Gourav Asati, Adv.
Mr. Aditya Sharma, Adv.

                                    79
Mr. Tarun Gupta, AOR

Mr. D. Mahesh Babu, AOR
Mr. Shishir Pinaki, Adv.
Mr. Dhanaeswar Gudapalli, Adv.
Mr. Devjee Mishra, Adv.

Mr. Kunal Cheema, AOR
Mr. Shubham Chandankhede, Adv.

Mr. Ankit Anandraj Shah, AOR

Mr. Vikas Jain, AOR
Mr. Aviral Saxena, Adv.
Ms. Shrawani, Adv.
Mr. Piyush Thanvi, Adv.
Mr. Hardik Jayal, Adv.

Mr. Ninad Laud, Adv.
Mr. Ivo DCosta, Adv.
Mr. Sahil Tagotra, AOR

Mr. Dr. Hemant Gupta, A.A.G.
Mr. Akshay Amritanshu, AOR
Mr. Shivang Jain, Adv.
Mr. Samyak Jain, Adv.
Mr. Varun Goel, Adv.
Ms. Nitikaa Guptha, Adv.
Mr. Saurabh Gupta, Adv.
Ms. Drishti Saraf, Adv.
Ms. Pragya Upadhyay, Adv.

Mr. Rajat Navet, Adv.
Mr. Shashi Kant, Adv.
Mr. Pradeep Kumar Bakshi, AOR

Ms. Tanmayee Rajkumar, Adv.
Mr. Kunal Verma, AOR
Mrs. Yugandhara Pawar Jha, Adv.
Ms. Lavanya Dhawan, Adv.
Mr. Shivraj Pawar, Adv.
Mr. Ritik Gupta, Adv.

Mr. Salil Kapoor, Adv.
Mr. Tarun Chanana, Adv.
Mr. Ravi Kumar, Adv.
Mr. Praveen Swarup, AOR
Ms. Ananya Kapoor, Adv.

                                  80
Mr. Sunit Lalchandani, Adv.

Mr. Kamal Sawhney, Adv.
Mr. Nikhil Agarwal, Adv.
Mr. Nishank Vashishta, Adv.
Mr. Puru Medhira, Adv.
Mr. Deepak Thackur, AOR

Mr. Rohit Jain, Adv.
Mr. Kaustubh Prakash, AOR
Ms. Hita Sharma, Adv.
Ms. Tanya Singh, Adv.

Ms. Puja Sharma, AOR

Mr. Rajinder Mathur, AOR

Mr. M. P. Vinod, AOR

Mr. Anand Varma, AOR

Mr. Kamal Mohan Gupta, AOR

Mr. Shibu Devasia Olickal, AOR

Mr. Rishabh Sancheti, Adv.
Ms. Padma Priya, Adv.
Mr. Naman Jain, Adv.
Armaan Arora, Adv.
Mr. K. Paari Vendhan, AOR

Mr. Dhananjay Garg, AOR

Mr. Avinash Tripathi, AOR

Mr. Avinash Kr. Lakhanpal, AOR

Ms. Anjali Doshi, AOR

Mr. Rohit K. Singh, AOR

Mr. Rajiv Tyagi, AOR

Ms. Pratibha Jain, AOR

Mr. Mayank Nagi, Adv.
Mrs. Husnal Syali Nagi, Adv.
Mr. Tarun Singh, Adv.

                                 81
Mr. Shekhar Prit Jha, AOR

Mr. Kishore Kunal, AOR

Ms. Rashmikumar Manilal Vithlani, AOR

Ms. Archana Sahadeva, AOR

Mr. Akshat Shrivastava, AOR

Mr. Sushil Balwada, AOR

Mr. Sunil Fernandes, AOR

Nupur Kumar, AOR

Mr. Balaji Srinivasan, AOR

Ms. Rani Chhabra, AOR

Mr. Mukesh Kumar Maroria, AOR

Mr. Arvind Kumar Sharma, AOR

Ms. Soumya Dutta, AOR

Ms. Geetanjali Mohan, AOR

Nilofar Khan, AOR

Ms. Ankita Chaudhary, AOR

Mr. Anurag, AOR

Aakarshan Aditya, AOR

Mr. Harsh V. Surana, AOR

Mr. H. Raghavendra Rao, AOR

Mr. Kaushik Choudhury, AOR

Mr. Rajiv Tyagi, Adv.
Mr. Rohit Gupta, Adv.
Mr. Manuj Sabharwal, Adv.
Mr. Ramnesh Kumar Sahu, Adv.

Mr. Inder Paul Bansal, Adv.

                                        82
                               Mr. Vivak Bansal, Adv.
                               Mr. Haresh Raichura, Adv.

                               Mr. Aditya Vohra, Adv.
                               Mr. Hardeep Singh Chawla, Adv.


        UPON hearing the counsel the Court made the following
                               O R D E R
1    Delay condoned.


2    The Civil Appeals and Special Leave Petitions are disposed of in terms of the

signed order. Any questions of law arising from the Civil Appeals and Special Leave Petitions are left open.

3 Pending application(s), if any, shall stand disposed of. CA No 4656/2018 (Arising out of SLP(C) No 6520 of 2018) 4 Deregister the Civil Appeal and restore the SLP to its original number, namely, SLP(C) No 6520 of 2018.

5 The Special Leave Petition is disposed of in terms of the signed order.

        (SANJAY KUMAR-I)                     (SAROJ KUMARI GAUR)
      ADDITIONAL REGISTRAR                    ASSISTANT REGISTRAR
               (Signed order is placed on the file)




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