Supreme Court - Daily Orders
The Commissioner Of Income Tax 5 vs M/S Gbl Power Ltd.(Now Known As Gbll ... on 24 September, 2024
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Civil Appeal No 2396 of 2011
The Commissioner of Income Tax-5 .... Appellant(s)
Versus
M/s GBL Power Ltd (Now known as GBLL Power Ltd) ....Respondent(s)
WITH
C.A. No. 6274/2012
SLP(C) No. 19744/2011
C.A. No. 6278/2012
SLP(C) No. 8383/2013
C.A. No. 4982/2015
SLP(C) No. 27704/2014
SLP(C) No. 29196/2019
SLP(C) No. 28657/2019
SLP(C) No. 3347/2015
SLP(C) No. 6057/2010
SLP(C) No. 19622/2017
SLP(C) No. 10994/2018
C.A. No. 2226/2012
C.A. No. 3491/2012
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2024.09.30
C.A. No. 7536-7537/2011
18:59:39 IST
Reason:
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C.A. No. 9553/2018
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SLP(C) No. 26087/2019
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C.A. No. 6281/2011
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SLP(C) No. 20653/2012
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SLP(C) No. 31859/2012
C.A. No. 6403/2017
SLP(C) No. 22295/2011
C.A. No. 7821/2011
C.A. No. 631/2013
SLP(C) No. 21839/2012
C.A. No. 7778/2011
C.A. No. 7666/2011
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C.A. No. 7144/2011
C.A. No. 247/2012
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C.A. No. 8045/2011
C.A. No. 8696/2011
C.A. No. 248/2012
SLP(C) No of 2024
Diary No. 12749-2018
SLP(C) No. 14122/2020
SLP(C) No. 14121/2020
C.A. No. 4960/2013
C.A. No. 14315/2015
C.A. No. 14327/2015
C.A. No. 14338/2015
C.A. No. 7847/2012
SLP(C) No. 26357/2019
C.A. No. 7010/2012
C.A. No. 4516/2013
C.A. No. 6817/2013
C.A. No. 4519/2013
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SLP(C) No. 17711/2023
C.A. No. 1381/2016
C.A. No. 796/2013
C.A. No. 8353/2016
C.A. No. 10300/2016
C.A. No. 64/2019
C.A. No. 169/2019
C.A. No. 5973/2019
SLP(C) No of 2024
Diary No. 15797-2024
C.A. No. 4630/2012
C.A. No. 8219/2012
C.A. No. 8706/2013
C.A. No. 5748/2012
C.A. No. 4/2012
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C.A. No. 288/2015
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C.A. No. 5975/2014
C.A. No. 264/2015
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C.A. No. 8718/2018
C.A. No. 9366/2017
C.A. No. 9414/2018
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SLP(C) No of 2024
(Diary No. 38336/2018)
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(Diary No. 22359/2018)
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C.A. No. 5798/2015
C.A. No. 2108/2016
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SLP(C) No. 3245/2022
C.A. No. 8115/2014
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C.A. No. 18296/2017
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C.A. No. 553/2020
C.A. No. 485/2020
C.A. No. 491/2020
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SLP(C) No. 36425/2014
C.A. No. 5839/2013
C.A. No. 10797/2014
SLP(C) No. 9900/2023
C.A. No. 5385/2016
C.A. No. 5382/2016
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C.A. No. 1300/2019
C.A. No. 3343/2016
C.A. No. 145/2016
C.A. No. 21852/2017
C.A. No. 1632/2020
SLP(C) No. 14063/2023
SLP(C) No. 22267/2023
SLP(C) No. 23595/2023
SLP(C) No of 2024
(Diary No. 51696/2023)
C.A. No. 4731/2024
C.A. No. 144/2016
C.A. No. 3937/2017
C.A. No. 526/2016
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SLP(C) No. 2674/2022
SLP(C) No. 541/2024
SLP(C) No of 2024
(Diary No. 15468/2024)
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SLP(C) No. 1186/2022
SLP(C) No. 542/2024
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SLP(C) No of 2024
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SLP(C) No of 2024
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25
ORDER
1 Delay condoned.
2 By a Circular dated 17 September 2024 of the Central Board of Direct Taxes,
Department of Revenue, Ministry of Finance, the monetary threshold of the tax
effect for filing an appeal to the Supreme Court has been increased from Rupees
two crores to Rupees five crores. The Additional Solicitor General has confirmed
that the tax effect in the present matters is less than Rupees five crores.
3 Taking note of the above statement, the Civil Appeals and Special Leave
Petitions are disposed of. Any questions of law arising from the Civil Appeals and
Special Leave Petitions are left open.
3 Pending application(s), if any, shall stand disposed of.
..…..…....…........……………….…........CJI.
[Dr Dhananjaya Y Chandrachud]
…..…..…....…........……………….…........J.
[J B Pardiwala]
…..…..…....…........……………….…........J.
[Manoj Misra]
New Delhi;
September 24, 2024
-S-
26
ITEM NO.4 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2396/2011
THE COMMISSIONER OF INCOME TAX-5 Appellant(s)
VERSUS
M/S GBL POWER LTD.(NOW KNOWN AS GBLL POWER LTD.) Respondent(s)
WITH
(WITH APPLICATIONS FOR CONDONATION OF DELAY IN FILING)
WITH
C.A. No. 6274/2012 (XIV-A)
SLP(C) No. 19744/2011 (XIV)
C.A. No. 6278/2012 (XIV-A)
SLP(C) No. 8383/2013 (XIV)
C.A. No. 4982/2015 (XIV-A)
SLP(C) No. 27704/2014 (XIV)
SLP(C) No. 29196/2019 (XIV)
SLP(C) No. 28657/2019
IX
SLP(C) No. 3347/2015
XIV
SLP(C) No. 6057/2010
IX
SLP(C) No. 19622/2017
IX
SLP(C) No. 10994/2018
IX
C.A. No. 2226/2012
III
27
C.A. No. 3491/2012
III
C.A. No. 7536-7537/2011
XI-A
C.A. No. 6863/2018
XIV-A
C.A. No. 6214/2021
XIV-A
C.A. No. 4549/2019
XIV-A
C.A. No. 6215/2021
XIV-A
C.A. No. 9553/2018
XIV-A
C.A. No. 2280/2019
XIV-A
SLP(C) No. 7068/2021
XIV
SLP(C) No. 26087/2019
XIV
C.A. No. 272/2021
XIV-A
C.A. No. 6281/2011
IV-A
C.A. No. 5102/2012
XIV-A
C.A. No. 4981/2015
XIV-A
C.A. No. 4430/2012
XIV-A
SLP(C) No. 20650-20651/2012
XIV
SLP(C) No. 20653/2012
XIV
28
SLP(C) No. 25728/2012
XIV
SLP(C) No. 31859/2012
XIV
C.A. No. 6403/2017
III
SLP(C) No. 22295/2011
IX
C.A. No. 7821/2011
IX
C.A. No. 631/2013
III
SLP(C) No. 21839/2012
IX
C.A. No. 7778/2011
IX
C.A. No. 7666/2011
IX
C.A. No. 7144/2011
XIV-A
C.A. No. 247/2012
XIV-A
C.A. No. 7145/2011
XIV-A
C.A. No. 7146/2011
XIV-A
C.A. No. 8694/2011
XIV-A
C.A. No. 8046/2011
XIV-A
C.A. No. 8043/2011
XIV-A
C.A. No. 8695/2011
XIV-A
29
C.A. No. 8045/2011
XIV-A
C.A. No. 8696/2011
XIV-A
C.A. No. 248/2012
XIV-A
Diary No. 12749-2018
XIV
SLP(C) No. 14122/2020
XIV
SLP(C) No. 14121/2020
XIV
C.A. No. 4960/2013
III
C.A. No. 14315/2015
XIV-A
C.A. No. 14327/2015
III
C.A. No. 14338/2015
XIV-A
C.A. No. 7847/2012
IX
SLP(C) No. 26357/2019
IX
C.A. No. 7010/2012
XIV-A
C.A. No. 4516/2013
III
C.A. No. 6817/2013
III
C.A. No. 4519/2013
III
SLP(C) No. 21267/2012
XIV
30
SLP(C) No. 17711/2023
XIV
C.A. No. 1381/2016
XIV-A
C.A. No. 796/2013
XIV-A
C.A. No. 8353/2016
XIV-A
C.A. No. 10300/2016
XIV-A
C.A. No. 64/2019
XIV-A
C.A. No. 169/2019
XIV-A
C.A. No. 5973/2019
XIV-A
Diary No. 15797-2024
XIV
C.A. No. 4630/2012
XIV-A
C.A. No. 8219/2012
XIV-A
C.A. No. 8706/2013
XIV-A
C.A. No. 5748/2012
XIV-A
C.A. No. 4/2012
XIV-A
SLP(C) No. 32803/2018
XV
C.A. No. 2074/2012
XIV-A
C.A. No. 2075/2012
XIV-A
31
C.A. No. 288/2015
IV-A
C.A. No. 3416/2012
IX
C.A. No. 3767/2015
III
C.A. No. 380/2015
III
SLP(C) No. 6464/2015
IV-A
SLP(C) No. 7558/2015
IV-A
SLP(C) No. 19939/2015
IV-A
C.A. No. 1566/2016
XII
C.A. No. 9386/2014
IV-A
C.A. No. 6375/2016
XVI
SLP(C) No. 12267/2019
XII
C.A. No. 643/2016
XIV-A
C.A. No. 5975/2014
XVI
C.A. No. 264/2015
III
SLP(C) No. 19009/2012
XIV
C.A. No. 3796/2014
III
C.A. No. 5289/2012
XIV-A
32
C.A. No. 5293/2012
XIV-A
C.A. No. 5292/2012
XIV-A
C.A. No. 5295/2012
XIV-A
C.A. No. 5291/2012
XIV-A
C.A. No. 5288/2012
XIV-A
C.A. No. 6377/2016
XIV-A
C.A. No. 6380/2016
XIV-A
C.A. No. 31/2017
XIV-A
C.A. No. 8721/2018
XIV-A
C.A. No. 2425/2017
XIV-A
C.A. No. 8718/2018
XIV-A
C.A. No. 9366/2017
XIV-A
C.A. No. 9414/2018
XIV-A
Diary No. 38336-2018
XIV
C.A. No. 1995/2019
XIV-A
C.A. No. 7021/2021
XIV-A
C.A. No. 101/2014
IV-A
33
C.A. No. 10731/2017
IV-A
C.A. No. 7827/2012
IX
C.A. No. 7211/2012
IV-A
C.A. No. 7943/2012
IV-A
C.A. No. 745/2013
IV-A
C.A. No. 9186/2012
XIV-A
C.A. No. 8328/2012
XIV-A
C.A. No. 626/2015
XIV-A
C.A. No. 627/2015
XIV-A
C.A. No. 628/2015
XIV-A
C.A. No. 631/2015
XIV-A
C.A. No. 635/2015
XIV-A
C.A. No. 637/2015
XIV-A
C.A. No. 8799/2012
XIV-A
C.A. No. 630/2015
XIV-A
C.A. No. 629/2015
XIV-A
C.A. No. 636/2015
XIV-A
34
C.A. No. 634/2015
XIV-A
C.A. No. 632/2015
XIV-A
C.A. No. 644/2015
XIV-A
C.A. No. 633/2015
XIV-A
C.A. No. 645/2015
XIV-A
C.A. No. 638/2015
XIV-A
C.A. No. 640/2015
XIV-A
C.A. No. 639/2015
XIV-A
C.A. No. 643/2015
XIV-A
C.A. No. 641/2015
XIV-A
C.A. No. 642/2015
XIV-A
SLP(C) No. 10263/2014
XIV
C.A. No. 5713/2015
IV-A
C.A. No. 5714/2015
IV-A
C.A. No. 5715/2015
IV-A
C.A. No. 5716/2015
IV-A
C.A. No. 5259/2019
IV-A
35
C.A. No. 5838/2019
IV-A
C.A. No. 7684/2019
XII
C.A. No. 7685/2019
XII
C.A. No. 7688/2019
XII
C.A. No. 520/2021
IV-A
C.A. No. 2738/2021
IV-A
C.A. No. 4452/2021
IV-A
C.A. No. 7717/2021
IV-A
C.A. No. 7718/2021
IV-A
C.A. No. 2228/2022
IV-A
C.A. No. 4701/2022
IV-A
C.A. No. 4741/2022
IV-A
SLP(C) No. 462/2024
IX
C.A. No. 2955/2014
IV-A
C.A. No. 4583/2014
XVI
C.A. No. 1008/2014
XIV-A
SLP(C) No. 20931/2014
XIV
36
SLP(C) No. 25404/2016
XIV
SLP(C) No. 4633/2014
XIV
SLP(C) No. 4634/2014
XIV
C.A. No. 1925/2014
III
C.A. No. 1109/2015
IV-A
C.A. No. 9504/2013
III
SLP(C) No. 23921/2022
IX
C.A. No. 3962/2013
XIV-A
C.A. No. 2782/2014
XIV-A
C.A. No. 4453/2017
III
C.A. No. 11152/2018
XIV-A
SLP(C) No. 3704/2018
IX
C.A. No. 398/2015
XIV-A
SLP(C) No. 3556/2018
IX
SLP(C) No. 22255/2019
XII
C.A. No. 930/2016
III
C.A. No. 935/2016
III
37
C.A. No. 14272/2015
III
C.A. No. 696/2014
X
SLP(C) No. 9445/2014
IX
SLP(C) No. 14519/2017
IX
SLP(C) No. 4439/2018
IX
C.A. No. 5689/2014
III
C.A. No. 10235/2014
III
C.A. No. 10236/2014
III
C.A. No. 5132/2015
III
C.A. No. 6063/2016
III
C.A. No. 8428/2014
III
C.A. No. 1458/2017
XII-A
C.A. No. 14557/2015
III
C.A. No. 14575/2015
III
C.A. No. 14572/2015
III
C.A. No. 4070/2014
XIV-A
C.A. No. 3276/2017
IV-A
38
C.A. No. 10573/2018
IV-A
C.A. No. 8588/2014
III
C.A. No. 5091/2015
III
C.A. No. 5556/2019
III
C.A. No. 6043/2019
III
C.A. No. 14137/2015
XII-A
C.A. No. 14138/2015
XII-A
C.A. No. 5674/2014
XII
Diary No. 22359-2018
XV
SLP(C) No. 18952/2018
XV
C.A. No. 4839/2015
XII
SLP(C) No. 2269/2021
XIV
C.A. No. 5798/2015
III
C.A. No. 2108/2016
XII-A
SLP(C) No. 25842/2023
IV-A
SLP(C) No. 3245/2022
XII
C.A. No. 8115/2014
IV-C
39
SLP(C) No. 33438/2014
XIV
C.A. No. 18296/2017
XII-A
C.A. No. 18299/2017
XII-A
C.A. No. 553/2020
III
C.A. No. 485/2020
III
C.A. No. 491/2020
III
C.A. No. 4268/2015
III
SLP(C) No. 36425/2014
XI
C.A. No. 5839/2013
III-A
C.A. No. 10797/2014
III-A
SLP(C) No. 9900/2023
XIV
C.A. No. 5385/2016
IV-A
C.A. No. 5382/2016
IV-A
C.A. No. 6489/2016
IV-A
C.A. No. 3768/2015
III
C.A. No. 5301/2015
IV-A
C.A. No. 4375/2015
III
40
C.A. No. 5099/2015
III
C.A. No. 5385/2015
III
C.A. No. 1061/2017
III
C.A. No. 1548/2017
III
C.A. No. 1300/2019
III
C.A. No. 3343/2016
III
C.A. No. 145/2016
XIV-A
C.A. No. 21852/2017
XIV-A
C.A. No. 1632/2020
XIV-A
SLP(C) No. 14063/2023
XIV
SLP(C) No. 22267/2023
XIV
SLP(C) No. 23595/2023
XIV
Diary No. 51696-2023
XIV
C.A. No. 4731/2024
XIV-A
C.A. No. 144/2016
XIV-A
C.A. No. 3937/2017
XIV-A
C.A. No. 526/2016
XIV-A
41
C.A. No. 5909/2016
XIV-A
C.A. No. 5905-5906/2016
XIV-A
C.A. No. 5904/2016
XIV-A
C.A. No. 8403/2017
XIV-A
C.A. No. 11201/2017
XIV-A
C.A. No. 6666/2015
XII
SLP(C) No. 24371/2015
IX
C.A. No. 14528/2015
III
SLP(C) No. 16566-16567/2023
IX
C.A. No. 13383/2015
III
C.A. No. 7330/2018
III
C.A. No. 1426/2016
III
C.A. No. 5000/2016
III
C.A. No. 4230/2016
III
C.A. No. 5475/2016
III
SLP(C) No. 22182/2016
XIV
SLP(C) No. 12970/2020
XIV
42
C.A. No. 13569/2015
XV
SLP(C) No. 15707/2021
IV-A
SLP(C) No. 32938/2018
IX
C.A. No. 4721/2017
XII
C.A. No. 3501/2016
IV-A
C.A. No. 11341/2016
XIV-A
SLP(C) No. 19634/2019
IX
SLP(C) No. 7316/2020
XIV
C.A. No. 4223/2020
IV
C.A. No. 4224/2020
IV
SLP(C) No. 23111-23112/2017
XIV
SLP(C) No. 20708/2017
XIV
SLP(C) No. 16201/2018
XIV
C.A. No. 9161/2018
IV
SLP(C) No. 14994/2019
XIV
C.A. No. 6374/2016
XVI
C.A. No. 10878/2016
III
43
C.A. No. 10879/2016
III
SLP(C) No. 19377/2023
XIV
C.A. No. 8885/2016
XIV-A
SLP(C) No. 759/2022
IV-A
SLP(C) No. 2348/2022
XIV
SLP(C) No. 2674/2022
XIV
SLP(C) No. 541/2024
XIV
Diary No. 15468-2024
XIV
SLP(C) No. 14062/2023
XIV
SLP(C) No. 1186/2022
XIV
SLP(C) No. 542/2024
XIV
SLP(C) No. 540/2024
XIV
SLP(C) No. 2223/2024
XIV
SLP(C) No. 34613/2016
XII
C.A. No. 11345/2016
III
C.A. No. 1266/2017
III
C.A. No. 3369/2017
XIV-A
44
C.A. No. 8293/2018
III
C.A. No. 1265/2017
III
C.A. No. 4953/2018
XV
C.A. No. 6013/2018
XV
C.A. No. 3751/2024
III
C.A. No. 7109/2017
III
C.A. No. 7110/2017
III
C.A. No. 2533/2019
III
C.A. No. 5511/2017
III
C.A. No. 5505/2017
III
C.A. No. 18277/2017
III
C.A. No. 8696/2017
III
SLP(C) No. 780/2019
III
C.A. No. 1286/2019
III-A
C.A. No. 12205/2018
XIV-A
SLP(C) No. 2099/2024
XV
SLP(C) No. 529/2019
XV
45
C.A. No. 8033/2018
XIV-A
C.A. No. 8035/2018
XIV-A
C.A. No. 20044/2017
III-A
SLP(C) No. 33871/2017
XI
C.A. No. 11037/2017
III
C.A. No. 12054/2017
IV
Diary No. 19408-2020
III
Diary No. 20979-2020
III
C.A. No. 12059/2017
IV
C.A. No. 21832/2017
XIV-A
C.A. No. 8714/2018
XIV-A
C.A. No. 8716/2018
XIV-A
SLP(C) No. 21425/2019
XIV
C.A. No. 8713/2018
XIV-A
C.A. No. 12544/2017
III
C.A. No. 5252/2024
III
C.A. No. 2271/2018
IV-A
46
SLP(C) No. 760/2019
XIV
SLP(C) No 6520 of 2018
III
C.A. No. 3959/2018
XIV-A
C.A. No. 11491/2018
XIV-A
C.A. No. 10910/2018
III
C.A. No. 10913/2018
III
C.A. No. 10909/2018
III
C.A. No. 10912/2018
III
SLP(C) No. 9296/2018
XIV
SLP(C) No. 17122/2019
IX
SLP(C) No. 28222/2018
XIV
C.A. No. 4886/2018
XV
C.A. No. 4888/2018
XV
C.A. No. 4889/2018
XV
SLP(C) No. 22837/2023
XII
SLP(C) No. 16692/2018
XV
C.A. No. 7345/2024
XII-A
47
SLP(C) No. 16544/2018
XV
C.A. No. 3379/2023
XV
C.A. No. 3382/2023
XV
C.A. No. 3386/2023
XV
C.A. No. 3384/2023
XV
SLP(C) No. 189/2019
XV
SLP(C) No. 191/2019
XV
SLP(C) No. 26117/2018
XV
C.A. No. 7324/2018
XV
SLP(C) No. 2667/2020
XIV
SLP(C) No. 10733-10734/2021
IX
SLP(C) No. 20303/2021
IX
SLP(C) No. 10122/2022
XII
SLP(C) No. 24884/2018
XIV
SLP(C) No. 23662/2018
IX
SLP(C) No. 31958/2018
IX
SLP(C) No. 21333/2019
IX
48
SLP(C) No. 15669/2019
IX
SLP(C) No. 15022/2019
IX
SLP(C) No. 15117/2019
IX
SLP(C) No. 21191/2019
IX
SLP(C) No. 17114/2019
IX
SLP(C) No. 23320/2019
IX
C.A. No. 10055/2018
XV
SLP(C) No. 24743/2018
XV
C.A. No. 1714/2024
XIV-A
C.A. No. 12231/2018
XV
SLP(C) No. 9325/2018
XV
SLP(C) No. 6891/2018
XV
SLP(C) No. 8474/2018
XV
SLP(C) No. 11852/2018
XV
Diary No. 17976-2018
XV
SLP(C) No. 11440/2020
XIV
SLP(C) No. 32775/2018
XIV
49
SLP(C) No. 3826/2019
XIV
C.A. No. 11920/2018
XIV-A
Diary No. 33387-2018
XIV
SLP(C) No. 4174-4175/2023
IV-A
C.A. No. 98/2019
XV
SLP(C) No. 2934-2935/2019
XV
Diary No. 13648-2019
XV
SLP(C) No. 164/2019
XIV
SLP(C) No. 5220/2019
XII
SLP(C) No. 6655/2019
XV
SLP(C) No. 6490/2019
III
SLP(C) No. 7550/2019
III
SLP(C) No. 7502/2019
III
SLP(C) No. 6489/2019
III
SLP(C) No. 6504/2019
III
Diary No. 5852-2019
III
SLP(C) No. 7144/2019
III
50
SLP(C) No. 6512/2019
III
Diary No. 6041-2019
III
Diary No. 6044-2019
III
SLP(C) No. 7361/2019
III
Diary No. 7696-2019
III
Diary No. 7789-2019
III
SLP(C) No. 9568/2019
III
SLP(C) No. 10397/2019
III
SLP(C) No. 14495/2019
III
Diary No. 6026-2019
III
SLP(C) No. 14478/2019
III
SLP(C) No. 8717/2019
IX
SLP(C) No. 12960/2020
IX
SLP(C) No. 8557/2019
XV
SLP(C) No. 12667/2020
XV
SLP(C) No. 13685/2021
XV
SLP(C) No. 8445/2019
III
51
C.A. No. 300/2024
XVI
C.A. No. 301/2024
XVI
SLP(C) No. 10311/2019
XIV
Diary No. 5278-2024
XIV
Diary No. 52888-2023
XIV
Diary No. 21061-2017
XIV
Diary No. 30548-2017
XIV
C.A. No. 3933/2024
XIV-A
C.A. No. 5206/2019
XIV-A
C.A. No. 5796/2019
XIV-A
C.A. No. 6274/2019
XIV-A
SLP(C) No. 20001/2019
XIV
SLP(C) No. 14944/2019
III
SLP(C) No. 16615-16618/2019
IX
SLP(C) No. 16007/2019
IV-A
SLP(C) No. 16951/2019
IX
SLP(C) No. 23322/2019
IX
52
C.A. No. 9674/2019
IV-C
SLP(C) No. 18516/2019
IX
SLP(C) No. 17052/2019
IX
SLP(C) No. 17003/2019
IX
Diary No. 22156-2019
IV-A
Diary No. 8936-2019
IV-A
SLP(C) No. 22484/2019
IX
SLP(C) No. 2037/2020
IX
C.A. No. 6553/2022
III
C.A. No. 9337/2019
XIV-A
SLP(C) No. 4462/2020
III
SLP(C) No. 13564/2020
IV-A
SLP(C) No. 19391/2021
XII
SLP(C) No. 1388/2021
III
SLP(C) No. 15208/2020
XII
SLP(C) No. 14180/2020
IV-A
SLP(C) No. 10333/2020
IX
53
SLP(C) No. 13284/2020
III
SLP(C) No. 1167/2021
IX
SLP(C) No. 2249/2021
IX
SLP(C) No. 1216/2021
IX
SLP(C) No. 4212/2021
IX
SLP(C) No. 1148/2021
IX
SLP(C) No. 6780/2021
IV-A
SLP(C) No. 4748/2021
IV-A
SLP(C) No. 4217/2021
III
C.A. No. 6561/2024
XII
C.A. No. 4822/2021
IV-A
C.A. No. 2301/2021
XII
SLP(C) No. 8680/2021
XII
SLP(C) No. 7799/2021
XII
SLP(C) No. 8641/2021
XII
SLP(C) No. 7980/2021
XII
SLP(C) No. 7397/2021
XII
54
C.A. No. 4668/2024
IV-A
SLP(C) No. 9020/2021
III
SLP(C) No. 8998/2021
III
SLP(C) No. 8994/2021
III
SLP(C) No. 13013/2021
III
SLP(C) No. 4381/2022
III
C.A. No. 6572/2021
XIV-A
SLP(C) No. 15621/2023
XIV
C.A. No. 6574/2021
XIV-A
C.A. No. 4910/2021
IV-A
C.A. No. 5703/2021
IV-A
C.A. No. 5704/2021
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C.A. No. 6334/2021
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SLP(C) No. 12307/2021
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SLP(C) No. 14010/2021
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SLP(C) No. 18092/2021
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SLP(C) No. 13064/2021
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SLP(C) No. 13665/2021
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SLP(C) No. 13052/2021
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SLP(C) No. 13745/2021
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SLP(C) No. 18779/2021
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SLP(C) No. 19090/2021
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SLP(C) No. 19933/2021
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SLP(C) No. 19953/2021
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SLP(C) No. 20744/2021
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SLP(C) No. 18892/2021
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SLP(C) No. 20431/2021
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SLP(C) No. 21901/2022
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SLP(C) No. 23978/2022
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SLP(C) No. 1032/2023
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SLP(C) No. 2292/2023
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SLP(C) No. 2445/2022
III
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SLP(C) No. 2535/2022
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C.A. No. 306/2024
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C.A. No. 10731/2024
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SLP(C) No. 5069/2022
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SLP(C) No. 3565-3566/2022
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SLP(C) No. 8389/2022
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C.A. No. 3989/2024
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SLP(C) No. 9128/2022
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Diary No. 8178-2020
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SLP(C) No. 245/2023
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59
Date : 24-09-2024 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
for appearing parties:
Mr. N Venkataraman, A.S.G.
Mr. Rupesh Kumar, Sr. Adv.
Ms. Nisha Bagchi, Sr. Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. V C Bharathi, Adv.
Mr. Shyam Gopal, Adv.
Mr. Vikrant Yadav, Adv.
Mr. Rajesh Kumar Singh, Adv.
Mr. Raj Bahadur Yadav, AOR
Ms. Neelam Sharma, AOR
Ms. Pankhuri Shrivastava, Adv.
Mr. Alekshendra Sharma, Adv.
Mr. Bhargava V. Desai, AOR
Mr. Shivam Sharma, Adv.
Mr. Sumeet Lall, AOR
Mr. K. V. Mohan, AOR
Mr. R. K. Raghavan, Adv.
Mr. K.V. Balakrishnan, Adv.
Mr. Ved Jain, Adv.
Mr. Yoginder Handoo, AOR
Mr. Nischay Kapoor, Adv.
Ms. Soniya Dodeja, Adv.
Mr. Divyansh Dubey, Adv.
Mr. Vijay Kumar, AOR
Mr. Puneet Taneja, AOR
Mr. Amit Yadav, Adv.
Mr. Manmohan Singh Narula, Adv.
Mr. Anil Kumar, Adv.
Mr. Rustom B. Hathikhanawala, AOR
60
Mr. Pranab Kumar Mullick, AOR
Mrs. Soma Mullick, Adv.
Mr. Sebat Kumar Deuria, Adv.
Ms. Charanya Lakshmikumaran, Adv.
Ms. Apeksha Mehta, Adv.
Ms. Neha Choudhary, Adv.
Ms. Umang Motiyani, Adv.
Ms. Falguni Gupta, Adv.
Mr. Ayush Agarwal, Adv.
Mr. M. P. Devanath, AOR
Mr. K.V. Mohan, AOR
Mr. R. K. Raghavan, Adv.
Mr. K.V. Balakrishnan, Adv.
Mr. Sumeet Lall, AOR
Mr. Bhargava V. Desai, AOR
Mr. Shivam Sharma, Adv.
Ms. Neelam Sharma, AOR
Ms. Pankhuri Shrivastava, Adv.
Mr. Alekshendra Sharma, Adv.
Mr. Ved Jain, Adv.
Mr. Yoginder Handoo, AOR
Mr. Nischay Kapoor, Adv.
Ms. Soniya Dodeja, Adv.
Mr. Divyansh Dubey, Adv.
Mr. Rustom B. Hathikhanawala, AOR
Mr. Puneet Taneja, AOR
Mr. Amit Yadav, Adv.
Mr. Manmohan Singh Narula, Adv.
Mr. Anil Kumar, Adv.
Mr. Saurabh Soparkar, Sr. Adv.
Mrs. Sumita Ray, AOR
Ms. Disha Ray, Adv.
Mr. Dillip Kumar Nayak, Adv.
Mr. Saurabh Soparkar, Sr. Adv.
Mrs. Sumita Ray, AOR
Ms. Disha Ray, Adv.
Mr. Dillip Kumar Nayak, Adv.
61
Mr. Raghenth Basant, Sr. Adv.
Mr. M.F. Philip, Adv.
Mr. Karamveer Singh Yadav, Adv.
Ms. Kaushitaki Sharma, Adv.
Ms. Hima Bhardwaj, Adv.
Ms. Purnima Krishna, AOR
Mrs. Prabha Swami, AOR
Ms. Divya Swami, Adv.
Mr. Satyen Sethi, Adv.
Mr. Arta Trana Panda, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Amar Dave, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Miranda Solaman, Adv.
Ms. Mahua Kalra, AOR
Mr. Mayank Nagi, Adv.
Mr. Tarun Singh, Adv.
Mr. Tarun Nagi, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. M.S. Ananth, Adv.
Ms. Sayaree Basu Mallik, Adv.
Mr. Divyanshu Srivastava, Adv.
Mr. Abhinabh Garg, Adv.
Mr. Arshit Anand, Adv.
Mr. E. C. Agrawala, AOR
Mr. Harshvardhan Ranawat, Adv.
Mr. Rakesh Gupta, Adv.
Mr. Somil Agarwal, Adv.
Mr. Dushyant Kumar, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr. Bishwajit Bhattacharyya, Sr. Adv.
Mr. Sujay Jain, Adv.
Mr. Sahil Tagotra, AOR
Mr. Aayush Agarwala, Adv.
Mr. Anuj P. Agarwala, Adv.
Mr. Kunj Mehra, Adv.
62
Mr. Pramod B. Agarwala, AOR
Mr. Vipin Nair, AOR
Ms. M.B.Ramya, Adv.
Mr. Mohd Aman alam, Adv.
Mr. P.B.Sashaankh, Adv.
Mr. Aditya Narendranath, Adv.
Mr. Chinmayee Khaledkar, Adv.
Mr. Amol Chitale, Adv.
Mr. Sarthak Sharma, Adv.
Mrs. Pragya Baghel, AOR
Ms. Ananya Kapoor, Adv.
Mr. Salil Kapoor, Adv.
Mr. Ravi Kumar, Adv.
Mr. Sumit Lalchandani, Adv.
Mr. Tarun Chanana, Adv.
Mr. Praveen Swarup, AOR
Mr. T. V. S. Raghavendra Sreyas, AOR
Ms. Gayatri Gulati, Adv.
Mr. Sanjay Jhanwar, Sr. Adv.
Mr. Prakul Khurana, Adv.
Mr. Rajat Sharma, Adv.
Mr. Gourav Asati, Adv.
Mr. Aditya Sharma, Adv.
Mr. Tarun Gupta, AOR
Mr. Anand Varma, AOR
Ms. Aayushi Khurana, Adv.
Ms. Praveena Gautam, AOR
Mr. Pawan Shukla, Adv.
Ms. Kanika Kalyan, Adv.
Ms. Akanksha Tyagi, Adv.
Mr. Jay Savla, Sr. Adv.
Mr. Jasdeep Singh Dhillon, Adv.
Mr. Yugantar Singh Chauhan, Adv.
Mr. Rahul Gupta, AOR
Mr. Vishal Kalra, Adv.
Mr. Saumyendra Singh Tomar, Adv.
Mr. Ankit Sahni, Adv.
Ms. Snigdha Gautam, Adv.
Mr. Anil Kumar Gautam, AOR
63
Ms. Mrinal Kanwar, AOR
Mr. Vaibhav, Adv.
Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Shahrukh Ali, Adv.
Mr. Anil Kumar Mishra-I, AOR
Mr. Supantha Sinha, Adv.
Ms. Deepanwita Priyanka, AOR
Mr. Ashok Kumar Jain, Adv.
r. Pankaj Jain, Adv.
Mrs. Meenakshi Jain, Adv.
Mr. Bijoy Kumar Jain, AOR
Mr. Rustom B. Hathikhanawala, AOR
Mr. V.P. Thangadurai, Adv.
Mr. Sumit Attri, Adv.
M/s. Cyril Amarchand Mangaldas
Mr. Deepak Chopra, Adv.
Mr. Harpreet Singh Ajmani, AOR
Mr. Ankul Goyal, Adv.
Mr. Priyam Bhatnagar, Adv.
Mr. Adwiteya Grover, Adv.
Ms. Runamoni Bhuyan, AOR
Mr. Piyush Sachdev, Adv.
Mr. Suvinay Dash, Adv.
Ms. Shraddha Krishnan Dash, Adv.
Mr. Harpreet Singh Ajmani, AOR
Ms. Ashmita Sharma, Adv.
Mr. Ashish Sarda, Adv.
Ms. Sheetal Kandpal, Adv.
Mr. Sachit Jolly, Adv.
Ms. Anuradha Dutt, Adv.
Ms. Soumya Singh, Adv.
Ms. Disha Jham, Adv.
Mr. Devansh Jain, Adv.
Mr. Raghav Dutt, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Vivek Agarwal, Adv.
Mr. Vipin Nair, AOR
64
Ms. M.B.Ramya, Adv.
Mr. Mohd Aman Alam, Adv.
Mr. P.B.Sashaankh, Adv.
Mr. Aditya Narendranath, Adv.
Mr. Jagdish Kumar Chawla, AOR
Mr. V P Gupta, Adv.
Mr. Anunav Kumar, Adv.
Ms. Shisba Chawla, Adv.
Mr. Vinay Chadda, Adv.
Dr. Shashwat Bajpai, Adv.
Mr. V. N. Raghupathy, AOR
Mr. Simran Mehta, Adv.
Ms. Aruna Gupta, AOR
Ms. Tanmayee Rajkumar, Adv.
Mr. Kunal Verma, AOR
Mrs. Yugandhara Pawar Jha, Adv.
Ms. Lavanya Dhawan, Adv.
Mr. Shivraj Pawar, Adv.
Mr. Ritik Gupta, Adv.
Ms. Surekha Raman, Adv.
Mr. Amarjit Singh Bedi, Adv.
Mr. Sandeep Bagmar, Adv.
Mr. Shreyash Kumar, Adv.
Mr. Yashwant Sanjenbam, Adv.
Mr. Praveen Kumar Singh, Adv.
M/s. K J John And Co
Mr. D. Bharat Kumar, Adv.
Mr. Aman Shukla, Adv.
Ms. Yatika Gupta, Adv.
Mr. M. Chandrakanth Reddy, Adv.
Mr. Gopal Jha, AOR
Mr. D. Bharat Kumar, Adv.
Mr. Aman Shukla, Adv.
Ms. Yatika Gupta, Adv.
Mr. Bhoumik Nayyar, Adv.
Mr. M. Chandrakanth Reddy, Adv.
Mr. Abhijit Sengupta, AOR
Mr. Nikhil Jain, AOR
Mrs. Vanita Bhargava, Adv.
65
Mr. Ajay Bhargava, Adv.
Mr. Karanveer Singh Anand, Adv.
M/s. Khaitan & Co
Mr. Vijay Kumar, Sr. Adv.
Ms. Bharti Tyagi, AOR
Mr. Sanjeev Gupta, Adv.
Mr. Thomas Oommen, Adv.
Mrs. Shashi M Kapila, Adv.
Mr. Vikas Mehta, AOR
Mr. Ankit Vashisht, Adv.
Mr. Nishant Anshul, Adv.
Mr. Pravesh Sharma, Adv.
Mr. Sushil Kumar, Adv.
Mr. Skiddarth Kapila, Adv.
Mr. Arvind Datar, Sr. Adv.
Ms. Malvika Kapila, AOR
Mr. Pranav Sarthi, Adv.
Ms. Tanwangi Shukla, Adv.
Ms. Harbani Shinh, Adv.
Mr. Rajat Navet, Adv.
Mr. Shashi Kant, Adv.
Mr. Pradeep Kumar Bakshi, AOR
Ms. Radha Rangaswamy, AOR
Ms. Ranjeeta Rohatgi, Adv.
Ms. Shrika Gautam, Adv.
Mr. Arvind Datar, Sr. Adv.
Ms. Malvika Kapila, AOR
Mr. Pranav Sarthi, Adv.
Ms. Tanwangi Shukla, Adv.
Ms. Harbani Shinh, Adv.
Mr. Rohit Jain, Adv.
Mrs. Geetanjali Mohan, Adv.
Mr. Vaibhav Kulkarni, Adv.
Mr. Udit Naresh, Adv.
Mr. Ujjwal A. Rana, Adv.
Mr. Himanshu Mehta, Adv.
M/s. Gagrat And Co
Mr. Ronit Chopra, Adv.
Ms. Palak Nenwani, Adv.
66
M/s. Juris Corp.
Mr. Kamal Sawhney, Adv.
Mr. Nikhil Agarwal, Adv.
Mr. Arun Bhaduria, Adv.
Mr. Nishank Vashishta, Adv.
Mr. R. Chandrachud, AOR
Mr. Puru Medhira, Adv.
Mr. Ashish Gopal Garg, Adv.
Mr. Rakesh Garg, Adv.
Ms. Rekha Agarwal, Adv.
Mr. Ankesh Tripathi, Adv.
Ms. Shweta Garg, AOR
Mr. Tushar Hemani, Sr. Adv.
Mrs. Sumita Ray, AOR
Ms. Disha Ray, Adv.
Mr. Dillip Kumar Nayak, Adv.
Mr. Manish Shah, Adv.
Mrs. Sumita Ray, AOR
Ms. Disha Ray, Adv.
Mr. Dillip Kumar Nayak, Adv.
Mr. Annam Venkatesh, AOR
Mr. Rahul Mishra, Adv.
Mr. Dhuli Shiva Shankar, Adv.
Ms. Agrimaa Singh, Adv.
Ms. Ritumbhara Garg, Adv.
Mr. Vikas Singh, Sr. Adv.
Mr. Anish Maheshwari, Adv.
Mr. Vijay Kumar Maurya, Adv.
Mr. Aayushmaan Vatsyayana, Adv.
Mr. Samir Malik, AOR
Mr. Sanjay Jhanwar, Sr. Adv.
Mr. Prakul Khurana, Adv.
Mr. Rajat Sharma, Adv.
Mr. Gourav Asati, Adv.
Mr. Aditya Sharma, Adv.
Mr. Tarun Gupta, AOR
Ms. Radha Rangaswamy, AOR
Ms. Ranjeeta Rohatgi, Adv.
Ms. Shrika Gautam, Adv.
67
Mr. Gunnam Venkateswara Rao, AOR
Mr. T M Shivakumar, Adv.
Mr. Raghwendra Tiwari, Adv.
Ms. Mamta Tiwari, Adv.
Ms. Sanjana, Adv.
Ms. Kirti Kishore, Adv.
Ms. Amrita Kumari, AOR
Mr. Anand Sukumar, Adv.
Mr. S. Sukumaran, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Mrs. Ruche Anand, Adv.
Ms. Meera Mathur, AOR
Mr. P. Venkat Reddy, Adv.
Mr. Prashant Kumar Tyagi, Adv.
Mr. P. Srinivas Reddy, Adv.
M/s. Venkat Palwai Law
Mr. Jay Savla, Sr. Adv.
Mr. Jasdeep Singh Dhillon, Adv.
Mr. Yugantar Singh Chauhan, Adv.
Ms. Prerna Mehta, AOR
Ms. Manisha T Karia, Sr. Adv.
Mr. Deepin Deepak Sahni, Adv.
Ms. Ananya Arora, Adv.
Ms. Shreya Gupta, Adv.
Mr. C. George Thomas, AOR
Mr. Rakesh Gupta, Adv.
Mr. Somil Agarwal, Adv.
Mr. Dushyant Kumar, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Ms. Manisha T. Karia, Sr. Adv.
Mr. Deepin Deepak Sahni, Adv.
Ms. Ananya Arora, Adv.
Ms. Shreya Gupta, Adv.
Mr. Anandh K, Adv.
Ms. Iyer Shruti Gopal, AOR
Mr. Himanshu S. Sinha, Adv.
Mr. Prashant Meharchandani, Adv.
Mr. Vibhu Jain, Adv.
Mr. Jainender Singh Kataria, Adv.
M/s. Trilegal Advocates On Record
68
Mr. Sumit Mangal, Adv.
Ms. Radhika Sharma, Adv.
Mr. Krishnayan Sen, AOR
Mr. Salil Kapoor, Adv.
Ms. Ananya Kapoor, Adv.
Mr. Ravi Kumar, Adv.
Mr. Sumit Lalchandani, Adv.
Mr. Tarun Chanana, Adv.
Mr. Praveen Swarup, AOR
Mr. Himanshu S. Sinha, Adv.
Mr. Prashant Meharchandani, Adv.
Mr. Vibhu Jain, Adv.
Mr. Jainender Singh Kataria, Adv.
Ms. Pooja Dhar, AOR
Mr. Mayank Pandey, AOR
Mr. Sumit Mangal, Adv.
Ms. Radhika Sharma, Adv.
Mr. Sachit Jolly, Adv.
Ms. Anuradha Dutt, Adv.
Ms. Soumya Singh, Adv.
Ms. Disha Jham, Adv.
Mr. Devansh Jain, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Shubhranshu Padhi, AOR
Mr. Jay Nirupam, Adv.
Mr. D. Girish Kumar, Adv.
Mr. Pranav Giri, Adv.
Mr. Ekansh Sisodia, Adv.
Ms. A.M. Harsavardhini, Adv.
Mr. M. Yogesh Kanna, Adv.
Mr. Rajeev K Panday, Adv.
Mr. Rajeev Maheshwaranand Roy, AOR
Mr. P. Srinivasan, Adv.
Mr. Nageswar Rao, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr. Parth, Adv.
Mr. Jagdish Kumar Chawla, AOR
Mr. V. P. Gupta, Adv.
Ms. Shisba Chawla, Adv.
69
Mr. Anunav Kumar, Adv.
Mr. Vinay Chadda, Adv.
Mr. Nageswar Rao, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr. Parth, Adv.
Ms. Praveena Gautam, AOR
Mr. Pawan Shukla, Adv.
Mr. Dhanish Kumar, Adv.
Ms. Kanika Kalyan, Adv.
Ms. Akanksha Tyagi, Adv.
Mrs. Prabha Swami, AOR
Mr. Nikhil Swami, Adv.
Mrs. Divya Swami, Adv.
Mr. Porus Kaka, Sr. Adv.
Mr. Neeraj Kumar Jain, Adv.
Mr. Aniket Deepak Agrawal, AOR
Mr. Manish Kanth, Adv.
Mr. Vaibhav Kulkarni, Adv.
Mr. Abhisek Sighavi, Adv.
Mr. V Lakshmikumaran, Adv.
Ms. Charanya Lakshmikumaran, Aor
Mr. S Vasudevan, Adv.
Mr. Karanjot Singh Khurana, Adv.
Mr. Tanmay Bhatnagar, Adv.
Mr. Shivam Gupta, Adv.
Mr. Rony Oommen John, AOR
Mr. Anuj Dubey, Adv.
Mr. Shubham Bhalla, AOR
Ms. Ragini Sharma, Adv.
Mr. Alex Noel Dass, Adv.
Mr. Rohit Pandey, Adv.
Mr. Anand Sukumar, AOR
Mr. S Sukumaran, Adv.
Mr. Bhupesh Pathak, Adv.
Ms. Ruche Anand, Adv.
Mr. Anand Sukumar, Adv.
Mr. S. Sukumaran, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Mrs. Ruche Anand, Adv.
70
Ms. Meera Mathur, AOR
Mr. D. L. Chidananda, Adv.
Mr. Ashwin Kumar D.S., Adv.
Ms. Surbhi Mehta, AOR
Mr. Ishan Roy Chowdhury, Adv.
Ms. Lalit Mohini Bhat, Adv.
Ms. Hetu Arora Sethi, Adv.
Mr. Anuj Kapoor, AOR
Mr. Rahul Jain, Adv.
Mr. Anirudh Bhat, Adv.
Mr. Siddharth Agarwal, Adv.
Mr. Jas Sanghavi, Adv.
Mr. Jasdeep Singh Dhillon, Adv.
Mr. Yugantar Singh Chauhan, Adv.
Mr. Rahul Gupta, AOR
Ms. Manisha T. Karia, Sr. Adv.
Mr. Shirish K. Deshpande, Aor
Ms. Rucha Pravin Mandlik, Adv.
Mr. Deepin Deepak Sahni, Adv.
Ms. Ananya Arora, Adv.
Ms. Shreya Gupta, Adv.
Mr. Manish Shah, Adv.
Mrs. Sumita Ray, AOR
Ms. Disha Ray, Adv.
Mr. Dillip Kumar Nayak, Adv.
Mr. Aman Raj Gandhi, Adv.
Mr. Parthasarathy Bose, Adv.
Mr. Lakshay Kumar, Adv.
Ms. Bindi Girish Dave, AOR
Mr. R.K. Patel, Sr. Adv.
Mr. Malak Manish Bhatt, AOR
Mr. Darshan Patel, Adv.
Ms. Nitya Prabhakar, Adv.
Mr. Amar Dave, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Miranda Solaman, Adv.
For Respondents :
71
Mr. Deepak Agarwal, Adv.
Mr. Siddharth Mittal, AOR
Mr. Aarohi Bhalla, Adv.
Ms. Sujata Kurdukar, Aor
Mr. Sanjeeva Kumar Gupta, Adv.
Mr. Aadhar Nautiyal, Adv.
Mr. M. P. Rastogi, Adv.
Mr. Vishnu Sharma, AOR
Mrs. Anupama Sharma, Adv.
Mr. Amar Jyoti Sharma, Adv.
Mr. Surit Chaubey, Adv.
Ms. Ishtha Singh, Adv.
Mr. Sparsh Saxena, Adv.
Mr. Praveen Swarup, AOR
Mr. Ameet Singh, Adv.
Mr. Devesh Maurya, Adv.
Ms. Aditi Singh, Adv.
Mr. Sukhamrit Singh, Adv.
Mr. K. R. Sasiprabhu, AOR
Mr. Amit Mathur, Adv.
Mr. Vishnu Sharma A S, Adv.
Mr. Prakhar Agarwal, Adv.
Mr. Ved Jain, Adv.
Mr. Nischay Kantoor, Adv.
Ms. Soniya Dodeja, Adv.
Mr. Divyansh Dubey, Adv.
Mr. Subodh S. Patil, AOR
Mr. Aarohi Bhalla, Adv.
Ms. Sujata Kurdukar, Aor
Mr. Sanjeeva Kumar Gupta, Adv.
Mr. Aadhar Nautiyal, Adv.
Mr. Shubham Bhalla, AOR
Ms. Ragini Sharma, Adv.
Mr. Alex Noel Dass, Adv.
Mr. Rohit Pandey, Adv.
Mr. Harpreet Singh Ajmani, AOR
Mr. Anmol Anand, Adv.
Dr. Abhimanyu Chopra, Adv.
72
Mr. Harpreet Singh Ajmani, AOR
Mr. Rohan Khare, Adv.
Mr. Pulkit Pandey, Adv.
Ms. Manasvini Bajpai, Adv.
Ms. Priya Tandon, Adv.
Mr. Sachit Jolly, Adv.
Mr. Anuradha Dutt, Adv.
Ms. Soumya Singh, Adv.
Ms. Disha Jham, Adv.
Mr. Devansh Jain, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mrs. Rashmi Chopra, Adv.
Ms. Sehr Chopra, Adv.
Ms. Fiza Chopra, Adv.
Mr. Parikshit Bhatti, Adv.
Mr. Puneet Rathi, Adv.
Mr. Braj Kishore Mishra, AOR
Ms. Tanmayee Rajkumar, Adv.
Mr. Kunal Verma, AOR
Mrs. Yugandhara Pawar Jha, Adv.
Ms. Lavanya Dhawan, Adv.
Mr. Shivraj Pawar, Adv.
Mr. Vishnu Sharma, AOR
Mrs. Anupama Sharma, Adv.
Mr. Amar Jyoti Sharma, Adv.
Mr. Surit Chaubey, Adv.
Ms. Ishtha Singh, Adv.
Mr. Sparsh Saxena, Adv.
Mr. Bhargava V. Desai, AOR
Mr. Shivam Malik, Adv.
Mr. Kumar Visalaksh, Adv.
Mr. Udit Jain, Adv.
Mr. M. P. Devanath, AOR
Mr. Kumar Visalaksh, Adv.
Mr. Udit Jain, Adv.
Mr. Abhishek Vikas, AOR
Mr. Ved Jain, Adv.
Mr. Nischay Kantoor, Adv.
Ms. Soniya Dodeja, Adv.
Mr. Divyansh Dubey, Adv.
73
Mr. Subodh S. Patil, AOR
Mr. Naresh Jain, Adv.
Mrs. Arti Agrawal, Adv.
Mrs. Neha Anchlia, Adv.
Mr. Alok Kumar, Adv.
Mr. Rishabh Jain, Adv.
Ms. Nitika Grover, Adv.
Mr. Vikas Mehta, AOR
Mr. Sumit Mangal, Adv.
Ms. Radhika Sharma, Adv.
Mr. Mayank Pandey, AOR
Mr. Kamal Sawhney, Adv.
Mr. Nikhil Agarwal, Adv.
Mr. Arun Bhaduria, Adv.
Mr. Puru Medhira, Adv.
Mr. Nishank Vashishta, Adv.
Mr. Deepak Thackur, AOR
Mr. Rohit Jain, Adv.
Mr. Aniket Deepak Agrawal, AOR
Ms. Manisha Sharma, Adv.
Mr. Abhisek Singhavi, Adv.
Mr. Kheyali Singh, Adv.
Ms. Astha Tyagi, AOR
Mr. Sanjay Jhanwar, Sr. Adv.
Mr. Prakul Khurana, Adv.
Mr. Rajat Sharma, Adv.
Mr. Gourav Asati, Adv.
Mr. Aditya Sharma, Adv.
Mr. Tarun Gupta, AOR
Mr. Ved Jain, Adv.
Mr. Nischay Kantoor, Adv.
Ms. Soniya Dodeja, Adv.
Mr. Divyansh Dubey, Adv.
Mr. Subodh S. Patil, AOR
Mr. Vishal Kalra, Adv.
Mr. Saumyendra Singh Tomar, Adv.
Mr. Ankit Sahni, Adv.
Ms. Snigdha Gautam, Adv.
Mr. Anil Kumar Gautam, AOR
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Ms. Ishita Farsaiya, Adv.
Mr. Apoorv Shukla, AOR
Ms. Prabhleen A. Shukla, Adv.
Mr. Salil Kapoor, Adv.
Ms. Ananya Kapoor, Adv.
Mr. Ravi Kumar, Adv.
Ms. Sumit Lalchandani, Adv.
Mr. Tarun Chanana, Adv.
Mr. Praveen Swarup, AOR
Mr. Siddharth Ranka, Adv.
Mr. A. Karthik, AOR
Mr. Arvind Datar, Sr. Adv.
Mr. Kapil Wadhwa, Adv.
Mr. Harsh Parashar, AOR
Mr. Chanakya Sharma, Adv.
Mr. Pawanshree Agrawal, AOR
Mr. Divyanshu Agrawal, Adv.
Mr. Sanjay Jhanwar, Sr. Adv.
Mr. Prakul Khurana, Adv.
Mr. Rajat Sharma, Adv.
Mr. Gourav Asati, Adv.
Mr. Aditya Sharma, Adv.
Mr. Tarun Gupta, AOR
Ms. Praveena Gautam, AOR
Mr. Pawan Shukla, Adv.
Ms. Akanksha Tyagi, Adv.
Ms. Kanika Kalyan, Adv.
Ms. Aarti Sathe, Adv.
Mrs. Geetanjali Mohan, Adv.
Ms. Asavari Kadam, Adv.
Mr. Amit Anand Tiwari, Sr. Adv.
Mr. Vivek Singh, AOR
Mr. Ritik Dwivedi, Adv.
Ms. Manisha T. Karia, Sr. Adv.
Mr. Shirish K. Deshpande, Aor
Ms. Rucha Pravin Mandlik, Adv.
Mr. Deepin Deepak Sahni, Adv.
Ms. Ananya Arora, Adv.
Ms. Shreya Gupta, Adv.
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Mr. Anil Makhija, Adv.
Mr. Bhargava V. Desai, AOR
Mr. K. Sampath, Adv.
Mr. K.V. Mohan, Adv.
Mr. S. Krishnan, Adv.
Mr. R.K. Raghavan, Adv.
Mr. K.V. Balakrishnan, Adv.
Mr. V. Rajkumar, Adv.
Mr. Nageswar Rao, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr. Parth, Adv.
Mr. Arvind Datar, Sr. Adv.
Mr. Chinmoy Khaladkar, Adv.
Mr. B. K. Pal, AOR
Mr. Nishant Thakkar, Adv.
Mr. Hiten Chanda Thakkar, Adv.
Mr. Nikhil Ranjan, Adv.
Mr Rahul Jain, AOR
Mr. Dilpreet Singh, AOR
Mr. Aditya Ajgaonkar, Adv.
Mr. Shubhranshu Padhi, AOR
Mr. Jay Nirupam, Adv.
Mr. D.Girish Kumar, Adv.
Mr. Pranav Giri, Adv.
Mr. Ekansh Sisodia, Adv.
Ms. A.M.Harsavardhini, Adv.
Mr. Vinay Navare, Sr. Adv.
Mr. R. P. Gupta, AOR
Mr. Ajay Jain, Adv.
Mr. Jinendra Jain, AOR
Mr. Krishna Sharma, Adv.
Mr. Paritosh, Adv.
Mr. Divyansh Jain, Adv.
Ms. Bijay Lakshmi, Adv.
Mr. M.N. Mishra, Adv.
Mr. Vikrant Singh, Adv.
Mr. Aditya Deshwal, Adv.
Ms. Vippassyana Gautam, Adv.
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Mr. Mohit Kumar Gupta, AOR
Ms. Tanmayee Rajkumar, Adv.
Mr. Kunal Verma, AOR
Mrs. Yugandhara Pawar Jha, Adv.
Ms. Lavanya Dhawan, Adv.
Mr. Shivraj Pawar, Adv.
Mr. Malak Bhatt, Adv.
Mr. Dhinal Shah, Adv.
Ms. Samridhi, Adv.
Ms. Pallavi Pratap, AOR
Mr. Ravi Raghunath, AOR
Mr. Aditya Sharan, Adv.
Mr. KK Chythanya, Sr. Adv.
Mr. S Sukumaran, Adv.
Mr. Ajit Ghatikar, Adv.
Mr. Anand Sukumar, AOR
Mr. Bhupesh Pathak, Adv.
Ms. Ruche Anand, Adv.
Mr. MG Ramachandran, Sr. Adv.
Ms. Hemantika Wahi, AOR
Ms. Ranjitha Ramachandran, Adv.
Ms. Jesal Wahi, Adv.
Ms. Srishti Khindaria, Adv.
Mr. Ravi Raghunath, AOR
Mr. Aditya Sharan, Adv.
Mr. Tushar Jarwal, Adv.
Ms. Anuradha Dutt, Adv.
Mr. Rahul Sateeja, Adv.
Mr. Vikrant A Maheshwari, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Sachit Jolly, Adv.
Ms. Anuradha Dutt, Adv.
Ms. Soumya Singh, Adv.
Ms. Disha Jham, Adv.
Mr. Nishant Thakkar, Adv.
Ms. Jasmin Amalsadvala, Adv.
Mr. Devansh Jain, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Sabarish Subramanian, AOR
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Mr. C Kranthi Kumar, Adv.
Mr. Vishnu Unnikrishnan, Adv.
Ms. Praveena Gautam, AOR
Mr. Pawan Shukla, Adv.
Ms. Kanika Kalyan, Adv.
Ms. Akanksha Tyagi, Adv.
Mr. Amar Dave, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Miranda Solaman, Adv.
Ms. Aastha Mehta, Adv.
Ms. Deepanwita Priyanka, AOR
Ms. Prerana Mohapatra, Adv.
Mr. T M Shivakumar, Adv.
Mr. Raghwendra Tiwari, Adv.
Ms. Mamta Tiwari, Adv.
Ms. Sanjana, Adv.
Ms. Kirti Kishore, Adv.
Ms. Amrita Kumari, AOR
Ms. Mrinal Kanwar, AOR
Mr. Vaibhav, Adv.
Mr. KK Chythanya, Sr. Adv.
Mr. Ajit Ghatikar, Adv.
Mr. Anand Sukumar, AOR
Mr. S Sukumaran, Adv.
Mr. Bhupesh Pathak, Adv.
Ms. Ruche Anand, Adv.
Mr. Sameer Abhyankar, AOR
Mr. Rahul Kumar, Adv.
Mr. Ashok A Kulkarni, Adv.
Mr. Aakash Thakur, Adv.
Ms. Ayushi Bansal, Adv.
Mr. Sameer Abhyankar, AOR
Mr. Rahul Kumar, Adv.
Mr. Ashok A Kulkarni, Adv.
Mr. Amish Tandon, Adv.
Mr. Ayush Beotra, Adv.
Mr. Aryan Srivastava, Adv.
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Mr. Sarthak Dora, Adv.
Mr. Mohit Chaudhary, Adv.
Ms. Puja Sharma, Adv.
Mr. Kunal Sachdeva, Adv.
Ms. Madhuri Jain, Adv.
Mr. Aashish Arya, Adv.
Mr. Nishant Walia, Adv.
M/s. Kings And Alliance Llp
Mr. Percy Pardiwala, Sr. Adv.
Mr. Tushar Hemani, Sr. Adv.
Mr. Vaibhavi Parikh, Adv.
Ms. Anushree Prashit Kapadia, AOR
Ms. Sanya Narula, Adv.
Ms. Mrinal Kanwar, AOR
Mr. Vaibhav, Adv.
Mr. Sridhar Potaraju, Sr. Adv.
Mr. D. Manmohan, Adv.
Ms. Aditi Anil Dani, Adv.
Mr. Aayush, Adv.
Mr. Yashas RK, Adv.
Mr. Rohit Anil Rathi, AOR
Ms. Tanmayee Rajkumar, Adv.
Mr. Kunal Verma, AOR
Mrs. Yugandhara Pawar Jha, Adv.
Ms. Lavanya Dhawan, Adv.
Mr. Shivraj Pawar, Adv.
Mr. Ravi Sawana, Adv.
Ms. Neha Sharma, Adv.
Ms. Charanya Lakshmikumaran, AOR
Mr. Manish Paliwal, AOR
Mr. Madhur Agarwal, Adv.
Mr. Porus Kaka, Sr. Adv.
Mr. Harpreet Singh Ajmani, AOR
Mr. Divesh Chawla, Adv.
Ms. Ashmita Sharma, Adv.
Mr. Sanjay Jhanwar, Sr. Adv.
Mr. Prakul Khurana, Adv.
Mr. Rajat Sharma, Adv.
Mr. Gourav Asati, Adv.
Mr. Aditya Sharma, Adv.
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Mr. Tarun Gupta, AOR
Mr. D. Mahesh Babu, AOR
Mr. Shishir Pinaki, Adv.
Mr. Dhanaeswar Gudapalli, Adv.
Mr. Devjee Mishra, Adv.
Mr. Kunal Cheema, AOR
Mr. Shubham Chandankhede, Adv.
Mr. Ankit Anandraj Shah, AOR
Mr. Vikas Jain, AOR
Mr. Aviral Saxena, Adv.
Ms. Shrawani, Adv.
Mr. Piyush Thanvi, Adv.
Mr. Hardik Jayal, Adv.
Mr. Ninad Laud, Adv.
Mr. Ivo DCosta, Adv.
Mr. Sahil Tagotra, AOR
Mr. Dr. Hemant Gupta, A.A.G.
Mr. Akshay Amritanshu, AOR
Mr. Shivang Jain, Adv.
Mr. Samyak Jain, Adv.
Mr. Varun Goel, Adv.
Ms. Nitikaa Guptha, Adv.
Mr. Saurabh Gupta, Adv.
Ms. Drishti Saraf, Adv.
Ms. Pragya Upadhyay, Adv.
Mr. Rajat Navet, Adv.
Mr. Shashi Kant, Adv.
Mr. Pradeep Kumar Bakshi, AOR
Ms. Tanmayee Rajkumar, Adv.
Mr. Kunal Verma, AOR
Mrs. Yugandhara Pawar Jha, Adv.
Ms. Lavanya Dhawan, Adv.
Mr. Shivraj Pawar, Adv.
Mr. Ritik Gupta, Adv.
Mr. Salil Kapoor, Adv.
Mr. Tarun Chanana, Adv.
Mr. Ravi Kumar, Adv.
Mr. Praveen Swarup, AOR
Ms. Ananya Kapoor, Adv.
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Mr. Sunit Lalchandani, Adv.
Mr. Kamal Sawhney, Adv.
Mr. Nikhil Agarwal, Adv.
Mr. Nishank Vashishta, Adv.
Mr. Puru Medhira, Adv.
Mr. Deepak Thackur, AOR
Mr. Rohit Jain, Adv.
Mr. Kaustubh Prakash, AOR
Ms. Hita Sharma, Adv.
Ms. Tanya Singh, Adv.
Ms. Puja Sharma, AOR
Mr. Rajinder Mathur, AOR
Mr. M. P. Vinod, AOR
Mr. Anand Varma, AOR
Mr. Kamal Mohan Gupta, AOR
Mr. Shibu Devasia Olickal, AOR
Mr. Rishabh Sancheti, Adv.
Ms. Padma Priya, Adv.
Mr. Naman Jain, Adv.
Armaan Arora, Adv.
Mr. K. Paari Vendhan, AOR
Mr. Dhananjay Garg, AOR
Mr. Avinash Tripathi, AOR
Mr. Avinash Kr. Lakhanpal, AOR
Ms. Anjali Doshi, AOR
Mr. Rohit K. Singh, AOR
Mr. Rajiv Tyagi, AOR
Ms. Pratibha Jain, AOR
Mr. Mayank Nagi, Adv.
Mrs. Husnal Syali Nagi, Adv.
Mr. Tarun Singh, Adv.
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Mr. Shekhar Prit Jha, AOR
Mr. Kishore Kunal, AOR
Ms. Rashmikumar Manilal Vithlani, AOR
Ms. Archana Sahadeva, AOR
Mr. Akshat Shrivastava, AOR
Mr. Sushil Balwada, AOR
Mr. Sunil Fernandes, AOR
Nupur Kumar, AOR
Mr. Balaji Srinivasan, AOR
Ms. Rani Chhabra, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Arvind Kumar Sharma, AOR
Ms. Soumya Dutta, AOR
Ms. Geetanjali Mohan, AOR
Nilofar Khan, AOR
Ms. Ankita Chaudhary, AOR
Mr. Anurag, AOR
Aakarshan Aditya, AOR
Mr. Harsh V. Surana, AOR
Mr. H. Raghavendra Rao, AOR
Mr. Kaushik Choudhury, AOR
Mr. Rajiv Tyagi, Adv.
Mr. Rohit Gupta, Adv.
Mr. Manuj Sabharwal, Adv.
Mr. Ramnesh Kumar Sahu, Adv.
Mr. Inder Paul Bansal, Adv.
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Mr. Vivak Bansal, Adv.
Mr. Haresh Raichura, Adv.
Mr. Aditya Vohra, Adv.
Mr. Hardeep Singh Chawla, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 Delay condoned. 2 The Civil Appeals and Special Leave Petitions are disposed of in terms of the
signed order. Any questions of law arising from the Civil Appeals and Special Leave Petitions are left open.
3 Pending application(s), if any, shall stand disposed of. CA No 4656/2018 (Arising out of SLP(C) No 6520 of 2018) 4 Deregister the Civil Appeal and restore the SLP to its original number, namely, SLP(C) No 6520 of 2018.
5 The Special Leave Petition is disposed of in terms of the signed order.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
ADDITIONAL REGISTRAR ASSISTANT REGISTRAR
(Signed order is placed on the file)
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