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[Cites 0, Cited by 0] [Section 70(9)] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(9)(b) in Gujarat Minor Mineral Concession Rules, 2017

(b)Accumulated unpotable rain water shall be de-watered and diverted to nearby pond / aquifer / river / nallah, catchment area by providing suitable pipe line or drains or link canals, as the case may be, in consultation with Gujarat Water Supply and Sewerage Board;