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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(a) in The Delhi Municipal Corporation (Sealing Of Un-Authorised Construction) Rules, 1986

(a)"Act" means the Delhi Municipal Corporation Act, 1957 (66 of 1957); (b) "Administrator" means the [*] [Now the Lieutenant Governor of the National Capital Territory of Delhi.]Administrator of the Union territory of Delhi;