Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(b) in The Bihar Vaccination Rules, 1944 (b)"Superintendent of Vaccination" means an officer who by virtue of an appointment under Section 25 of the Act or in accordance with the provision of any law for the time being in force performs the functions of a Superintendent of Vaccination; and
