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[Cites 0, Cited by 0] [Section 306(1)] [Section 306] [Entire Act]

State of Karnataka - Subsection

Section 306(1)(b) in Karnataka Panchayat Raj Act, 1993

(b)if such person in not found by leaving such notice or document at his last known place of residence or business, or by giving or tendering the same to some adult member or servant of his family, or