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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2) in Chhattisgarh Legal Services Authority Rules, 2002

(2)The following shall be the ex-officio members of the District Authority:-
(i)District Magistrate;
(ii)Superintendent of Police of the District;
(iii)Chief Judicial Magistrate of the District; and
(iv)District Government Pleader.