Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Chattisgarh - Subsection Section 9(2) in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983 (2)The Chairman may in his discretion distribute business amongst the Benches and may withdraw any case from one Bench and assign it to another.
