Madhya Pradesh High Court
Rahul Rai vs The State Of Madhya Pradesh on 14 March, 2023
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 8596 of 2023 (RAHUL RAI Vs THE STATE OF MADHYA PRADESH) Dated : 14-03-2023 Shri Sanjay Kumar Kushwaha - Advocate for applicant.
Shri Sourabh Shukla - Panel Lawyer for State.
As prayed by the learned counsel for the applicant, list the matter after 2 weeks.
(SMT. ANJULI PALO) JUDGE Nitesh Signature Not Verified SAN Digitally signed by NITESH PANDEY Date: 2023.03.16 10:13:32 IST