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[Cites 0, Cited by 0] [Section 369] [Entire Act]

State of Punjab - Subsection

Section 369(iv) in Punjab Jail Manual, 1996

(iv)Orientations talks. - At the reception centre, prisoners shall be given orientation talks by welfare officer, Deputy Superintendent and Superintendent Jail. Orientation talks should include rules and regulations of jails, conduct and treatment, health, sanitation, standard of behaviour, discipline, prisoners rights and duties, education, industrial trades and facilities/opportunities for self improvements.