Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(24)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(24)(xviib) in The Income Tax Act, 1961

(xviib)any compensation or other payment referred to in clause (xi) of sub-section (2) of section 56;