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State of Bihar - Section

Section 190 in The Bihar Motor Vehicles Rules, 1992

190. Fees for storage of goods removed from over-loaded vehicles.

(1)The fees to be charged by the godown-keeper, in respect of goods removed under sub-section (1) of Section 114, shall be Rs. 5/- per day for every 100 kilograms or part thereof.
(2)Such fees shall be in addition to whatever actual labour charges are required to be paid for unloading or loading of goods.
(3)Such fees shall be recoverable from the driver or the owner or other person incharge of the vehicle from which the goods is removed.