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[Cites 0, Cited by 0] [Section 68(9)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(9)(i) in The Coal Mines Regulations, 2011

(i)require such additional details to be shown on the plans and sections under these, regulations, or the preparation and maintenance of such other plans and sections showing such details and on such scale and within such time as he may specify in the order;