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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(3) in Bihar Preservation and Improvement of Animals Rules, 1960

(3)On receipt of the application under sub-rule (2), the Veterinary Officer shall inspect the bull and grant a licence in Form VI if in his opinion the bull is free from the defects or diseases specified in sub-section (1) of Section 21.