Supreme Court - Daily Orders
M/S M.B.S. Impex Private Limited vs Minerals And Metals Trading ... on 1 September, 2021
Bench: K.M. Joseph, Pamidighantam Sri Narasimha
ITEM NO.6 Court 10 (Video Conferencing) SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 14636/2020
(Arising out of impugned final judgment and order dated 29-04-2020
in ARBA No. 5/2013 passed by the High Court for the State of
Telangana at Hyderabad)
M/S M.B.S. IMPEX PRIVATE LIMITED & ANR. Petitioner(s)
VERSUS
MINERALS AND METALS TRADING CORPORATION LIMITED Respondent(s)
(With IA No. 81382/2021 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
96396/2021 – CLARIFICATION/DIRECTION, IA No. 124282/2020 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.
96395/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 89840/2021 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 01-09-2021 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s)
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Malak Manish Bhatt, AOR
Ms. Neeha Nagpal, Adv.
Mr. Rajat Bector, Adv.
For Respondent(s)
Ms. Jasmine Damkewala, AOR
Ms. Sunanda Tulsiyan, Adv.
Ms. Vailshal Sharma, Adv.
Mr. Dinesh Chander Trehan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of Mr. Mukul Rohatgi, learned senior counsel for the petitioner, the case will stand adjourned. Signature Not Verified
List the matter on 15th September, 2021.
Digitally signed by Nidhi Ahuja Date: 2021.09.01 17:29:05 IST Reason: (NIDHI AHUJA) (SUNIL KUMAR RAJVANSHI) AR-cum-PS BRANCH OFFICER