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Supreme Court - Daily Orders

M/S M.B.S. Impex Private Limited vs Minerals And Metals Trading ... on 1 September, 2021

Bench: K.M. Joseph, Pamidighantam Sri Narasimha

     ITEM NO.6                        Court 10 (Video Conferencing)      SECTION XII-A

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 14636/2020

     (Arising out of impugned final judgment and order dated 29-04-2020
     in ARBA No. 5/2013 passed by the High Court for the State of
     Telangana at Hyderabad)

     M/S M.B.S. IMPEX PRIVATE LIMITED & ANR.                             Petitioner(s)

                                                     VERSUS

     MINERALS AND METALS TRADING CORPORATION LIMITED                     Respondent(s)

     (With IA No. 81382/2021 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
     96396/2021   –  CLARIFICATION/DIRECTION,   IA No.  124282/2020   -
     EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.
     96395/2021      -      PERMISSION      TO     FILE      ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES and IA No. 89840/2021 - PERMISSION TO
     FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 01-09-2021 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE K.M. JOSEPH
                           HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

     For Petitioner(s)
                                     Mr.   Mukul   Rohatgi, Sr. Adv.
                                     Mr.   Malak   Manish Bhatt, AOR
                                     Ms.   Neeha   Nagpal, Adv.
                                     Mr.   Rajat   Bector, Adv.

     For Respondent(s)
                                     Ms.   Jasmine Damkewala, AOR
                                     Ms.   Sunanda Tulsiyan, Adv.
                                     Ms.   Vailshal Sharma, Adv.
                                     Mr.   Dinesh Chander Trehan, Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

At the request of Mr. Mukul Rohatgi, learned senior counsel for the petitioner, the case will stand adjourned. Signature Not Verified

List the matter on 15th September, 2021.

Digitally signed by
Nidhi Ahuja
Date: 2021.09.01
17:29:05 IST
Reason:




                           (NIDHI AHUJA)                   (SUNIL KUMAR RAJVANSHI)
                             AR-cum-PS                          BRANCH OFFICER