Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 4 vs V. Ramaiah on 14 January, 2019
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.33 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 48026/2018
(Arising out of impugned final judgment and order dated 02-07-2018
in ITA No. 451/2017 passed by the High Court of Karnataka At
Bengaluru)
PRINCIPAL COMMISSIONER OF INCOME TAX 4 & ANR. Petitioner(s)
VERSUS
V. RAMAIAH Respondent(s)
(FOR ADMISSION and I.R. and IA No.2399/2019-CONDONATION OF DELAY IN
FILING)
Date : 14-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Vikramjeet Banerjee, ASG
Mr. Tara Chandra Sharma, Adv.
Mr. Zoheb Hossain, Adv.
Mrs. Anil Katiyar, AOR
Mr. T.C. Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Pending applications, if any, stand disposed of.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR)
AR-CUM-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2019.01.16
13:14:37 IST
Reason: