Section 18(1) in National Cadet Corps (Girls Division) Rules, 1949
(1)If the [Inspectress of schools or] [Inserted by S.R.O. 339, dated 7th June, 1957, Part II, Section 4, page 97] Director of Public Instruction or such other educational authority as may be specified by the State Government does not reject the application, the applicant shall be directed to appear before a Selection Board, to be set up in the manner specified by the Ministry of Defence, Government of India.
