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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(2) in The Arms Rules, 2016

(2)Markings shall be expressed alphanumerically (i.e. they may consist of both letters and numbers) in the format given in the table below:-Table
(1) (2) (3) (4) (5) (6)
XX XXXX 99 99 99999 99
Country of Manufacture(2 digit ISO CountryCode)IN for India Manufacturer's Name or code Year of manufacture (2 numbers) Type/ Model/ Code Serial Number Caliber