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[Cites 0, Cited by 0] [Section 109(1)] [Section 109] [Entire Act]

State of Odisha - Subsection

Section 109(1)(g) in The Orissa Co-operative Societies Act, 1962

(g)an order of suspension of an Officer or office-bearer of a Society passed under Section 62 or Section 64 or Section 65;]