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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(7) in The Rajasthan Sales Tax Rules, 1995

(7)Where the appellate authority remands a case to an assessing authority or an officer, shall specify a date in the order of remand for the appearance of the appellant before such authority or officer.