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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(iii) in The Merchant Shipping (Fire Appliances) Rules, 1969

(iii)one portable froth type fire extinguisher for each 1,000 BHP or part thereof, but in no case less than two such extinguishers : Provided that not more than 6 such extinguishers need he carried in any one compartment;