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State of Punjab - Section

Section 76 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

76. Enforcement of orders passed by the Commission.

- The Secretary shall ensure enforcement and compliance of the orders passed by the Commission, by the persons concerned in accordance with the provisions of the Act and regulations and if necessary, may seek the orders of the Commission for directions.PERC Form - 1(See Regulation 15)General Heading for Proceedings before the Punjab State Electricity Regulatory CommissionFile No.Case No.(To be filled by the office)In The Matter of(Gist of the purpose of the petition or application)andIn The Matter of(Names and full address of the petitioner/applicants and names and full addresses of the respondent)PERC Form - 2(See Regulation 16)Before the Punjab State Electricity Regulatory CommissionFile No.Case No.(To be filled by the office)In The Matter of(Gist of the purpose of the petition or application)andIn The Matter of(Names and full address of the petitioners/ applicants and names and full addresses of the respondent)Affidavit verifying the petition / application