Supreme Court - Daily Orders
Gopal Chinayya Shetty vs Sanjay Brijkishorlal Nirupam . on 14 July, 2017
Author: S. Abdul Nazeer
Bench: S. Abdul Nazeer
ITEM NO.43 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No.2 in Petition(s) for Special Leave to Appeal (C) No(s).
25782/2016
GOPAL CHINAYYA SHETTY Petitioner(s)
VERSUS
SANJAY BRIJKISHORLAL NIRUPAM & ORS. Respondent(s)
I.A.NO.2-APPLICATION FOR DELETION OF RESPONDENT NO.19
Date : 14-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
[IN CHAMBER]
For Petitioner(s) Mr. Siddharth Mohan,Adv.
Mr. Nirnimesh Dube, AOR
For Respondent(s) Mr. Nishant Kumar,Adv.
Mr. Yoginder Handoo, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application for deletion of the name of Respondent No.19 is allowed.
(OM PARKASH SHARMA) (RAJINDER KAUR)
AR CUM PS COURT MASTER
Signature Not Verified
Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.07.15 14:04:51 IST
Reason: Signer card of Mr.
Deepak Mansukhani is being
used by Mr. Om Parkash
Sharma