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Allahabad High Court

Umesh Chandra Mishra (In Re W.P.No.2717 ... vs State Of U.P.Thru Secy.Education ... on 7 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SPECIAL APPEAL No. - 385 of 2005
 

 
Appellant :- Umesh Chandra Mishra (In Re W.P.No.2717 S/S Of 2000)
 
Respondent :- State Of U.P.Thru Secy.Education Deptt,Lko.& 3 Others
 
Counsel for Appellant :- Kapil Dev,Ravi Singh
 
Counsel for Respondent :- C S C,K.K.Shukla,Pt S Chandra,Ranjeet Singh
 

 
Hon'ble Ritu Raj Awasthi,J.
 

Hon'ble Alok Mathur,J.

Adjourned on request made on behalf of Sri Ravi Singh, learned counsel for the appellant.

List again.

Order Date :- 7.3.2019 psd