Allahabad High Court
Umesh Chandra Mishra (In Re W.P.No.2717 ... vs State Of U.P.Thru Secy.Education ... on 7 March, 2019
Bench: Ritu Raj Awasthi, Alok Mathur
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SPECIAL APPEAL No. - 385 of 2005 Appellant :- Umesh Chandra Mishra (In Re W.P.No.2717 S/S Of 2000) Respondent :- State Of U.P.Thru Secy.Education Deptt,Lko.& 3 Others Counsel for Appellant :- Kapil Dev,Ravi Singh Counsel for Respondent :- C S C,K.K.Shukla,Pt S Chandra,Ranjeet Singh Hon'ble Ritu Raj Awasthi,J.
Hon'ble Alok Mathur,J.
Adjourned on request made on behalf of Sri Ravi Singh, learned counsel for the appellant.
List again.
Order Date :- 7.3.2019 psd