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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in Rajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999

(c)any other local bodies, corporations and Universities etc. established or declared as local bodies under any Rajasthan law for the time being in force: