Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 25 in The Orissa Bhoodan and Gramdan Rules, 1972 25. In case of equal votes, the election shall be made by drawing of lots and the person whose name is drawn first should be declared to have been duly elected by the Election Officer.
