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State of Madhya Pradesh - Section

Section 1 in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

1. Short title and commencement.

(1)These rules may be called the Madhya Pradesh Standards of Weights and Measures (Enforcement) Rules, 1989.
(2)they extend to the whole of Madhya Pradesh.
(3)They shall come into force on such [date] [W.e.f. 1-5-1989.] as the State Government may, by notification, appoint, the different dates may be appointed for-
(a)different provisions of these rules; or
(b)different areas; or
(c)[ Omitted] [[Omitted by M.P. Notification No. F-13-45-99-XXIX-2, dated 17-3-2005. Prior to omission it was as under:-
'(c) different classes of activities.']]