Section 7 in The U.P. Private Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) Act, 2006
7. Manner of admission. -
An unaided professional educational institution;(a)shall make admission to a seat under the general category, on the basis of the Common Entrance Test, in such manner as may be prescribed by the State Government.(b)may make admission to a seat reserved under management category, in such manner, as may be prescribed by the State Government, through a notified order.
