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State of Punjab - Section

Section 21 in The Punjab State Agricultural Marketing Board (Class II) Service Rules, 1988

21. Saving Clause.

- Notwithstanding anything contained in these rules, appointments made to any corresponding post under the Board prior to the commencement of these rules shall be deemed to have validly been made under these rules and shall not be questioned on any ground whatsoever.Appendix 'A'[See rules 1(2), 2(h) and 91), 3 and 14]
Sr. No. Designation of the post Number of posts Whether technical or non-technical Scale of pay in rupees
1. Sub-Divisional Officer (Electrical) 7 Technical Rs. 940-30-1000-40-1200/50-1400-60-1700-75-1850
2. Sub-Divisional Officer (Public Health) 8 Technical Rs. 940-30-1000-40-1200/50-1400-60-1700-75-1850
3. Sub-Divisional Officer (Civil) 39 Technical Rs. 940-30-1000-40-1200/50-1400-60-1700-75-1850
4. Assistant Engineer (Design) 3 Technical Rs. 940-30-1000-40-1200/50- 1400-60-1700-75-1850
5. Assistant Engineer (Planning and Mechanical) 3 Technical Rs. 940-30- 1000-40-1200/50-1400-60-1700-75-1850
6. Assistant Town Planner 1 Technical Rs. 940-30-1000-40-1200/50-1400-60-1700-75-1850
7. Assistant Architect 1 Technical Rs. 940-30-1000-40-1200/50-1400-60- 1700-75-1775
8. Deputy District Mandi Officer 1 Non-Technical Rs. 940-30-1000-40-1200/50-1400-60-1700-75-1775
9. Senior Marketing Officer (Cotton) 1 Non-Technical Rs. 940-30-1000-40- 1200/50-1400-60-1700-75-1775
10. Senior Marketing Officer, Horticulture (Grading) 1 Non-Technical Rs. 940-30-1000-40-1200/50-1400-60-1700-75-1775
11. Deputy Legal Advisor 1 Non-Technical Rs. 940-30-1000-40-1200/50- 1400-60-1700-75-1775
12. Project Engineer 1 Technical Rs. 850-30-1000-40-1200/50-1400-60-1700
13. Assistant District Mandi Officer 16 Non-Technical Rs. 850-30-1000-40-1200/50-1400-60-1700
14. System Analyst 1 Technical Rs. 850-30-1000-40-1200/50-1400-60-1700
15. Horticulture Development Officer 1 Non-Technical Rs. 850-30-1000-40-1200/50-1400-60-1700
16. Architectural Assistant 1 Technical Rs. 850-25-850-30-1000/40-1200-50-1400-60-1580
17. Accounts Officer 2 Non-Technical Rs. 850-25-850-30-1000/40-1200-50-1400-60-1580
18. Establishment Officer and Budget Officer 3 Non-Technical Rs. 825-25-850-30-1000/40-1200-50-1400-60-1580 plus Rs. 50Special pay
19. Publicity Officer 1 Non-Technical Rs. 825-25-850-30-1000/40-1200-50-1400-60-1580
20. Assistant Statistician 1 Non-Technical Rs. 825-25-850-30-1000/40-1200-50-1400-60-1580 plus Rs. 50Special pay
21. Research Officer 1 Non-Technical Rs. 825-25-850-30-1000/40-1200-50-1400-60-1580 plus Rs. 50Special pay
22. Superintendent Law 1 Non-Technical Rs. 825-25-850-30-1000/40-1200-50-1400-60-1580 plus Rs. 50Special pay
23. Training Lecturer 3 Non-Technical Rs. 825-25-850-30-1000/40-1200-50-1400-60-1580
24. Superintendent Grade-I 8 Non-Technical Rs. 825-25-850-30-1000/40-1200-50-1400-60-1580
25. Private Secretary 2 Non-Technical Rs. 825-25-850-30-1000/40-1200-50-1400-60-1580
26. Secretary, Market Committee 141+10 leave reserve Non-Technical Rs. 825-25-850-30-1000/40-1200-50-1400-60-1580
27. Cotton Officer 1 Non-Technical Rs. 825-25-850-30-1000/40-1200-50-1400-60-1580
28. Editor 1 Non-Technical Rs. 825-25-850-30-1000/40-1200-50-1400-60-1580
29. Manager Kissan Bhawan 1 Non-technical 7220-220-8100-275-10300-340-11660.
Appendix B[See rule 8]
Sr. No. Designation of the Post Method of recruitment By direct appointment Qualification for recruitment  
      by promotion *[by transfer or by taking a person on deputation]  
1 2 3 4 5 6  
1 Sub-Divisional Officer(Electrical) *[(i) 45 per cent by direct appointment ; and(ii) 55 percent by promotion ; or(iii) by transfer or by taking a personon deputation, if candidates for appointment by promotion are notavailable :Provided that appointments shall be made in theproportion and order indicated against a lot of thirty-sixvacancies as under:- *[(i) Degree in Engineering(Electrical) or should be an Associate Member of the Institute ofEngineering (Electrical) of a recognized university or institute;and](ii) Should possess knowledge of Punjabi of Matriculationstandard or its equivalent. (i) From amongst the JuniorEngineers working in the Board who possess degree in Engineering(Electrical) of a recognized university or institute and who havean experience of working as such for a minimum period of threeyears ;(ii) From amongst the Junior Engineers (Electrical)working in the Board who possess Diploma in Engineering(Electrical) of a recognized university or institute and who havean experience of working as such for a minimum period of tenyears;[(iii) From amongst the Draftsmen working in the Boardwho possess Diploma in Engineering (Draftmen) and have anexperience of working as such for a minimum period of tenyears;(iv) From amongst the Junior Engineers and Draftsmenworking in the Board who possess Associate Membership ofInstitute of Engineering of a recognized university or instituteand who have an experience of working as such for a minimumperiod of five years. From amongst the Sub-Divisional Officers (Electrical) whopossess Degree in Engineering (Electrical) of a recognizeduniversity or institute and who have an experience of working assuch for a minimum period of three years in any department of theGovernment of Punjab or Punjab State Electricity Board *[or StateGovernment Undertaking]  
S. No. Source of appointment Proportion in each source Allocation to each source in a lotof nine vacancies    
      1st lot 2nd lot 3rd lot 4th lot    
1. Direct appointment 16 vacancies 3 4 4 5    
2 Promotion -          
  (i) From amongst the Junior Engineers working in the Board tobe split up as follows :- 20 vacancies        
  (a) Having Diploma in Electrical Engineering of a recognizedInstitute; 13 vacancies 3 4 3 3
  (b) Associate Members of the Institute of Engineering(Electrical) of the Recognized University or institute ; 2 vacancies 1 1 ...
  (c) having qualfification of Degree in Engineering(electrical) of a recognized university or institute; 2 vacancies 1 1 ...
  (ii) From amongst          
  (a) the Draftsmen ; and 2 vacancies 1 1      
  (b) Draftsmen who are Associate Members of the Institute ofEngineering (Electrical or a recognized university or institute 1 vacancy 1 1
    Total 9 9 9 9]      
2. Sub-Divisional Officer (Public Health) *[(i) 45 per cent by direct appointment ; and(ii) 55percent by promotion ; the proportion and order indicated againsta lot of thirty-six vacancies as under:-] *(i) Should posses Degree inEngineering (Civil) or should be an Associate Member of Instituteof Engineering (Civil) of a recognized university or institute ;(ii) Should possess knowledge of Punjabi of Matriculationstandard or its equivalent (i) From amongst the JuniorEngineers working in the Board who possess Degree in Engineeringof a recognised university or institute and who have anexperience of working as such for a minimum period of threeyears;(ii) From amongst the Junior Engineers working in theBoard who possess Diploma in Engineering of a recognizeduniversity or institute and who have an experience of working assuch for a minimum period of ten years.*[(iii) From amongst the Draftsmenworking in the Board possess Diploma in Engineering (Draftsman)and who have an experience of working as such for a minimumperiod of ten years](i) From amongst the JuniorEngineers and Draftsmen working in the Board who possessAssociate Members of Institute of Engineering of a recognizeduniversity or institute and who have an experience of working assuch for minimum period of five years. From amongst the Sub Divisional Officers (P.H.) who possessDegree in Engineering of a recognized university or institute andhave an experience of working as such for a minimum period ofthree years in any department of the Government of Punjab *[orState Government Undertakings]  
  Source of appointment Proportion in each source Allocation to each source in a lotof nine vacancies    
      1st lot 2nd lot 3rd lot 4th lot    
                 
1. Direct appointment 16 vacancies 3 4 4 5    
2. Promotion -              
  (i) From amongst the Junior Engineers working in the Board tobe split up as follows :- 20 vacancies ...
  (a) Having Diploma in Civil Engineering of a recognizeduniversity or institute ;   3 4 3 3
  (b) Associate Member of Institute Member of Institute ofEngineering (civil) of a recognized university or institute ; 2 vacancies 1 1 ...
  (c) Having Degree in Engineering (Civil) of a recognizeduniversity or institute ; 2 vacancies 1 1 ...
  (ii) From amongst :-          
  (a) the Draftsmen 2 vacancies 1 1 1
  (b) the Draftsmen who are Associate members of Institute ofEngineering (civil) of a recognized university or institute 1 vacancy 1 ...
             
             
  Total 9 9 9 9 9]      
3. *[Sub-Divisional Officer (Civil/Design/Planning)] *[(i) 45 per cent by direct appointment ; and(ii) 55percent by promotion in proportion and order indicated against alot of thirty-six vacancies as under :]- *[(i) should possess Degree inEngineering (Civil) or should be an Associate Member of Instituteof Engineering (Civil) of recognized university or institute](ii) Should possess knowledge of Punjabi upto Matriculationstandard. (i) From amongst the Junior Engineers working in the Board whopossess Degree in Engineering (Civil) of a recognized universityor institute and who have an experience of working as such for aminimum period of three years. From amongst the Sub-Divisional Officer (Civil) who possessDegree in Engineering (Civil) of a recognized university orinstitute and who have an experience of working as such for aminimum period of three years in any department of the Governmentof Punjab *[or State  
      (ii) From amongst the Junior Engineers (Civil) working in theBoard who possess Diploma in Engineering civil of a recognizeduniversity or institute and who have an experience of working assuch for minimum period of ten years Government Undertakings].  
  Source of appointment Proportion Allocation to each source in a lotof nine vacancies *[(iii) From amongst the Draftsmenworking in the Board who possess Diploma in Engineering(Draftsmen) and who have an experience of working as such for aminimum period of ten years]    
      1st lot 2nd lot 3rd lot 4th lot    
1. Direct appointment 16 vacancies 3 4 4 5    
2. Promotion -(i) From amongst the Junior Engineers workingin the Board to be split up as follows :-(a) Having Diplomain Engineering (Civil) of a recognized university or institute;(b) Associate Member of Institute of Engineering (Civil)from a recognized university or institute ; and (c) Havingqualification of Degree in Engineering (Civil) of a recognizeduniversity or institute ;(ii) From amongst the(a)Draftsman ;(b) Draftsmen who are Associate Members of Instituteof Engineering (Civil) of a recognized university or institute. 20 vacancies13 vacancies2vacancies2 vacancies2vacancies1 vacancy 3111... 41 311... 31... (iv) From amongst the Junior Engineers and Draftsmen workingin the Board who possess Associate Members of Institute ofEngineering of a recognized university or institute and have anexperience of working as such for a minimum period of five years.    
    Total 9 9 9 9]      
4. *[-]                
5. *[Assistant Engineer (Mechanical)] *[(i) By direct appointment ; and(ii) By promotion] *[(i) should possess Degree inEngineering (Mechanical) or should be an Associate Member ofInstitute of Engineering (Mechanical) of a recognized universityor institute ;(ii) should possess knowledge of Punjabi uptoMatriculation standard] *[From amongst the Junior Engineers (Mechanical) working inthe Board who possess Diploma in Engineering (Mechanical) of arecognized university or] institute and who have an experience ofworking as such for a minimum period of ten years ; or fromamongst the Junior Engineers (Mechanical) working in the Boardwho are Associate Members of the Institute of Engineering(Mechanical) or a recognised university or institute and who havean experience of working as such for minimum of five years From amongst the Sub-Divisional Officers (Mechanical who havean experience of working as such for a minimum period of twoyears in any department of the Government of Punjab *[or StateGovernment Undertakings].  
6. Assistant Town Planner *[(i) By direct appointment ; and(ii) By promotion] *[(i)should posses Post Graduatedegree or Diploma in City Planning or Regional Planning or itsequivalent making him eligible for Associate Membership ofInstitute of Town Planners (India) ; or(ii) should possessDegree in Architecture or Civil Engineering or should be anAssociate Member of Institute of Engineering (Architecture) of arecognized university or institute and who have an experience ofworking in Town Planning work for a minimum period of threeyears.Note :- Candidates withqualifications at S.No. (i) above shall be given preference.] *[From amongst the Planning Assistants working in the Boardwho have an experience of working as such for a minimum period ofsix years and who have Diploma in Architectural Assistantshipawarded by the State Board of Technical Education or from amongstthe Planning Assistants who possess Associate Membership ofInstitute of Engineering (Architecture) and who have anexperience of working as such for a minimum period of threeyears.] *[In the event of non-availability of eligible PlanningAssistants, then from amongst the Draftsmen working in the Boardwho posses a Post Graduate Degree or Diploma in city and RegionalPlanning or its equivalent or Associate Member of Institute ofArchitects and who have no experience of From amongst the Assistant Town Planners who have anexperience of working as such for a minimum period of two yearsin any department of the Government of Punjab *[or StateGovernment Undertakings].
        working on the post of Draftsman and Junior Draftsman for aminimum period of ten years. In the event of non- availability ofeligible Planning Assistants and Draftsmen then, from amongst theJunior Draftsmen working in the Board who posses a Post GraduateDegree of Diploma in City and Regional Planning or its equivalentor Associate Member of Institute of Architects and how have anexperience of working as Junior Draftsmen for minimum period oftwelve years.]    
7. Assistant Architect *[(i) By direct appointment ; (ii) By promotion ; or(iii) By transfer or by takina a person on deputation] *[(i) should possess Degree inEngineering (Architecture) or should be an Associate Member ofInstitute of Engineering (Architecture) or a recognizeduniversity or institute(ii) should posses knowledge ofPunjabi upto Matriculation Standard.] *[From amongst the Architectural Assistants working in theBoard who have an experience of working as Draftsmen for aminimum period of ten years and who possess Diploma inArchitectural Assistantship, awarded by the State Board ofTechnical Education ; or from amongst the Draftsmen (Architect)working in the Board, who should be Associate Members ofInstitute of Engineering (Architecture) and who have anexperience of working as such for a minimum period of five years,and] From amongst the Assistant Architects who have an experienceof working as such for a minimum period of two years in anydepartment of the Government of Punjab *[or State GovernmentUndertakings].  
8. Deputy District Mandi Officer By promotion   From amongst the Assistant District Mandi Officers working inthe Board who possess Degree of Bachelor of Arts or Bachelor ofScience (Agriculture) of a recognised university or institute andwho an experience of working as such for a minimum period ofthree years.    
9. Senior Marketing Officer (Cotton) (i) By promotion; or(ii) By transfer on deputation   By promotion of the Cotton Officer working in the Board whohas an experience of working as such for a minimum perod of threeyears. From amongst the incumbents holding similar or identical postsunder the Government of India or a State Government.  
10. Senior Marketing Officer Horticulture (Grading) (i) By promotion; or(ii) By transfer on deputation   By promotion of Horticulture Development Officer working inthe Board who has an experience of working as such for a minimumperiod of five years. From amongst the incumbents holding similar or identical postsand who have an experience of working on such posts for a minimumperiod of two years in the Department of the Agriculture andForests (Horticulture Wing) of the Government of Punjab.  
11. Deputy Legal Advisor By promotion   From amongst the Superintendents Law working in the Board whohave an experience of working as such for a minimum period ofthree years.    
12. Project Engineer (i) By direct appointment; or(ii) By transfer ondeputation (i) Should be a B.Sc. AgriculturalEngineering or B.Sc. Engineering of a recognised university orinstitute ;(ii) Should possess knowledge ofPunjabi up to Matriculation standard.   From amongst the Project Engineers who have an experience ofworking as such for a minimum period of three years in anydepartment of the Government of Punjab or Semi- Governmentorganisations.  
13. Assistant District Mandi Officer By promotion   From amongst the Secretaries Market Committees working in theBoard who possess Degree of Bachelor of Arts or Bachelor ofScience (Agriculture) of a recognised university or institute andwho have an experience of working as such for a minimum period ofthree years.    
14. System Analyst (i) By direct appointment;(ii) By promotion; or(iii)By transfer on deputation (i) Should be a Post Graduate inPhysics, Statistics or Mathematics of a recognised university orinstitute and should have an experience of working as Programmerfor a minimum period of three years under the Government ofIndia, a State Government or any institution of repute or shouldpossess Post Graduate Diploma in Computer Science of a recogniseduniversity or institute and should have an experience of workingin application of software for a minimum period of three yearsunder the Government of India, a Government or any institute orrepute(ii) Should possess knowledge of Punjabi up toMatriculation Standard By promotion of Programmer working in the Board who has anexperience of working as such for minimum period of three years. From amongst the System Analysts who have an experience ofworking as such for a minimum period of two years in anydepartment of the Government of Punjab.  
15. Horticulture Development Officer (i) By direct appointment; or(ii) By transfer ondeputation (i) Should be a M.Sc. Agriculturalwith Horticulture as one of the subjects, M.Sc. Land Scaping,Floriculture of B.Sc. Agriculture with Horticulture as one of thesubjects of a recognized university or institute and should havean experience of working in horticulture activities for minimumperiod of three years. (ii) Should possess knowledge of Punjabiupto Matriculation Standard.   From the amongst Horticulture Development Officers who have anexperience of working as such for minimum period of two years inany department of the Government of Punjab.  
16. Architectural Assistant *[(i) By promotion ; or(ii) By transfer or by taking aperson on deputation]   *[From amongst the Senior Draftsmen (Architect) working in theBoard who have an experience of working as such for a minimumperiod of five years, and who possess degree in Bachelor ofScience (Architecture) or Diploma in Architectural Assistantshipor who are Associate Members of Institute of Engineering(Architect) of a recognized university or institute ;or] From amongst the Architectural Assistants who have anexperience of working as such for a minimum period of three yearsin any department of the Government of Punjab *[or StateGovernment Undertakings.].  
        Should possess Degree in Civil Engineering or should beAssociate Member of Institute of Engineering (Civil) or AssociateMember of Institute of Engineering (Architect) or any otherequivalent Degree in Civil Engineering of a recognized universityor institute ; and]    
17. Accounts Officer (i) By promotion; or(ii) By transfer on deputation   From amongst the Subordinate Accounts Service qualified SeniorAuditors working in the Board who have an experience of workingas such for a minimum period of five years. From amongst the Accounts Officers who have an experience orworking as such for a minimum period of five years either in anydepartment of the Government of Punjab or in the office of theAccountant-General, Punjab.  
18. Establishment Officer and Budget Officer By promotion   From amongst the Superintendents Grade II and PrivateSecretaries to Chairman working in the Board who have anexperience of working on either of the aforesaid posts for aminimum period of three years.    
19. Publicity Officer (i) By promotion; or(ii) By transfer on deputation   From amongst the Publicity Supervisors working in the Boardwho possess Degree of Bachelor of Arts or Bachelor of Science ofa recognised university or institute and who have an experienceof working as such for a minimum period of five years. From amongst the Public Relation Officers who have anexperience of working as such for a minimum period of two yearsin any department of the Government of Punjab.  
20. Assistant Statistician (i) By direct appointment; or(ii) By promotion; or(iii)By transfer on deputation Should possess Master Degree inEconomics or Mathematics or Agricultural Economics or Commercewith Statistics as one of the subjects with at least fiftypercent marks or Master's Degree with at least fifty percentmarks from a recognised university or institution.(ii) Shouldpossess knowledge of Punjabi up to Matriculation Standard. From amongst the Technical Assistants working in the Board whohave an experience of working as such for a minimum period offive years. From amongst the Assistant statisticians who have anexperience of working as such for a minimum period of two yearsin any department of the Government of Punjab.  
21. Research Officer (i) By promotion; or(ii) By transfer on deputation   From amongst the Technical Assistants working in the Board whohave an experience of working as such for a minimum period offive years. From amongst the Research Officers who have an experience ofworking as such for a minimum period of two years in anyDepartment of the Government of Punjab.  
22. Superintendent Law (i) By promotion; or(ii) By transfer on deputation   From amongst the Legal Assistants working in the Board whohave an experience of working as such for a minimum period ofthree years. From amongst the Superintendents (Legal) who have anexperience of working as such for a minimum period of two yearsin any Department of the Government of Punjab.  
23. Training Lecturer (i) By direct appointment(ii) By promotion; or(iii) Bytransfer on deputation Should possess Master's Degree inAgricultural Economics of a recognised university or institutewith experience in agricultural marketing, in the Government ofIndia, a State Government or any institution of repute.(ii)Should possess knowledge of Punjabi up to Matriculation Standard. From amongst the Superintendents, Grade-I and Superintendents,Grade-II working in the Board who possess Master's Degree of arecognised university or institute and who have an experience ofworking on either of the aforesaid posts for a minimum period ofthree years. From amongst the Training Lectures who have an experience ofworking as such for a minimum period of two years in anddepartments of the Government of Punjab.  
24. Superintendent Grade-I (i) By promotion; or(ii) By transfer on deputation From amongst the Superintendents Grade II working in the Boardwho have an experience of working as such for a minimum period ofthree years. From amongst the Superintendents, Grade-I who have anexperience of working as such for minimum period of two years inthe Punjab Civil Secretariat of Financial Commissioner'sSecretariat, Punjab.  
25. Private Secretary (i) By promotion; or(ii) By transfer on deputation   From amongst the Personal Assistants working in the Board whohave an experience of working as such for[two years] [Substituted 'three years' by Notification No. G.S.R. 10/P.A.23/1961/S.43/Amd.(22)/2020, dated 13.02.2020 (w.e.f. 2.5.1988).]. From amongst the Private Secretaries who have an experience ofworking as such for a minimum period of two years in the PunjabCivil Secretariat or the Financial Commissioner's Secretariat,Punjab.  
26. Secretary, Market Committee (i) 40 percent by direct appointment; and(ii) 60 percentby portion Should possess Degree of Bachelorof Science in Agriculture of a recognised university or institutewith rural background. Provided that person with rural backgroundholding Master's Degree in Agricultural Economics of a recogniseduniversity or institute will be given preference. The quota of promotion in the slab of sixty vacancies will bedivided as under :-(i) From amongst the SeniorAssistants/Assistants working in the Head Office of the Board whopossess Bachelor of Art Degree of a recognised university orinstitute and who have an experience of working as such for aminimum period of twelve years. 15 vacancies  
      (ii) Should possess knowledge ofPunjabi up to Matriculation Standard. (ii) From amongst the Assistant Secretaries working in theBoard who possess Bachelor of Arts Degree or Bachelor of ScienceAgriculture Degree of a recognised university or institute andwho have an experience of working as such for a minimum period often years. 18 vacancies  
Note :- In a lot of 10 vacancies, 6 vacancies shall be filledin by promotion and four by direct appointment.   (iii) From amongst the Head Clerks, Market Committees whopossess Bachelor of Art Degree or Bachelor of ScienceAgricultural Degree of a recognised university or institute andwho have an experience of working as such for a minimum period offive years 6 vacancies  
        (iv) From amongst the Accountants working in the MarketCommittee who possess Bachelor of Art Degree or Bachelor ofScience in Agriculture Degree of a recognised university orinstitute and who have an experience of working as such for aminimum period of five years. 15 vacancies  
        (v) From amongst the Publicity Assistants working in the Boardwho possess Bachelor of Art Degree or Bachelor of Science inAgriculture Degree of a recognised university or institute andwho have an experience of working as such for a minimum period offifteen years. 2 vacancies  
        (vi) From amongst the Technical Assistants working in theBoard who possess B.A. Degree or B.Sc. Agriculture Degree of arecognised university or institute and who have an experience ofworking on either of the posts of Technical Assistants andStatistical for a minimum period of twelve years. 2 vacancies  
        (vii) From amongst the Legal Assistants working in the Board*[-] who have an experience of working as such for a minimumperiod of twelve years. 2 vacancies  
27. Cotton Officer (i) By promotion; or(ii) By transfer on deputation   From amongst the Technical Assistants (Cotton Grading) workingin the Board who have an experience of working as such forminimum period of five years. From amongst the incumbents holding similar or identical postsunder the Government of India or State Government.  
28. Editor (i) By direct appointment(ii) By promotion; or(iii) Bytransfer on deputation Should possess master's Degree inPunjabi and Diploma in Journalism of a recognised university orInstitute By promotion of Publicity Supervisor working in the Board whopossess B.A. Degree and Diploma in Journalism of a recogniseduniversity or institute and who have an experience of working assuch for a minimum period of five years. From amongst the Public Relation Officers or Editor whopossess Diploma in Journalism and who have an experience ofworking as such for a minimum period of three years in anydepartment of the Government of Punjab.  
29. Manager Kissan Bhawan (i) By Direct appointment; and(ii) By Promotion (i) Should be a Graduate from arecognized university and possess Diploma in Hotel Managementfrom registered/recognised instituted and should have anexperience of working as manager for a minimum period of fiveyears from a hotel of state Government OR a hotel of good repute      
    Should possess knowledge of Punjabi upto MatriculationStandard From amongst the persons working inthe Board holding post equivalent to Superintendent Grade II, whohave an experience of working as such for a minimum period of twoyears and who are Graduates from a recognised university andpossess Diploma in Hotel Management from registered/recognisedinstitute      
*Substituted by Punjab Gazette, (Extraordinary), Legislative Supplement, Part III, dated 30.7.1990.**Words who posses B.Sc. Agriculture Degree of a recognised university or institute omitted vide Punjab Government Gazette (Extraordinary) notification No. 11(4) MI-88/15520 dated 13th June, 1988.Appendix 'C'[See rule 15]
Sr. No. Designation of the post Nature of penalty Authority empowered to impose penalty Appellate authority
1 2 3 4 5
    Minor penalities    
1 Sub-Divisional Officer (Electrical)   [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
2 Sub-Divisional Officer(Public Health) (i) Censure,(ii) withholding of his promotions ; [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
3 Sub-Divisional Officer(Civil) (iii) recovery from his pay of thewhole or part of any pecuniary loss caused by him to the Board bynegligence or breach of orders. [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
4 Assistant Engineer (Design)    
5 Assistant Engineer (Planning and Mechanical) (iv) withholding of increments of pay ; [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
    Major penalties    
6 Assistant Town Planner (v) reduction to a lower stage intime scale of pay for a specified period with further directionsas to whether or not the board employee will earn increments ofpay during the period of such reduction and whether on the expiryof such period the reduction will or willnot have the effect ofpostponing the future increment of his pay ; *[Secretary of the Board] Government
7 Assitant Architect [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
8 Deputy District mandi Officer [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
9 Senior Marketing Offier (Cotton) [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
10 Senior Marketing Officer, Horticulture (Grading) [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
11 Deputy Legal Advisor (vi) reduction to a lower timescale of pay, grade, post or Service which shall ordinarily bea bar to promotion of the Board Employee to the time scale ofpay, grade, post or Service from which he was reduce with orwithout further directions regarding condition of restoration tothe grade or post of service from which the Board employee wasreduced and his seniority and pay on such restoration to thatgrade post or Service ; [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gaz. (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
12 Project Engineer [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
13 Assistant District Mandi Officer [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
14 System Analyst [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
15 Horticulture Development Officer [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
16 Architect Assistant [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
17 Accounts Officer (vii) compulsory retirement; [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
18 Establishment Officer and Budget Officer (viii) removal from Service whichshall not be a disqualification for future employment under theBoard, Government, Semi-Government Departments ; [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
19 Publicity Officer [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
20 Assistant Statistician (ix) dismissal from Service whichshall ordinarily be a disqualfication for future employment underthe Government, semi- Government departments. [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
21 Research Officer [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gaz. (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
22 Superintendent Law [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
23 Training Lecturer [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
24 Superintendent Grade-I [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
25 Private Secretary [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
26 Secretary Market Committee [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
27 Cotton Officer [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
28 Editor   [Secretary of the Board] [Substituted for the words 'chairman of the Board' vide Punjab Government Gazette (Extraordinary) Notification No. G.S.R. 9/P.A./23/61/S.43/Amd.(10)/2002 dated March 26, 2002 Page 71 (CHTR. 5, 1924 SAKA).] Government
[29] [Added by Punjab Government Gazetted (Extraordinary) Notification No. G.S.R.74/P.A. 23/61/S-43/Amd(10)/2000 dated September 7, 2000 (BHDR 16, 1922 SAKA) Page 562.]. Manager Kissan Bhawan   Chairman of the Board Government