Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(vi) in The Compensatory Afforestation Fund Act, 2016

(vi)provide a mechanism to State Authorities to resolve issues of inter-State or Centre-State character;