Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65AA] [Entire Act] State of Rajasthan - Subsection Section 65AA(3) in Rajasthan Factories Rules, 1951 (3)Separate electrical connection. Electrical power supplied to every oven or drier shall be by means of a separate circuit provided with an isolation switch.