Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] Union of India - Subsection Section 65(6) in The Indian Electricity Rules, 1956 (6)Records of all tests trippings, maintenance works and repairs of all equipments, cables and supply lines shall be duly kept in such a way that these records can be compared with earlier ones.
