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State of Assam - Section

Section 7 in Rules of the Assam Dental Council

7.

The Electoral Rolls under Clauses (a) to (d) of Section 21 of the Act shall be prepared by the Registrar from the Register of Registered Dentists and shall contain the name, qualification and address of every person qualified to vote for the election of a member or members to fill up the vacancy or vacancies.Nomination of Candidate for Election