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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in The Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994

(1)Every tobacconist shall pay the tax due according to his books of accounts, in advance of the returns, on a monthly basis within 21 days of the close of each month.