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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Standards of Weights and Measures (National Standards) Rules, 1988

(2);The national prototype of the kilogram, and every other national standard, standard equipment and object shall be maintained and realised periodically in accordance with such instructions as the General Conference on Weights and Measures or the International Organisation of Legal Metrology or any organisation constituted by either of them may issue from time to time.