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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(e) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(e)two members to be appointed by the State Government from amongst those who are President of Societies and Institutions relating to village industries in the State;