Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 299] [Entire Act] Union of India - Subsection Section 299(4) in Government of India Act, 1935 (4)Nothing in this section shall affect the provisions of any law in force at the date of the passing of this Act.