Section 6(15)(B) in Andhra Pradesh Unaided Minority Professional institutions (Regulation of Admissions into Under-graduate Professional Courses through Common Entrance Test) Rules 2006

[Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(15)(B) in Andhra Pradesh Unaided Minority Professional institutions (Regulation of Admissions into Under-graduate Professional Courses through Common Entrance Test) Rules 2006

(B)Admissions Into Institutions Under SW-II and SW-III: