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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of West Bengal - Subsection

Section 94(1)(s) in The West Bengal Factories Rules, 1958

(s)[] [Vide Notification No.1211-L.W/LR-1/67 dated 14th June 1967] Manufacture, manipulation or storage of celluloid or any article, wholly or partly, made of celluloid.