Delhi High Court - Orders
Dr. Alka Goel vs National Medical Commission on 7 May, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~30 to 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10468/2015 & CM APPL. 26265/2015
DR. ALKA GOEL ..... Petitioner
Through: Mr. Amartya Bhushan, Advocate
versus
NATIONAL MEDICAL COMMISSION ..... Respondent
Through: Mr. T. Singhdev and Mr. Aabhaas
Sukhramani, Advocates for MCI
Ms. Ishita Pathak, proxy counsel for
R-2
Mr. Sunil Sirohi, Advocate for R-3
31
+ W.P.(C) 11129/2015 & CM APPL. 28815/2015
ANU NAYYAR ..... Petitioner
Through:
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Anil Soni, CGSC with
Mr. Devvrat Yadav, GP for UOI
Mr. T. Singhdev and Mr. Aabhaas
Sukhramani, Advocates for MCI
Mr. Sunil Sirohi, Advocate for R-3
Ms. Ishita Pathak, proxy counsel for
R-4
32
+ W.P.(C) 11707/2015 & CM APPL. 31143/2015
DR. GAURAV BANSAL ..... Petitioner
Through:
versus
DELHI MEDICAL COUNCIL & ORS ..... Respondents
Through: Ms. Ishita Pathak, proxy counsel for
R-1
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/05/2024 at 22:25:10
Mr. T. Singhdev and Mr. Aabhaas
Sukhramani, Advocates for MCI
Mr. Sunil Sirohi, Advocate for R-3
33
+ W.P.(C) 11835/2015 & CM APPL. 31444/2015
DR. RENU AGARWAL ..... Petitioner
Through: Mr. Anoop K Kaushal, Advocate
versus
MEDICAL COUNCIL OF INDIA & ORS ..... Respondents
Through: Mr. T. Singhdev and Mr. Aabhaas
Sukhramani, Advocates for MCI
Ms. Ishita Pathak, proxy counsel for
R-2
Mr. Sunil Sirohi, Advocate for R-3
34
+ W.P.(C) 12090/2015 & CM APPL. 32132/2015
V.K. KOHLI ..... Petitioner
Through:
versus
MEDICAL COUNCIL OF INDIA & ORS ..... Respondents
Through: Mr. T. Singhdev and Mr. Aabhaas
Sukhramani, Advocates for MCI
Mr. Sunil Sirohi, Advocate for R-3
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 07.05.2024 At the request of counsel for the petitioner in W.P.(C) 10468/2015, list on 14.08.2024.
DR. SUDHIR KUMAR JAIN, J MAY 7, 2024 N/ABK This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/05/2024 at 22:25:10