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State of Karnataka - Section

Section 1 in Karnataka Toddy Workers' Welfare Fund Act, 1981

1. Short title and commencement.

(1)This Act may be called the Karnataka Toddy Workers' Welfare Fund Act, 1981.
(2)It shall come into force on such [date] [Act came into force on 2.10.1984 by notification No. SWL 85 LBW 84 dated 29.9.1984.] as the State Government may, by notification in the official Gazette, appoint.