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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1) in The U.P. Advocates Social Security Fund Scheme Rules, 1989

(1)Trustees Committee may ask the State Bar Council to submit annual statements with regards to the enrolment of advocates, cessation if by reason of death, removal or suspension of certificate, and such other information as may be deemed necessary.