Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35A] [Entire Act] State of West Bengal - Subsection Section 35A(a) in The Burdwan University Act, 1981. (a)if he is a Teacher, not holding any whole-time teaching post, or appointed for a specified period, or