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[Cites 4, Cited by 0]

Andhra Pradesh High Court - Amravati

Nandipati Premanvitha vs The State Of Ap on 5 November, 2025

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!
TWO THOUSAND ANG TWENTY FIVE
2: PRESENT: oe
Se THE HONGURABLE SRI JUSTICE BATTU DEVANAND
.: AND

THE HONOURABLE SRI JUSTICE A HART HARANADHA SARMA,
WRIT APPEAL No. 288, 289, 269, 2741, 274, 277, 279, 287, 314, 317, S76,
$19, 338, 339, 344, 342, 343, 344, 345, 348, 349,354, 357, 355, 380, 382,
363, 364, 369, 370, 374, 372, 373, 274, 378, 378, IFT, 407, 420 and 442 of

2034

WA.No.258 OF 2024
(Writ Appeal under clause 15 of the Letiers Patent fo Aggrieved by ins Order
dated 13.05.2024 made in W.PLNo. 18701 of 2022 and batch}

.. Between:



sae

radesh, Halt me fek

RAE GL


a

28. Marthaia Ramanatha Reddy, Sfo Marthala Ramakrishna Reddy
Rio 2/21 ist Ward Dorasaninall Vilage Proddatur Mandal YOR

Kacapa District, Andhra Pradesh, Hall Ticket No 277004908.

28. State of Anchra Prackesh, rep by fis Principal Secretary, GAD, AP

Secretariat, Velagapudi, Amaravall,

Respondent Nos 3 fo 22 impleaded as per Gourt Order dt 27 Ta 2022 Vide [A
No 4 of 2022 in WR No T4?O) of 2

<
*
ax

ie

os

o ReSPONCdenys

LANo.2 of 2024:
Patiion under Section 1S) af CRC is fled praying that in the

circumstances stated in the affidavit fied in sugpart of the petition, the High
Court may be oleased to suspend the operation af the Order dated March 13
2024 in WP T5701 of 8022 and batch, Pending disposal of WLA. No. 288 af

2024, on the fe of the High Court.

The Anneal coming on for hearing, woon perusing the Petfion and the
affidavit fled in gsuppert ihereol anc the orders of the High Court dated:
21.03.2084, 27 OS. 2024, 18.04.2024, 28.04 2084, O8.08 2024 & 10.06. 2084
made herein and upon hearing the arguments of Mis C SINDHU KUMARI
Advocate for the Appellant, and of SRI SYED GHOUSE ne Adyocals --
for the Respondent Nos.{ to 8 and of SRI AMBAT! SUDHARARA RAO,
Advocate for the Responder! Noa.iG, and of GP FOR GAD, for the

Respondent Noa 28:


WA NO: 289 OF 7024-

(Writ Appeal under Clause 15 of the Letters Patent, is preferred against the
order made in WP No 18745 of 2022 & Batch, dated 13.09.2024, on the fle of
the High Court}

Behveen:
1. Chirfoti Gop! Chand, S/o Chirttoti Adiseshu, Agad about 29 years, Ryo.
Flat 101, 58-9-7(2}, Sal's Visishla Residency, Qopostie HDFC Bank,
sanear Rainamahal, Santhaneta, Ongale, Fraksarn Distrns-O29001

4. Raghava Sri Ram Vangala, S'o V¥ BP Sarma, Aged about 35 years,

Rig, 49-9-99, Lalithanagar, Akkayyapaiem, Visakhapatnam S3001S, AR
. Appellantsfimplead Petitioners!
Respondent Nos.46 & 49

AND

cont,

. State of Andhra Pradesh, Rep by Hs Chief Secretary, AP Secretariat,
Velagapudl, Amaravati, Andhra Pradesh Slate.
. The Stete of Andhra Pradesh, Ren. by fis Principal Secretary, General

pa

Administration Deparment Gervics}, AP. Secretarial, Velagapudi,

avavell, Guiiur District.

dhra Pradesh Public Service Commission (APPSC), Rep by its

ecretary, RAB Building, MG Road, Vilayawada, Ancihra Pradesh.
mespondenis/Respondents Nos.1 to 3

4. GogireddyVenkata Lakshmi, D'o Kasalah, Aged about 39 years, Hall
Ticket No. @70O708S65, O.No. {0-104-2-a-3, Jawahar Nagar

Calony Markapur, Prakasam - 825379.


"Appolibmentos pe anes



rnnancnneigpenget



n School, Jes 3 Nagar,



oN

Vizianagaram Cistricl, Andhra Pradesh-535 217, RT. No S7as0e442
96. 5S M AkheebJaved, Sfo Shaik Jani Aged about 26 years, Rio O

ea

No 179, Ravela vee Fadikonda Mandal, Guntur District522 018,

Andhra Praciesh, Hall Ticket No o7OFOo238

Gs
3
rey

OF. i Venkata Rarnaiah, Sfo { Krishnaiah, Aged about 28 years,
© Gaony, Sydapuram, SPSR Nellore Olstrict, Andhra Pradesh, Nall
Ticket No 270214883

Oe. Adimulam Sravan Stddu, Sie Adimularm Siva * Brasad, Aged about
28 years, Rio Door No. S/Se801841, Lakshmi Nagar, Rajampeta,,
Anmariaiah Distnel, Andhra Pradesh Nall Ticket No. 277105487 .

98. Marinala Ramanatha Reddy, S/o. Marihala Ramakrishna Reddy,
Rio 224, iWard, Dorasanipalll ViNege, Proddatur Mandal, YSR
Kadapa Oistrict, Andhra Pradesh, Hall Ticket No. 271004986. |

. Respanienis/Kespoandent Nos. 14 to 88

LA.Na.s OF 2024:

een

'ded praying that in fhe
ciroumstances stated in the Affidavit fled in support of fhe petition, the High
Court may be pleased fa suspend the order and judgment dated 12.04.2024 in.
WP No S745 of 2088, Pending disposal of WLA. Na. 259 of 2024, on the Als

of ihe High Court,

The Appeal coming on for hearing, ugon perusing the Pelfian and fhe
aiidavl fied in support thereaf and the Order of the High Court, dated

VEN 20848, 16.04 2084 2O.O4 20e4, 08.08 S024 & 1.08 2084 made herein

ints

"

watts

NS
co

and upon hearing the arquimenis of Sri S.S.Prasad, learned Senior Counsel

B

assisted by Sri Ghidambara Sastry, | igarmed counsel for ihe appellant and Sri
Mavi Sankar Jandhyala, learned Senior counsel! assisted by Sri Syed Ghouse

Basha, learned Counsel for Respondent Nos. 1 to &:


WA No. 289 OF 2024:

(Writ Appeal under Clause 165 of the Letters Patent is Med against the
common order made in WP No. 15701 of 2022 & baich dated 14.03.2024, on

the fe of the High Court).

Between:

Lex)

wd

a
a

K Gharathi Soujanya, Aged aboul 36 years, Dio K. Suryanarsyana Raju,
PNo HG 8, Housing Soard sofony, Near Shivalayam,

Purushottanuram, Visakhapatnam.

. Suni Kumar Athuru, Sfo.A Sankar Reddy, Aged about 26 Years R/o

Flat No 204, 5-32 0/B, Sri Paadea Mansions, Gayatri Nagar, Near Mahila
University, MR. Pall. Tirupati - 577508

Sreekanih Reddy Bheeram, S/o B Subbareddy, aged about 28 years,
Rio 48/197-7, Balai Nagar, Kadapa - 876003

: on

. SurmeniRenukaiah, Sio S SrinivasaRao , Aged about 30 years, R/a. 3

34, KRatiempudl village, Foannurmandal, Guntur-d22724.

Galala Geetha Pranavika, Dvo. Galiala Raghava Reddy, Aged about 26
years Rio. Padamaliveedhi, Griddalur vilage, Sydapurar Mandal,
Neiore district 624409

Konda Yugakeerthi, O'o. K. Sambi Reddy, Aged about 27 years, Bo.
Fiat no- 403, B block, SivaGreenVailley, Gorantia, Guritur-b22034

. Adagadda Veera Kishore, S/o Arlagadda Veera Raghavulu, Aaged

about 32 years, R/o 1/2485, LIGH H, APHB Colony, Kadapa- 516004

| Nemalikanti Sudeepa, . D'o.N. Siva Sankara Rao, Aged abaul 28 years,

Rio 1-148, Sekurupalem, Chebrale, Gurtur- 522274
RapatiLohit Jaya Sagar, So R Adinarayana Raa, Aged About 32 Years,
Rio. House No 1-2/4, SF-4, Sri Rarna Chandra Nilayam Rama Nagar,

Nidaimanuru, Viiaeyawada Rural, Kishria 527104.


~ peed

>
Co
;

Venkatesh Cheepurupalll, Slo Apmarasc GCheepurupall Aged

a

ahoul 33 years, Rio. Flaine 203, New Bormmariiu aparimenis, Tholavar

ot

street, Andhra Prabha colony, Ailth Singh Nagar, Viieyawade 520015.

. Appeiants/Leave Petitioners

1. The State of Andhra Pradesh, Rep by Hs Principal Secretary, General
Administration Depariment (Service), AF Secretariat Velaganuck

~

2. Andhra Pradesh Public Service Cammissian, Rep by "is Secretary

Andhra Pradesh at Wayanad

Nammananalitano) Reddy, Sioa N oahadeva Reedy, Aged about 25

Se

years Rio D No 81/180, NGO Colony, Rayachaty, Annamaiah Distinct,
nodhra Pradesh-S15269 Hall Ticket No sf 7100326.

4. Madaragy Sunny Varnsi Krishna, Sfo M Mohan Raa, Aged about 28

a

years Rfo Flat Na 105, 8 K Singh Towers Rurnool, Kurnool District

Andhra Pradesh Hall Ticket No 2 T301838.

¢
tf

Boda Sampath Hela Sharan, DYo 8 S Samth Rurnar, Aged about 26

years Rio Plof No 225 Ringlown Phase-1, HUDA Colony, Near Airport

Colony, Sharshabad, Ranga Reddy Talangana-S01218 Nall Ticket No
'alipalll Srikar, Sfo © Satyanarayana Murthy, Aged about 29 years Rfo

a
%

oh
. ey

7 No S8402468. Simhedriouram, HB Colony, Visakhanatnan-S300¢2
Andhra Pradesh, Nall Ticket No 270204879

x ', oy

Y. Kuruba Madhu Latha, D'o Late K Naganandam, Aged about 35 years
Rie Door No 11144. Rudramnet, AnanthapursiS G04, Ananthapur
District, Andhra Pradesh Hall Ticket No 277205498.

G Bhavya Reddy, Ofo G Venkatarard Reddy, Rio Door No oraorrt,

Niwar Governor Kalyana Mandapam, Gunonisunta Road, & N Colony,

uy?

Rayachoty, Annamayya District 845 269 Hall Ticket No SY TO03839



¢ M Hemalatha, Ofo M Hari Krishna R'o Door No 2250646, Reddys
Colony, Madanapaile, Annarmayya District, Andhra Pradesh Hail Toked
No 271008422 |

10. Gondes! Bhancdaya, Dfo G Ramana Reddy, Aged about 28
years Rio Doar No §1144/2, Senapati Street Reddy, Thungiam, BHPV
Post, Gajuwaka Marval, Visakhapainam District, Andhra Pradesh Hall
Ticket No 270209907

14, N Satish, S/o N Suryanerayana, Aged aboul 27 years, Rfo Door
No 5155 Chippagiri Post $18 396 Kurnool District, Andhra Pradesh Hall
Ticket No 277200329.

Ye. Bayana Krishna Mahesh Reddy, Sfo BayanajJanardhan Reddy,
Aged about 27 years Rfa Door No 14/81 Kotha Street, Porumamila
YSR Kadapa District, Andhra Pradesh, Hall Ticket Noa 277700346

1, Dr B Prenavi, OYo B Shanmukha Rao Aged 28 years, Rio Flat No
SQ Venkat Ram Mansion Gadde Ram Mohan RC, Colony
Lakshmiouram Colony Poranki Krishna District, Andhra Pradesh Hall
Tickat No 270612632

qf. MatchaDivya, Dio M Ravi Kumar, Aged about 27 years, R/o Door
No 414/195, Siripall Residency, GF2, Balafinagar, Qop AB Towers,
Krishna Lanka, Viiayawada NTR District-820013. Andhra Pradesh, Nall
Ticket No 270708303.

18, Kormdenud! Sal Naveen, S/o K Surya Prakasa Rao, Aged about
28 years Rio Roar No Si6éa/A, Seethayyagari Thota, Pithapuram-
§33

450, Hall Ticket No 2704051731

18. R Phanindra, Sfo R Kot! Reddy Aged about 32 years, Rio Door
No 2122, Penumaka Post, Tadepalll Mandal, Guntur District, Andhra
Pradesh. Hall Ticket No 270208760.

Vy. Alluru Moharnmad Khaceer, Sfo Nazeer Ahmed, Aged about 24
years Rio Door Ne 26/418 Society Colony Kanneluru Road,
Jarmmalamadugu YSR Kadapa [Nstrict, Andhra Pradesh Hall Ticket No


Te. Afiada Venkaia Ramana Murthy, Sfo Acpala Nariu, Aged about
29 years Rio Negallavalasa Vi Hage Sula Mandal Vizianagaram District,
Andhra Praciash-535 217 Hall Ticket No 2700024ds

49. S M AkheebJaved, Sio Shaik Jani Aged about 25 years, Rio 2
No 178 Ravela V Tadikonda Mandal Guntur District, Andhra Pracash-
822018 Hall Ticket No SF O*%0S238.

20. ). VenkataRamaiah, S/o | Krisimaiah Aged about 28 years Rio --

on

ts

"yy

& Colony Sydapuram SPSR Nellore Oistrict, Andhra PB

Adimulam Sravan Siddu, Sfo Adimulam Siva Frased

radesh Nall

=

hh

_ Aged about
ee years Rio Door No Gf8egCisay, Lakshan Nagar,
RaiampetaAnnamaiah Oistrict Andhra Pradesh. Hall Tickef Nao
2? 1105487.

22, Marthaia Ramanatha Rededy, Sfo Marhala Mamakrishna Reddy,

Rio Set, ist Ward Borasanipall Vilage FProcddaie Mandal,

¥SRKadana Olstic! Andhra Pradesh Hall Ticket No 27 700doeo

(Respondent Nos.2 io 22 impieaded as per Court Order dated

21.12. 2082 Vide LA Noa 4 of 2088 In WP.No. 15701 af 2022}

23, ThufluruViiayaBhaskar, S'o Raghu Ramaiah, Aged about 36

Be

Years Rio D No DV-208, South Mopur Vilage Nellere Rural Mandal
Nellore District 824004 Hall ticket Noe 270 900 90%.

aa. Pamurl Suresh, Sioa Muragaiah Aged about Se Years, Rio D No
QiS7 G3 N Rencrigda Vilage Narayanavanam Mandal, Chifteor Diatrict
Si7S8i, Hall icket No 2/1 S09 520.

a8, Ghalant Sura; Duff, S'o Chalant Peter KkurmarDutl, Aged about Se
Years Rio D No 208 Mania Town Vilas, Hyderabad Pin SQ0088 Nall
ticket No 27 O60484 1.

28. Muthumula Nagaran!, Dfo Ramainga Reddy, Aged aboul 34
Years Ria D Noa 142 Pendiimard Vege, Kealasapadu Mandal, YSR
Kadapa District S18217 Nall Yicket No 2? i 1dsodd


ee. Lenka Arunakumar, Dfo Lakshry Naidu Aged about 34 Years,
Rio D No 2fe Mond) Veedhi, Penasam Ganlayada, Vizianagaram
District3352715 Nall ticket No 270204834

oe. shaik Safiya, Yo Sardar Bhasha Aged about 2? Years, Rio D No

sei4ii2 Chiguruinanu Peta Ohoane Mandal, Kurnool District &18222
Hall ticket No 27719025714

28, Telagamsetli Swetha, Die Hanumantha Rao, Aged about 29
Years Rio D No 29055, Rar malay am back Street, Kotha Peta Vinukanda
Guriur Distict- 522647, Hall ticket No. 27O7O5099.

30. M Prithvi Raj, S/o Mohan Rao MRC Aged about 34 Years, Rfo D
No 304 B-Biock Swarnalok Complex Narasingarao Peta, Kurnool
DistichO1800¢ Hall foket No 271310120.

 BespondenisAvrit Petitioners
L.ANoe.S OF 2024

Petition under Sectio: Toi CPC is fled praying taf in the
cimoumstances stated in the affidavit Med in support of the writ pelitien, the
High Court may be pleased io suspend the order and Audgment dafed 13 63
2024 In WP No 15701 of 2022, pending disposal of WLANs 269 of 2025 an
the fis of High Court.

The Appeal coming on for hearing, upan perusing the Felitian and the
afidavit fled in support thereof and the orders of the High Court dated:
Si O8. 2024, 27 0S 2024, 18.04 2024, 29.04 2084, 08.05. 2084 & 10.06. 2084
made herein and upon hearing the arguments of Sr.S.8. Prasad, learned
Senior Counsel assisted by Sri Chidambara Sastry, learned counsel for the
appellant and Sri Ravi Sankar) andyala, learned senior counsel assisied by

Sri Syed Ghouse Basha, learned counsel for Respondent Nas.1 to &:


WA NO: 277 OF 2024:

uncer

Clause

seed in WP No.4



$

ly NE TASS nt

wae



OO ental nictieinn



eee!

MNP



wapinndn



oa



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Pasa



Hy

12. Macarapu Sunny Vamsi Krishna, Sia M Mohan Ran Aged about 28
years Rfo Flat No 105 8 K Singh Towers Kumool Kumool District Andhra
Pradesh Nall Ticket No s7 1301998

103. Boda Sampath Hela Sharon, Dio 8 S Samth Kumar Aged about 38
years R/o Plot No 225 Ringlawn Phase 1 HUDA Colony Near Airport Colony
chamshabad Ranga Redoy TelanganaSO1218 Hall Ticket No 277505142

104. Kuruba Madhu Latha, D'o Late K Naganandam Aged about 33 years
Rio Door Ne ifi44 Rucraripet AnanthapurStS O04 Ananthapur District
Andhra Pradesh Nall Ticket No $7 1205998 |
105. Polipalli Srikar, S/o.P Satyanarayana Murthy, Aged about 29 years, OQce
Deputy Collector, Rfo.DNo. §540846, Simhadripuram, HE Colony,
Visakhanainam No 270204879

IA NO: 2 OF B0s4:

Petition under Section 184 of CPC is fled praying that in the
croumstances sigted in the affidavit Hed in support of the petition, the High
Mourt may be pleased to suspend the aperation of the Order dated
T3035. 2084 in WP 15745 of 2082 and batch, pending dissosal of the Wirt

Appeal No. 20 of 2024, on the fle of the High Caurt.

The Appeal coming on for hearing, upon perusing the Petition and the
affidavit fled in support thereof and the orders of the High Court
dated 2100. 2084, 27.03.2024, 18.04.2084 29.04 2026, O8.05. 2034 &
10.05.2025 made herein and upon hearing the arqurnenis of Sr.S.S.Prasad,
lsarned Senior Counsel assisted by Sri Chidambara Sastry, learned counsel
for Ms. Moguluru Aiswarya, Advocate for the appellants and Sri Ravi Sankar
Jandhyala, learned senior counsel assisted by Sri Syed Ghouse Basha,

learned counsel for respondent Nos.t to &


nee -- © i is greferred gsi
rami ig aren a.
ters Patem © x Fie of he
; ae wa of TAS
" ter CISUSe
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ft Apoeal 8 ;
GA ADS



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3? XolikipudiPramed §

10

48. ChiritotiGiopi Chand S/o ChiriotiAdeseshu
Aged about 27 years R/o SHITE Flat RO
Sal Visishta Residency Opposite HDEC Bank :
Santhapeta Ougole Prakasam District S23001

45.0 Bharpav 3/o G Suryudy
Aged about 30 years Rfo 1/15098
Upstairs YerramukltapalliKadapa S16004

SO.Nithin Joshi S/o N Santhosham
Aged about 28 years Ryo 1819 Lf . ;
Anjanadri Calory Bharatagar Visakhapatiiam

31 BitraRaghuveer 3/a8 ¥ Vanjaneyile oo 7
| Aged about 26 years Ryo D Ne 300-858: Residency . -
Besile Sal Baba Temple OppGaliGopuramMangalagic? a
Guntur District Andhra PradeshS32503

| 5@Raghava Sri Ram Vangala $/6 V Bhaskar Prasad Sarma, _
Aged abaat. 34 years, Ryo 49959 Akkayyapalemtalithanags ,
_" Visakhapatnam $3004 ST

53. PesaruSindhuPripa Dye Pesarn Linga Reddy, OR
Aged about 28 years R/o 1019/2876 Ravindra'Nagar,
Nagaramleesara Mandal, Medchal, .
Malkajgici District, Telarigana Sou oss

$4.SreenivasuluRaju K S/o Reddalah Raju,.- .
Aged dbout 35 years, (fo KothulaenttePalis Village,
Guntimadugn Post, LakkireddyPalli Mandal, .

Annamayya District $14.357

95.6 V Ramanakanth Reddy S/a G V Ramana Reddy
Aged about 27 years R/o 42, SOPLLL

Bhagys Nagar Colony Kadapa 516801

John IrginPalaparthi 3/0. Belthazer,
Aged about 34 years, Rfo 111420.
ELK Street Gunupudi, Bhimavaram
West Godavari DNstrict-$34 201

fo K Thirumale Rao, .

SARS


8B. M SaiNaick S/o M Ramesh Naick .
Aged about 27 years Rfo 21 &78/2 LES Read
Pilen uAnnamayya District AP S17 244

&9.G Nitin So G joshi Babu,

 &getlabout 30 years Ryo H No 14 42811
Between Two Railway Gates
MorriespetTenall fauntur District

[email protected] Lakshmikanth'/o ? Adinarayana
Aged about 26 years Rye 259 KothapetaGirrambkenda Mandal,
Aunamayys. strict Andhra Pradesh Sd? 297

mn

718 SaiManohar S/o Anjaneyulu N Aged 31 years
Ries Hanumapuramkanekal Anantha puramSis S822

#2, Vattinatibhavya DéoLeda. Prasad,
Aged 27 years. Rfo Ponnur Guntur District

Py KouchadaRupesh $ Sit a: Konchada Krishna Rao
Aged about 31 years, R/ e S88GEL 1/1,
Murali Nagar Visakhap ainam 530007

FA, Enagantl® remdagar $/o EragantiLaxminiann Harkan, -
Aged 28 years, Rfo 101861 /16, Veerabhiadra Resiliency,
'Santosh NaoarKarininagar, Telangana

ry

7S.Wappa Ravichandra Reddy S/o Gopi Krishna,
Aged sbout 25 years Rye PalasaSrikalulam

7h Raghu Kuram S/o K Muthyalu,

ae Aged about 32 years Ro Thottipampu Village,
os Ho Nagupalll Past, Danimapeta Mandal Shadradi,
Rothaeudem'Telangana 507 305

waumiadrifrgena Radhika Dyo Simbhatri,
Aged about 32 years, Ro FESS fi,

ae Rarmasal Temple Street Chin namatnidipalli,
-- Narsapur West Godavari De SS4278

"nd
oe)

78.Mahesh Alakatoor S/o Gopal Reddy,

&pged about 33 years, io BH No LOI42S9A,

SY

Krishna, Nagar Na age rt  thittoor District $27 590


IANO: 2 OF 2024:

Petition under Section 151 of CPC is filed praying
that in the circumstances stated in the affidavit fled in
support of the petition, the High Court may be pleased to
suspend the operation of the Order dated 13.03.2024 in
WLP.1S745 of 2022 and batch, panding cisposal of the
Writ Appeal No. 274 of 2022, on the file of the High
Court.

The Appeal coming on for hearing, upon perusing
the Petition and the affidavit filed in support thereof and
the orders of the High Court dated.21.03.2024,
2? 03.2024, 18.04.2024, 29.04.2024, 08.05.2024 &
70.05.2025 made herein and upon hearing the
argumenis of Sr $.S.Prasad, learned Senior Counse!
assisted by Sri Chidambara Sastry, learned counsel for
orAnup Koushik Karavadi, Advocate for the appellants
and Sri Ravi Sankar Jandhyala, learned senior counsel
assisted by Sri Syed Ghouse Basha, learned counsel! for
responcent Nos.1 to 8, the Court made the following:


27

>
.

WA NO

TOF 2024

os
ke

"A

"heen!

END SR?
AES



aii eels

ae

Sfo Jagapathi Rao, Aged about 35
ald, Opp KVS-High School, €

ioe, eo aout # a | years,

wy
S.

o Srearamu tu, Aged about 25 years, Haat . cat
Reddy Nagar, Moukonda, 6



SPAIVOSIOD, Appointed as Ceput

qu Sricam. ' Sis Af Har
Stinivasa Naeger NGO co ay, T AER



du Aged about a0 years, Rie. (15093 Uralaine:

apa 616004 a |

. h Santhosham Aged abou! 28 years Rio ONS
harata agar Vieatapainan

88. Narredel Bhane 2 Prakash Raddy, , Sio N Gangadty
oe ag Gupesniandent of Palioe «

sealer Superintendent 3 Polion | Under Onters AID SRE SS
Fiat Ne S000, Sek Floor, RONG Arcade Beside Bhashyam esha a8 seus ;
Nagar, Anantaour.



AAMAS SAAS SRSANENQS RLS

| ee, Office IOSE Under © Orders pf  Anpointenent, Rio. -Ttipampa Viiege |



wt poe

aurscn TCathagidiem, Telgagana-SoF

Ged BUOUDI2 yas, Oecotgsistant

act about 3 33 years, OS


i a Agad about 25 yea
aly (Gurtur Olsirices S220T8



117. Marthala Ramanatha Reddy S/o. Marthala
Ramakrishna Reddy, R/o.2/21, 1°' Ward, Dorasanipalli
Vilage, Proddatur Mandal, YSR Kadapa District, Andhra
Pradesh, Hall Ticket No.27 71004966.

oo. .mespondents
|.A.No.3 OF 2024 |

Petition under Section 151 CRC is fled praying that
in the circumstances steted in the affidavit fled in
support of the writ appeal, the High Court may be
oleased to suspend the order and judgment dated
13.03.2024 in W.P.No. 15745 of 2022, pending disposal
of WA No.277 of 2022, on the file of the High Court.

Petition caming on for nearing. upon perusing the
Petition and the affidavit fled in support thereof and the
earlier order of the High Court dated 22.03.2024,
27.03.2024, 18.04.2024, 29.04.2024, 08.05.2024 &
10.05.2025 made in |LA.No.3 of 2024 in W.A.No.277 of
2024 and upon hearing the arguments of Sri Patanjall

Pamidighantam Acvocate for the Petitioner:


6

WA NO: 279 OF 20234 |

aNnt Appeal under Clause 15 of the Letters Pater, is pr referred against
arders passed in WP No, 15750 at 22. dated 13.03.2024, on the fle of
High Court



i?
50. Venkata Ramaiah, S/o] Krishnaiah Aged about 28
years R/o 8 C Colany Sydapuram SPSR Nellore District
Andhra Pradesh Hall Ticket No 270214563
B71. Adimulam Sravan Siddu, S/o Adimulam Siva Prasad
Aged about 28 years R/o Doar No 6/969C1841 Lakshmi
Nagar Raiampeta Annamaiah District Andhra Pradesh Hall
Vicket No 271105487
52. Marihala Ramanatha Reddy, S/o Marthala Rarnakrishna
Reddy R/o 2/21 ist Ward Dorasanipailli Village Proddatur
Mandal YSR Kadapa District Andhra Pradesh Hall Ticket No
Respondent Nos 16 to 52 Imoleaded as per Court Order di 21-
V2-2022 Vide IA No 3 of 2022 in WP No 15750 of 2022
cera Respondenis
LA.No.2g OF 2024

Petition under Section 151 CPC is Med praying thet in the

circumstances stated in the affidavit Med in support of the writ
petition, the High Court may be pleased to suspend the orders
passed in WP No 15750 of 2022, DL13.03.2024, pending disposal
of WA No. 278 of 2022. on the file of the High Court.

Petition coming on for hearing, upon perusing the Petition and
the affidavit fled in support thereof and the earlier order of the High
Court dated 22.03.2024, 27.03.2024, 18.04.2024, 239.04 2034,
08.05.2024 & 10.05.2025 made herein and upon hearing the
arguments of SriMedapatl Santosh Reddy Advocate for the

Patitioner:


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"aged abcut 25 years, old Rfo [S47 /2, Banaish Peta,
Rohuka) uru, Tenal, Guiotur,
Andhra Pradesh, Hall Ticket Number 2 OFO4ESQ
Appointed as Regional Transport Officer
Date af Appointment 25.08.2088

Mangu Sriram, S/o-M Hanumatha Rao,

Aged about 3] years R/o 6/8/8279 Srinivasa Nagar NGO colony,

Tirupati SL?AO7, Hall ticket shamiber 217006378,

Appointed as Assistant Prohibition and Excise Superintendent,

Date of Apr

=

animent Not yet received appainiment order

Vinod Kumar Naik, S/o B Purushotham Naik,
aged about 32 years, D No S3/18988, Saraswathi agar,

Rayarhoty Annamayy & Dist,

Hall Neket No 2711 QO851, Selected as Assiatant Excise Superintendent

Bate of Appointment Not yet Appcinted

.Raja C Happic i, S/o Venkateswara Rao,

Aged 3 35, Dy Superintendent of Palice, Ryo Siripuram Medikondur,

Guntur Hall Ticket No @7O7 10771

. Uoha Siri PS, D/o Late P Sunil Kumar,

Aged 28 years, Asst Prohibition and Excise superintendent,
R/o 40349 Radha Krishna Resi ence VE jayalakehin Calony,

Ghittoor STYOOL, Hall Ticket Ne 37) 1002042

. Bora Jeevan Kishore, S/o Bora Prasada Ran
Seed 29 years Asst Prohibition and Excise Superintendent

Ryo Flat Ath Katia s Si arya Hols ants LISS Colony Srikakulam SS200 1

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3

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sake Mahendra, S/o Sake Chinna Krishna

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Durga Nagar Dharmavaram Sri Sathya Sai D Andhra Pradesh,
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& Ar avind, S/o KR Omisar
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BK Singh Towers Near New Ayy Appa. Swa any. Temple Saptasiri }
Burnog! 518008 Hall Ticket Ne 7180848

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426. Puthi Bhavana, D/o F Appalaswamy Reddy
Aged about 26 years Qce DSF Civil Ryo F at No QO78 MVY City,
PM Palern Visakhapatnam 41

27, Shaik Shahbaz Ahmedm, S/o Shail Basheer Ahined
Aged about 28 years Oce [ DSP C Cath Reo 21124 New Challanya Colony,
Aspari Road Sacapuran Panchayat Adoni Rarrniocl Disiri at ol

S&. Sub raybmany Yam » Bomtmalata. S/o 8 fanardha
Cee Awsiotant 't Prohibit om ard Excise Superintendent,
Rio Flat No 302 Sri Krishna Avernic NGO Colony
BY Nagar Nellore, .

29. & Bhavya Reddy, Ofo G Venketarami Reddy
Riéo Door Na 37 490171 Near Governor Kalyana Mandapam,
Gunnikuntia Road, SN ~< olny Rayachoty Armamayya District
Hall Tieket No 27 LOQS838 7

30, M Hemalatha, Dfa M an Krishna
B/o Door No 2250R646 Reddy s tolony Maga mapale.
riarmayya District Andhra Pradesh Hall Ticket No 27 1006422

fos

. Gondes! Bhanodaya, D/o TP Rama and Reddy
Aged about 26 years R/o Door NG B1LI44/3 Se enapall Street Recedy,
Tha nglam BHPV Post Gajuwaka Mandal Visa' Uchapatnam mi District,
Andhra Pradesh Hall Ticket No oP O200507

EX Uppy

 Appellanisy Respondents 4,13 te 17, 22, 26,27, 3S to 80,
: .

44, 50, 55, 56, 60, 68, 80 te 85, 87, as

i Gapireddy V enkata Lakshmi .D/o Rasaiah
Agea about 3 33 years Hall Ticket No 270708885 D Ne 10104248,
lz

awahar Nagar C Coleny Markapur Frakasam S2o316

. Potamsetti Syame ala Aparna, D/o Potams setti Subba Rac
Aged about 30 years Hall Ticket Ne 870402509 Rfa D No 1118

wet EEO AM SD

Dusaripanns Rajavorumangs! Man 'dal East Godavari District 533436

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3. Romarabaitina Raiesh, S/o Babu Rao
Aged about 32 years Hall Ticket Ne DYQSQ4813
Rio OD No 289 Main Road Chinnamallavaram,
Hudavada prakasam 523167

4.orla Su jatha, Dfo Goria Nagaiah
Aged about 41 years Hall Tieket No 2708151 ig,
Rfo D No 1154 Viewasanthi Nagar ,
Penamalhiry Mandal Krishna District $2 2600" OF

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iG. S Bhara t Naik /o 3 Sankar Naik aged ahout 33 years Rfo 283407
Sarada Nagar 1 ad main let Crass JNTUA Anantapur 51S GO? He ul Neket
Number 271202954 Appointed as Deputy Callector Date of Appointment
SEO F202

i A Gayl Sreeb/o Mohan Aged about 268 years Ryo Sth Fleor 8 F

Residency Ravindra Nagar Pat tabhipuram § Guntur 523 on QO Hall a eke

ne 2? LADSATT AR scinted as Deputy Collector Date ¢ of Appointment
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ik,  EShamakule Hur anmayee, Ages 25 years Do EB Subrariar yarn Ds No
LG11Q31 Pedda Kapu Street tinapati Andhra Prad esh SI? AQI i Appoiniad as
Deputy Collector Date of Appointment OS082022

19. R Krishna Naik, S/o Ramavath Venkatesu Aged about 21 years
Address Rama girl Diguva Thanda Rddulapally Post | Pamidt Mandal

Anantapur 515 775 Appointed as Deputy Collector Date of Appointment

a0, Devarakonda Akhil a, Byo Datta' Mimurthula Aged abenat 27 years Rfo
FO Balali Enclave Reside BSNL Office Govt Hospital Road Jangareddy
Gudem Eharn Dis strict Andhra Pradesh Hall Ticket Nuonber 270503318
Appointed as Deputy Collector Date of appointment 28072029

21. Gancdlurt j Xe esavardhan Reddy, 5/0 GN Negarjuna Reddy Aged about 28
Years old R/o 6/106/b 6 th ward Nallaguntaapalls Bukkapatnarn Mandal

at one

Sri Sathya Sai District 515 144 Hall Ticket Number 27 1203168 Appointed
as Deputy Collecter Date of Appcirdment 05082022

bets

22. Naw Chandana Harsha. /o Navara Verikata Ramanaiah A Aged

about 24 years old 17/50 Edepalli Mac chilipatnam Krishna INek Andhra
Pradesh S21 O01 Hall Ticket No 270812 787 Appointed as Assistant

Comynisaioner of State Yax on 15082032
sa. Shaik Sumaya, D/o 5 daffer Hussain Aged about 25 years " & Plot
No lii2 Jaya Nagar Calony Batragipe theda Tirup pathi Hall Teket §

Apes

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LFLOO4S 18 | Appointed as Ase ietant Commissioner of State Taxes Date ar
Appoint LiQe2022 .

24. KV Laksho Prasanna, D/o KR Mainanfaneyuhs Aged about 25 years
Réo 7th land Sujathnagar Ongele Pr akasam LNetrict Hall Ticket No

oP O7 LOS? Appuinted as Assistant Commissioner Of State tax Date of
Appainiment TRORSOa9

acs. rurgasi Swetha, D/o D Lakshmi Nar: AVATIO
Aged about 36 years Ryo D No 418 a Brot No, Inciranagar Colony

srikalulam Hall Ticket Ne 27010442
Appointed as Assistant Commissioner - of SHate tax


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36. KY Siva Prasad, S/o K Satya Nar ayana Aged 25 years District 1 Tribal
Wellare officer R/o Agraharam Street Kha qipet Mandal YSR [istrict Andhra
Pradesh 5 SIBLOS Hall Tiekel No 271103841

of. Tarim Sanyasirac, S/o Ramarao Aged 36 years Assistant Tr SASUTY
Officer RY a . von Vilage Lakkavarapiy kota Vis ianlagaram District Andhra
Pradesh S85181 Hall Ticket No a7086 BARS

38. Ruridula Pooja Vihasi, D fo Kundura Bala Gangadhar Tilak

Aged 3 14 years Assistant Treasury Officer R/o 0 No 715

Qpp Vi Hage Secretariat Kovvur Dhramavaram Andira Pradesh

Hall Ticket No 2FOS5S0S497 .

38, Chiritet {Soni Chane, Sa Chiritoti Adeseshi
Aged about 87 years Ryfo 88978 Flat 191,

Sais Visishta Reside soy Oppasite HDD Bank ,
Santhapeta Ongole Prakasam District S88001

40. & Bharray, S/ fo & Suryudu
Aged about "30 years Rford/i5093,
Uns stairs ¥ erramukkapalli, Racapa S51 S004

4i.  Nithin JoshiS/a N Santhasham

Aged about 20 5 years Bo Lal Sy fl Ani anade £ Dolony Bhar atnagar

¥ isakh apainan ;

42,  SBitra Raghuveer, § S/o BV ¥ Anjianeyala Aged about 26 years Byo i)
No 201 NSR Residency Beside Sai Baba Temple Opp 6 ral Gopuram

EER

Aangalagiri Guntur District Andhra PradeshSeaso

45. Raghava Sri Ram Vangala, Sa ¥ Bhaskar P Prasar Sarma
Aged abcart 4 years R/o 49929 Akkayyapaler

2. ara

Lalithanagar, Visal kRapatriam 580016

a4. Sreenivasulu Raha K, S/o Reddaiah Raf: Aged about 35 ve ars Ooe
Deputy Callector Under Orders of Appointment R/o Kat Bulagutl fa Pall
Village Guiitimadugu Post Lakkireddy Pall' Mandal Annama yya District
S16 257

$5. GV Ramarimkanth Red ay s/o ¥ Ramana Reddy Aged about 27
years Oce Deputy Collector Under Crdera of appointment Rfo 42/307111
Bhagya Nagar Colony Radapa 5 1 'BOO1

a6. 4 fon Drqin ar dca S/o Selthazer Ager! about S4 years Occ
Deputy Collector Under Grders OF appoint ent BRfoa 111426 KR Street

Gunupudi Ghimava ram Weare idavari Districts 34 203


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Ginc MPDOG Under Orders of  Appainiment Ra Haa numapuram,
Manekal Ananthapuram5 15822

SG. Vattibutl Bhavya, C/o Leela Prasad
Aged 27 years Ooccu MPDO Under Orders af Appointment,
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80, Konchada Rupesh, S/o Konchada Krishna Rao. Aged abont 3) years
Oce MPDO Under Qrdera of Appointment Ryo SOSH41/1/1
Murali Nagar Visakhapatnam SS0007

Ol. Emaganti Premsagar, S/a Eragant Hi Lasmimanchar Rao
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62. Kappa Ravichandra Reddy, S/o Gopi Krishna Aged abeut 25 years
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63. Raghu Kuram, S/o K Muthyalu Aged about 88 years

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Sd. Simbadtri Ps ragna Radhika, D/o Simhadri Aged Sabenst 82 years
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Aged about SS years Oeo Deputy Co ae Rfo 18],
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G8. Y Bhavani Sankerl, D/o ¥ Venkata Balafi -
Aged about 28 years Oeou Deputy Collector
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Be Botha Asha Raman, D/a 8 Ch Herne nadah
Aged about 28 years , Qee Admi niniatrative Oicer AP Mecical and Health
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80. KR Pranindra,, S/o R Koti Reddy, Aged about 32 years Rio Doar
No 2iaé Penurnaka Post Tadepalll Mandal, Guntur District Andhra
Pradesh Hall Ticket No S7O205760

i, Aduru Mohammad Khadeer,, So Nazeer Ahmed Aged about 24
years R/o Door No 1/26/4178, Society Colony Kannauru Road,
eee YSR Kadapa Oistricri, Andhra Pradesh, Hed! Ticket
No SP Tiotoss

&2. Atiada Venkata Ramana Murthy, Sia Appata! Naidu Aged about
29 years Ro Nagallavalasa Vilage Guria Mandal Vizianagaram District
Andhra PradeshSas 217 Hall Ticket No 270302442

83. o M Akheeb Javed,, Sfo Shaik Jilani Aged about 25 years Rfo OD
No 1¥9 Ravela ¥ Tadikanda Mandal, Guntur District 582 618 Andhra
Fracesh Hall Ticket No 270708238

B¢. Venkela Ramaiah, , Sfo | Krishnaiah Aged about 38 years Rio B
C Colony Sydapuram, SPSR Nellore District Andhra Pradesh Hall
Ticket No 270214883

85. Adimulam Sravem Siddu,, S/o Adimulam Siva Prasad Aged about
25 years Rio Door No 6/O8SC 1841 Lakshmi Nagar, Raiampeta .
Annarnaiah District Andhra Pradesh Hall Ticket No 271105487

88, Marthala Ramanatha Reddy, S/o Marthala Ramakrishna, Reddy
Rio 2/2) ist Ward Dorasanipalli Vilage Prodedatur Mandal, YSR
Radapa District Andhra Pradesh Hall Ticket No 271004966

Respondents

IA NO: 2 OF 2034:

Appeal under Section 151 CPC is filed praying that in the ciroumsfances

. Stated in the affidavit Med In support of the wrif appeal, the High Court may be

pleased to suspend the orders passed in WP No 19745 of 2022, Of 13 O23

2024, panding disposal of WA No. 287 of 2024, on the file of the High Court.

The Appeal coming on far hearing, upon perusing the Petition and the

affidavit fed in support thereof and upon hearing the arguments of Sn



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Se «Respondents Spo

LANo, 2 of 2024:
Petition under Section 181 of CPC is filed praying that in

the circumstances stated in the affidavit fled in support of the
petition, the High Court may be pleased fo Suspend the
operation of the order dated March 13, 2024 in WP No 15844
of 2022 and batch, pending disposal OP WA No. 14 af 2024,
on the fie af the High Court. |

The petition coming on for hearing, upen perusing the
Petition and the affidavit filed in support thereat and the order of
the High Court order dated 02.04.2024 & 10.05.2025 made_
herein and upon hearing the arguments o Sri. C SINDHU
KUMARI Advocate for the Petitioner and of Sri SRINIVASA
RAO BODDULURI Advocate for the Respondent Nos. 12, SN
MANOJ KUMAR BETHAPUD! Advocate for Respondent
No.11, Sa PV KRISHNA, Advocate for Reapondent No.26;


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LANo. 2 of 2024:
| Petition under Section 751 of CPC is filed

praying that in the circumstances stated in the

affidavit filed in support of the petition, the High
Court may be pleased to suspend the orders
passed in W.P.No.15758 of 2022, Dt.13.03.2024,
Pending disposal of W.A. No. 317 of 2024, on the |
file of the High Court.

The Appeal coming on for hearing, upon
perusing the Petiion and the affidavit fied in
support thereof and the order of the High Court
order dated 02.04.2024, 08.05.2024 & 10.05.2025 --
made herein and upon hearing the arguments of
SRI BAMMIDI SIDDA VENKATA SAI ARAVINDA
BABU Advocate for the Appellant, and of Sri J
SUDHEER Advocate for the Respondent Nos.1 fo
4. and of SRI N.Pramod, Standing Counsel for the
Respondent No.5, and of GP FOR GENERAL
ADMINISTRATION DEPARTMENT, for the
Respondent No.8;


WA NO: 378 OF 2024°

GATH Appeal under (4

xt

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a

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Pe}

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$e



IA OF 2 OF 2024

etion under Section {51 CPC is Sled oraying that in the
CHOU rasta: neces Stafed in tha grounds filed in SUppOr § ofthe ~ naees ie EI oe
Court may be , eased to St 3 the arcia
the " igh Court.
The Appeal coming on for heanng, upsnper using ths
aNidevi Hed In support thereat afi the order of the Nigh Court order ad ted
02.04.2024, 08.05.2024 & 16.08.2025 ma dé herein and upon hearing the
rgumenhis of Sri $.S Srasad, learne ad Senior Caurisel assisted ae SH
JANDA ALA, Senior Counsel asgisted | by oi
counsel for respandent Nas 1 fo 8:

en we



A NO: 919 OF 2024:
"(writ Appeal under Clause 15 of the Letters Batent is fled against the
m non order made in W.P No. 15544 of 2022 dated 13.03.2024, on the He

_of the High Court).


skanandanagar ¥

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wi Bapaihh Ovo Rotreddy Bapall

of Appointment |

uibbaraonagar Shavanipuran \



Petter

IA.No.2 of 2024
Petition under Section 157 CPC fs filed praying that in the

cicurnstances stated In the affidavit fled in Support of the wri appeal, the
High Court may be pleased to suspend the orders passed in WP No 18844
2022, DETS O03 2024, pending disposal of WA No.319 of 202 24, on the fle of
the High Court

The Appeal caming on for hearing, upon ve the Petfion and the
affidavit fled in support thereof and the order of the + Court order dated
02.04 2024, O08. 05.2024 & 10.05.2025 made herein and uioan Reanng the
arguments of Sr S.S Prasad, learned Senior Counsel assisted by Sri
Chidambara Sastry, learned counsel for the appellant and Sr Ravi Sankar
Jandhyala, learned senior counsel assisted by Sri Syed Ghouse Basha,

lgamned counsel for Resnondent Nas.1 to &

WA NO: 338 OF 2024:

(Wnt Appeal under Clause 15 of the Letters Patent is fled against the order
made in W.P Nos. 1578? of 2022 dated 13.03.2024, on the file of the High
Coun},

Between:
y. Polipall Srikar, Sfo P Satyanarayana Murthy, Aged about 39 years,
Gec. Deputy Collectar, R/o D No 5540846 Simhadripuram HB
Calony VisakhapainamS30022 Andhra Pradesh, Nall Ticks!
No 270204879

Nammanapalll Manoj Reddy, S/o N Sahadeva Reddy, Aged about

N?

48 years, Occ. Deputy Collector, Rio D No S180 NGO Colony
Rayacholy Annamaiah District, Andhra Pradesh S18 2 89, Hall Tickel
No.2? t1g0338

3. Madarapu Sunny Vamsi Krishna, S/o M Mohan Rao, Aged about 29
years, Occ. Deputy Collector, Ro Flat No 105 BK S ingh Towers
Kuroda! Kurnool District, Andhra Pradesh, Hall Ticket No.@713079038


ce eaptaggne

ed

NA

o3%

om

€, Soda Sarnath Heie Share an, Dio 8 S Samth Rurnar, Aged abaut

20 years, Ooc, Deputy Collector, Rio Plot No 225 Ringfown Phase |
HUDS Colony Near Alroort Col lony Shamshabad Ranga Reddy
TelanganaSoi218, Nall Ticket No 271308192
5. Ruruba Madhu Lathe, Ovo Late K Naganandam, Aged about 33
years, Qen. Deputy Collector, RYo Door No Vita Rudy: amipel
Ananthapur Ananthapur (Netriet, 815004 Andhra Fraclash, Hall
Ticket No. 27 72308808
» Appellants/Respondants
AND
O.Chandra Mohan, Slo Krishna Ras Aged OY years, Qec Teacher, Rio
118 Pecos Veedhi, Alikhola, Palasa, Srikakulam 532 92° Andhra
Pradesh, Hall Ticket No 270109258
. AY Narasimha Kumar, Sio Pavan Kumar Aged 34 years, Occ MNstrict,
Youth Officer, P fo H No 4296 A Dibbala Road. Amnitha Heart Hospial
ey napuram, Ongole, Prakesam 523 004, Andhra Pradesh, Hall
Ch Veera Venkata Satlyanarayana, Sic Venkata Rac Aged 41 years,
Ocs Teacher Rio 1280 Am 9 Nagar, Muramancda, Kaciurn, East
Godavari District, Andhra Pradesh $33 128, Hall Ticket No. 27deozoad
Ballidi Ramesh, So Lokanadham Aged 47 years, Oce FRO Rio
O22701 Narsiguram Chinnabadam, Palasa, Kasibugga Srikakulam 832
age Andhra Pradesh, Hall Ticket No 270807842
Kandregula S A Lakshmi, D'o Boddet! W Salyangrayana Aged 34 years,

oo

Coco Junior Assistant Bands iment Rio H No 234 Gavara Veedhi

">
£

Madugula Mandalam, Macy sguia, - Vigakhapat Nam S21 G27, Andhra
Pradesh, Hall Ticket No 2702 146as
. Andhra Pradesh Public Service C ommission, Reo by ts secretary

)

RandS Buildings MG Roae, Vayawada, Krishna Distvet Andhra

Pradesh


:

aeode
"st

. The State of Andhra Pradesh . Rep by its Principal Secretary io
Government General Administration f Department, GAD Secretariat
Bulldings, Velagapudil, Amaravathi, Guntur District, Andhra Pradesh

8. G Bhavya Reddy, D/o G Venkatarami Reddy Rio Door No 2749174
Near Governor Kalyana Mandapam, Gurmikuntla Road, 8 N Colony
Rayachoty, Annamayya District, 518 ® 289, Hall Ticket No. 271008836

u. M Hemalatha, D/e M Hari Krishna Bio Door No 2250E548 Redeys
Golony Madananalle Annamayya District, Anchra Pradesh, Hall Ticket
No.27 1008422

#O. Gondes! Bhanodaya, Dfo G Ramana Reddy, Aged about 28
years, Rio Door No §1144/2 Senapati St reel, Reddy Thungiam BHPY
Past Gajiuwaka Mandal, Visakhapatnam Qistrict, Andhra Pradesh, Hall
Ticket No 2yozog9907

Yt, N S/o N Suryanarayana, Aged about 27 years, Rio Doar
No 5155 Chippagiri Post 548 396 Kumoo! Oistrict, Andhra Pradesh, Nall
Ticket No 271200529

2, Sayana Krishna Mahesh Reddy, S/o Bayana Janarchan Reddy,

Aged about 27 years, Rio Door No 14/84 Kotha Street Porurnamiia
YOR Kadapa District, Andhra Pradesh. . Hall Ticket No.2? 1105348
13. Or B Pranayi, Dio 8 Shanmukha Rao Aged 28 years, Rio Flat No
S03 Venkat Ram Mansion, Gadde Ram Mohan RTC Colony
Jakshmipuram Colony, Poranki, Krishna District, Andhra Pradesh, Hall
Ticket No. 270812632
Td. Matcha Divya, D/o M Ravi Kum r, Aged about 27 years, Rio Door
No $1195 Siripalll Resi idency, GFS Salajinagar, Opp AB Towers
Krishna Lanka Vilayawada NTR District S20013 Andhra Pradesh, Hall
Ticket No. S7O708303
Kondepudi Sai Naveen, Sfo K ourya Prakasa Rao, Aged about
28 years, Rio Door No 8164/4 Seethayyagar! Thota Pithapuram 532
450 ES District, Andhra Pradesh, Nall Ticket No. 3704057234


Lba

18, R Phanindra, Sio R Koti Reddy, Aged about 32 years, Rfo Door
No 2ize Penumaka Post Tadepalli Mandal, Guntur District, Andhra

Pradesh, Hall Ticket No. @PO205760

[. ve, Alum Mohammad Khadeer, Sfo Nazeer Ahmad, Aged about <4

oar Ne 1/2h/418 Society Colony Rarmelum Road

c

years, Ris
Jamimalamadugu YSR Radapa District, Andhra Py radesh, Hall Ticket

1&. Aflada Venkata Ramana Murthy, S/o Appala Naidu, Aged about
2 years, R/o Nagallavalasa Vilage, Gurla Mandal, Vizianagaram
District, Andhra Pradesh 535 217, Hall Ticket No 270302440

13. SM Akheeb J wo Shaik Jani, Aged about 35 years, Rio D
No 179 Ravela V Tadikonda Mandal, Guntur District, Se¢ 0718 Andhrs
Pradesh, Hall Ticket No 270703238

2h, i Venkata Ramaiah, Sfo! Krishnaiah, Aged about $8 years, Rio 8

G Caony Sydapuram SPSR Nellore District, Andhra Pradesh, Nall
Ticket No S702 14463
24, Adiratam Sravan Siddu, Sia Adimulam Siva Br asad, Aged about

é8 years, Rio Door No 6/S8S01844 Lakshr ee Raiamoetea

Annamaiah Oistrie?, Andhra Practash, Hall Ticket No. 2? 11 O8ss7
aa. Marthais Ramanathe Reddy, Sio Marthala Ramakr isha Reddy,

Rio 2/21 Tat Ward, Dorasanipalll \Wiage, Proddatur Mandal, YSR
Kadapa District, Andhra Pradesh, Hall Ticket No.3? TOO4Se
. Respondants/Respondants
iA.No2 of 2034:

Fetion under section 187 of CPC is Aled praying thal in the

circumstances stafed in the affidavit Sed in Support of the wrt appeal, the
High Court may be pleased to suapend the aperation of the Common Order
dated 13.03.2024 in WP No.1 STS? of 202% and batch, pending disposal of WP
No. tS? S¥ of 2083, an the Me of the High Court.

The Appeal caming on for hearing. Upon perusing the Petition and the

afidavil fled in support thereof and the o: 'cers of the High Court dated


S656

tng
boo

4.04 2024, 18.04 2084, 29.04.2024, 08.05.2084 & 40.0 O6.2025 made herein

and upon hearing the arguments of Sri Anup Koushik Karavadi, Advocate for

"

weet

the Felitioners and M/s andevi Jampani, i, Advocate for the Respondent Nos.'
fo S and Sri V.Venkate Nagaralu, Standing Counsel for the Respondent No.6
and GP for General Administration Department for the Respondent Not

WA NO: 339 OF 2024:

QVrit Appeal under clay USE 1809 of the Letters Patent to Aggrieved by the Order

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48. 1 Venkata Ramaiah S/o. | Krishnaiah, Aged about 28 years,
Rio BC Colony sydapurarn SPSR Nellore District, Andhra
Pradesh Hall Ticket No. 270214583
43. Adimulam Sravan Siddu S/o Adimulam Siva Prasad, Aged
aboul 28 years, Rio Door No 6/69C1841, Lakshmi Nagar,
Rajampeta, Annamaiah District, Andhra Pradesh, Hall Ticket
No. 277105487
50. Marthala Ramanatha Reddy, S/o Marthala Ramakrishna
Reddy, Rio 2/21 1° Ward Dorasanipalll Vilage Proddatur
Mandal, YSR Kadapa District, Andhra Pradesh, Hall Ticket
No 27 1004956

... Respondents/Respondents
LA.No, 2 of 2024:

Petition under Section 181 of CPC is fled praying that in
the circumstances stated in the affidavil fled in support of the
petition, the High Court May be pleased to suspend the
operation of the Order dated 13.03.2024 in WP No T8750 of
2022 and batch, Pending disposal of W.A. No. 344 of 2022, an
the fle of the High Court.

The Appeal coming on for hearing, upon perusing the
Petition and the affidavit Med in Support thereof and the orders
of the High Court dated 04.04 2024, 18.04 2024, 29,04 2024
08.05.2024 & 10.05.2024 made herein and upon Aeaering the
arguments of M/s MOGULURU ISWARYA Advocate for the
Petitioners, and of M/s SODUM ANVESHA Advocate for the
Respondent Nos.1 fo 13, and of GP FOR GENERAL
ADMINISTRATION DEPARTMENT, for the Respondent No. 14,
anc of SRI VV NAGARAJU. Sanding Counsel for the
Respondent No. 1S:



34
OS. WANO:342 OF 2024 | | é

(Writ Appeal under Clause 15 of the Letters Patent, fled against tie order
made in W.P.No. 15844 of 2029 dated 13.03
Court),

Sehween:

Ke

O24, on the fle of the High



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IANO: 2 OF 2022.

Ran eee or 4 x : ADE ge ARF Srey + x re - ism - ay ees SE sees
reubon under Section 181 CPO Graying that in the circumstances

Siaied in the affidavit Hed herald

coed
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the operation of the Order dated 44 O35 2024 In WP 15844 OF 2009 and hatch,
i

mending disnosal of WA Ne 345 af 2022, an the file of

The petition coming on for rAganng, upon perusing the Petition and the

o.

afinavit fled In support thereat and the Order of the High wou. dats

IF A8 70 3 " ro FAS . * sf < , 2 "> we srsgenes
8.048 2024, 29.04.2024 G8 OS Sndd S 10.05.2024 made herein and USO

hearing the arguments of Mis. MOGULURU ISWASRYA Advocate for iis
Appell ants; SRLSRINIVASA RAO BODDULUR: Advocate for Respondent

"

Nos.t & 2. * Sexernment Pleader for General i Administration for Raspandant
No' and Srv Verkata Ne aga Raju, Standing Counsel for Respondent Nod,


'kD
oF

WA NO: 343 OF 2024-

(Writ Appeal under Clause 18 a the Letters Patent is fled against the

order made in WELNo. 35785 of 2022 and batch, dated 13.03.2024, on the file

Setween:



ndlire Padesh 43) cea.

pen Ofice
'Mandal


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hada Krishna pay: eg

RAS.



LA.No.2 of 2023
Petition under Section 151 of C.P.C. is filed
praying that in the circumstances stated in the

affidavit filed in support of the petition, the High
Court may be pleased to suspend the operation of
the Common Order, dated 13.03.2024 in WP No.
18765 of 2022 and batch. pending disposal of WA
343 of 2022, on the file of the High Court.

The Appeal coming on for hearing, upon
perusing the Petition and the affidavit fled in
Support thereof and the orders of the High Court
dated 04.04.2024, 18.04.2024, 29.04.2024,
08.05.2024 & 10.05.2025 made herein and upan
hearing the arguments of SRILANUP KOUSHIK
KARAVADI, Advocate for the Appellants, Sri
G.SEENA KUMAR, Advocate for the Respondent
No.1, GP for General Administration for the
respondent No.2 and Sr.V.V.Nagaraju, Standing

as

Counsel for Respondent No.3:


on

WA NO:

8

ee

Da,

'

244 OF 2034

i

peal

WWI

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wo Parewada Minn

aa

Le



ae

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Sagae dee

IANo.2 of 2024-

Petifion under section 181 of CPC is Hed praying that in the
creumstiances stated in the affig idavit fled in support of the writ appeal, the
High Court may be pleased to Suspend the operation of the Common Order
dated 13.03.2024 in WP_No. 18806 of 2022 ang haich, pending disposal of WP

No. 15757 of 2022, on the fle af the High Court,

The Appeal corning on for Hearing, upan perusing the Petit and {
affidavit fled In support theres? and ihe orders of the High Cour dated
O44. 2084 19.04. 2024, 29.04 2024, 08.05 2004 & 10.05.2025 made herein
and Upon nesting the arguments of SRLANUP KOUSHIK KARAVADI
Advocate for the Pefitioners and af SR. RAMESH BABU Advyoc ale for the
Respondent Nos. 1 fo 4. GP FOR GAD for Responds nf Nos, § SREVENKATA
NAGARAJU, Stand ing Gounsel for Respondent No.2; .



g

went

WA NO: 348 OF 2024:

(Writ Appeal under Ciause 19 of the Letters Patent, is fled against

the arder made in WP.No.TS/58 of 2022 and batch, dated 12.05.2024, an
the file of the High Court}

Behvean:

4

Lap

1

IT : ey ia f Sy rey ey eae nee ax % ¢ "aes vaaere Fae
Polipalll Grikar, Sfo P Satyanarayana Murthy, Aged about £8 years Occ.
Deputy Colhectar, Rio.D Neo S540240 Sinhacdrinuram NB Colony

Visakhapainan:-S30dk2, Nall Ticket
Nammanapallt Manali Reddy, Sfo N Sshadeva Reddy, Aged about <5

Andhra Pradeash-'t6 S89 _ Hall Ticket No 27 770032S.

&

oy

Madarapu Sumy Vamsi Krishna Sfo.M Mohan Reo, Aged abou! 28
years, Rio. Rio. Flat no 105, SK Singh Towers, Kurnmal District, Andhra
Pradesh, 81800¢, Nall Ticket No 2F 1307988

Sada Sampath Hela Sharon OYo.8. 5 Samth Kumar, Aged about 25

years, Ria. Plot Na. 2e5, Ringtawn Phase, HUDA Colony, Near Airport

ae

Golany, Sharishabed Ranga Reeddy Telangana 5701218, Hall Ticke-
Noor Tsost a2
Ruruba Madhu Latha Ofo.late K Naganandarm, Aged about SS years,
Rio Door No.iftidd, Rudrampet Ananihaour, Ananthapur District,
Andhra Pradesh, 515004, Hall Ticket No 27 1205898

. Anpetanis Writ Pattionars

AND

Mander Uday Kiran So Yesu Dasu, Aged about 28 years,
Soc Unimloyee, Rio.74. Tirupati Vilage and Mandal, Prakasam
District, Andhra Pradesh.
OL Krishnaveni Chit! Die Seshubabu Subba Rae, Aged about 31
years, Gon Unmplayee, Rfo Muthyalavaripalern Vilage, Peravall

ees

Mandal, VWWest Godavari District, 5344850. Anchra Prades



43

A. Yamuna Kurnari D/o Nagabhushanam Achar, Aged about 29 years,

te

Ooo Unmiployee, R/o Dhone Vilage and Mandal Kurnool District,
Andhra Pradesh.

4. Gaciee Venkatesh S/o. Karunakara Rao, Aged about 30 years,
Occ: Unmaployee, R/o,Flat No. 102, Sai Fancy Apartment Slaram
Tawhstig, Nallapadu Guntur District, Andhra Pradesh

_. VV¥rt Peiifioners/Respondants

Government General Administration Department GAD Secretariat
Buidings Velagapud! Amaravathi Guntur [istrict

& Andhra Pradesh Public Service Commission, Rep by iis Secretary, 8
and B Bulidings MG Road, Viayawada Krishna District, Andhra

*, B Baavya Roopini, Dfo G Venkatarami Reddy, Rfo.37/49171 Near
Governor Kalyana Mandapam Gunnikunila Road, SN Colony
Rayachoty, Annamayya District 516 269, Hall Ticket No. 271003839

8. M.Hemalatha D/o.M Nari Krishna R/o. Door No 2250E848, Redeys
Colony, Madanapaiie, Annamayya District, Andhra Pradesh --~ 818 289,
Mall Tickel No. 27 1do6422

v. Gondes] Shanodaya D/o.G Rarnana Reddy, Aged about 26 years,
Rio.Door No. S1144/2, Senapati Street Reddy, Thungalam, BHPV Post,
Gajuwaka Mandal, Visakhapatnam District Andhra Pradesh Hall Ticket
No. 270209907

1, N Satish S/o. N Suryanarayana, Aged about 26 years, Rfo. Door
No.O155, Chippagid Post, Kurnool District, Andhra Pradesh -5719898,
Hall Ticket No. 271200329

44. Bayana Krishna Mahesh Reddy S/o.Bayana Janardhan Reddy,
Aged about 27 years, R/o.Door No. 14/81, Kothe Street, Porumamilla
¥YSR Kadapa, Andhra Pradesh -Hall Ticket No. 271105348

12. Dr.B.Pranavi D/o.B Shanmukha Rao, Aged about 28 years,

Rig. Flat No.S05, Venkat Ram Mansion, Gadde Ram Mohan, RTC


q Cistrict 520073, Nall Ticket No. @7OGOS78

y
5
g

Colony, Lakshmipuram Colony, Porank) Krishna District, Andhra
Pradesh ~ Hall Tickel No. 2708¢2639

1S. Matcha Divya Ofo.M Ray Sumer Age ad about 27 years, RYo. Doar

Krishna Lanka, Vieyewace, NTR District Andh Wa Dis strict S200 13

Ticket No SYOSS

rege
alee
Pad

Se

14. Kondepuet § Sai Naveen S/o.K Surya Prakasa Rao, Ac ged about ss

wie

years, Rio. Door No. 8164/4 Seathayyagard Thota, Pithapuram, EG

as

Distict, Andhra District, Hall Ticket No 70205780

WO ww ¥ ORG

cool
ost

K Phanindra S/o.R Koti Reddy, Aged about 32 years, RYo. Door
No.gige, Penumaka Post, Tadepalll Mandal, Guntur District, Andhra

t

o

18, Aluru Mohammad Khadeer S/o. Nazeer Ahmed, Aged about 24

years, Rio. Door No Tat! Society Cal lary, Ranneleru Road,

Jammalamadugu, YSR Kacang District, Andhra CNsirieg S2001S, Hall
Ticket No. 271101033

VW. Atlada Venkata Ramana Murt hy SfaAppala Naidu, Aged about

eo years, Rio. Nagallavalasa Wilege, Gurla Mandal, Vizianagaram

(Netrict, Andhra Oistrict S35 9278, Hall Ticket No 27oanede?

is. &.MAkheeb Javed Sio.Shaik Jlland, Aged about 25 years,

Rio.D No. T 179 Savela V Tadikonda Mandal, Guntur Qistriet, Andi
iNstrict 5220178, Hall Ticket No SF 78238

oy
ive

t

TS. ) Venkata Ramaiah S/oJ/ Krishnaiah, Aged about 26 years,

Rio. B.C. Colony, Sydanuram SPSR Nellore Cusinict, Andhra District, Hall
Vicket No. 270214883

2h, Adimulam Sravan Siddu Sio Acdimulam Siva

28 years, Rio Door No GAMO 1844 , Lakshrn NaGAR, Ra

jamipata,
Annamaiah District, Andhra (Nsirict Nall Ticket No SY 4 1O84ay
Marthala Ramanatha Reddy S/o.

Ea GBT
Ry G. aie i ¥

Ward Dorasanipall Vege Proddatur | Mandal, YSR Ked
Oistrict, Andhra Pradesh, Nall Ticket No 977G0d9a8

wt

4

Marthaia Ramakrishna Reddy

ROA



. Raspondents/Ressondants

LANo2 of 2025
Peition under Secfion 151 of C.P.G. is fled praying that in the

cireumistances stated in the affidavit fled In support of the petition, the Hi igh

Court may be pleased te suspend the operation of the Common Order, dated

13.03, 2024 In WP No. 15788 of 2022 and batch, pending disposal of WA 345

of 2022, an the file of the High Court,

; The Appeal caring on for hearing, upon perusing the Petition and the

' . affidavit flecl in support thereef and the orders of the High Court dated
04.04 2084 18.04.2024, 29.04.2024, OB 05. 2084 & 16.05.2025 made herein
and upon hearing the arguments of Ms.Moquiuru Aishwarya Advocate for the
Appel lants, arid. Sudheer, Advocate fer the Respondent Nos.{ ia 4.
SV Nagaraju, Standing Counsel for Respondent No.S and , GP for
General Administration forthe respondent No.6, the Court made the following:

a" WA NO: 348 OF 2024:

(Ard Appeal under Clause ° of the Latiers Patent, filed against the order
made in WP No. T58ne of 8022, dated 18.05.9024, on the Mle of the Hi ah
Court.

Between:

os,



gala

oe



"yo ee
hana Reh

Datte ya

3 x &
S Re ~ondura Bala Ganeae

ope



_ ake agury CM¥fcer Rye

uty Col et Hector Under



ar

ed abour 82



emeBva Ne 0
ee



x
i

Dorasanipalll Village Proddatur Mandal YSR Kadapa District
Andhra Pradesh Hall Ticket No 27 1004986.

Respondent Nos 43 to 62 impleaded as per Court Order di 24
Je 2022 Vide IA No 5 of 2022 In WP No 15765 of 2092

IA NO: 2 OF 2022
Petition under Section 181 CPC praying that in the

circumstances stated in the affidavit fled herein, the Nigh Court
may be pleased to suspend the operation of the Order dated 13
03 2024 in WP 15808 OF 2002 and batch, pending disposal of
W.A.No.852 of 2022, on the file of the righ Court,

The Appeal coming on for hearing, upen perusing the
Petition and the affidavit fled in Support thereof and the orders
of the High Court dated 18.04.2024 & 10.05.2025 made herein
and upon hearing the arguments of SRLBS.V.S ARAVINDA
BABU Advocate for the Appellants, SRUKAMBHAMPATI
RAMESH BABU Advocate for Respondent Nos.t to 4,
Government Pleader for General Agministration for
Respondent No.6 and Sr.N.Pramod, Standing Counsel for

Respondent No Ss:


we.

WA NO: 349 DOF 2024;

made in WUP No. tSP57 of 2023, dated 19.03.2024, an the fle of the
Court),
Setween:

a



or AS

woe a £ Ancthes Be

Snitiingoall) M4



mille YS

ere



a
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i
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&
Sy

ao. Adimulam Sravan Siddu, S/o Adimulam Siva Prasad
Aged about 28 years Ria Door No G/859C 1847 Lakshmi
Nagar Raiampela Annamaiah District Andhra Pradesh
Hall Ticket No 271105487
24, Marthala Ramanatha Reddy, S/o Marthala
Ramakrishna Reddy R/o 2/21 Ist Ward Dorasanipalll Vilage
Proodatur Mandal YSR Kadana District, Andhra Pradesh
Hall Ticket No 27100496
Respondenis/Respondenis
IANO: 2 OF 2022
Petition under Section 191 CPC is filed praying that in

the circumstances stated in the affidavit filed herein, the High
Court may be pleased fo suspend the operation of the Orders
passed In WP 15701 OF 2022, dated 13 09 2024, pending
disposal of W_A.No.349 of 2022, on the file of the High Court,
The Appeal coming on for hearing, upon perusing the
Petition and the affidavit filed in support thereof and the orders
of the High Court dated 18.04.2024, 29.04.2024, 08.05.2034 &
10.05.2025 made herein and upon hearing the arguments of
SRLBS.V.S.ARAVINDA BABU Advocate for the Appellants,
SMT.LSRIDEVI Advocate for Respondent Nos.1 is 5,
SrLN Framed, Standing Counsel for Respondent No.& and
Government Pleader for General Administration for

Respondent No. ?:


WA NO: 354 OF 2034:

(Wit Appeal under Clause 15 of the Letters Patent, Sled against the order
made in WP_LNo 21894 of 2022 and batoh, dated 13.06.2024, on the fle of the

High Court).

Hetween:
Andhra Pradesh Public Serice Commission, Rep. by its secretary, al
Vilayawada
AND
1. SmiChinfalud Rarnya Durga, Wo Pemmaraiu Sravan Sai Bharacdwal,

Aged about 28 years, Rio OD No 135, Panchayat Street, Vedurumuci

oo

Kaplleswarapuram Mandal, Xonaseema Distr ct East Godavari Dist
é. The State of Andhra Pradesh, Rep. by ts Principal Secretary, Genera!
Administration Department (Service), A.P Secretaritat, Ve lagapud,

Auviaraval, Guntur (Xsirict

IA NO: 2 OF 2022
Petition under Section {St CPC is Hed eraying ihal in the

circumstances stated in the afidavil Sisd herein, the High Court may be
pleased fo suspend the operation of the Order dafed 13 OS 2034 In WR 21894

OF 2022 and batch, pending disposal of WLA.No. 384 of 2022, on the fie of the

Vhe Appeal coming on fer hesring, uoon perusing the Reiiion and the
affidavit fled in Support theresa' and the orders of the High Court dated

TE.06 2088, 2U0d 2024 OS. ON S024 & IG.08 Does made herein and uso

hearing the arqurnenis of Ms.C Sindhu Kurnari Advocate far The Appel

Fa

Ms Sedum Anvesha Advocate for | aspandent No.1 and Goverment Plsacar

"9 a

or General Administration for Respondent No.2:


Sn

WA NO: 387 OF 2024:

(rit Aopeal under Clause 15 of the Letters Patent, Ned < against the order
made in W.P.No. 15806 of 2022, da ated 13.03. z024, 0 on the file of the High
Gourb.

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IA NO: 2 OF 2022

Petition under Section 151 CPC praying
that in the circumstances stated in the affidavit
fled herein, the High Court may be pleased to
suspend the operation of the Order dated 13 03
2024 in WP 15806 OF 2022 and batch, pending
disposal of W.A.No.357 of 2022, on the file of the
High Court.

The Appeal coming on for hearing, upon
perusing the Petition and the affidavit filed in
Support thereof and the orders of the High Court
dated 18.04.2024 & 10.05.2025 made herein and
upon hearing the arguments of MS.C.SINDHU
KUMARI Advocate for the Appellants,
ORLKAMBHAMPATI RAMESH BABU Advocate
for Respondent, Government Pleader for General
Administration for Respondent No.65:


4

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IANO: 2 OF 2023 -
Petition under Section 181 OPC praying that In the circumstances stated in

'the affidayid Hed herein, the High Court may be pisased to suspend the oneration af |

the Order deted 15 O3 2094 in WE F8750 OF 2029 and batch, pending disposal of
WANG.358 of 2022, on the file of the High Court,

i Appeal al caming or for hearing, upon perusing the ettion and the
atidayvid fied in support thereof tone the orders of the High Court dsied 18 D4. ae
250 142024, OB0S 2024 & 10.06.2028 and upon hearing fhe argu ae a
MS.C.SINDHU KUMAR! Advocate for the Appellants, SR). OHIRAN, i EM
THATINONDA Advocate for Respondent Nos fo 68, SREP KRE SHNA AH
Advocate for Respandant Nos.id fo 33, Goverment Fleader for General
Administration for Respondent No.65:

(Writ Appeal under Clause 16 of the Letters Patent, fled against the order mace In
WAP No. 15745 of 2022. dated 13.03.2034, on the fle of fhe Hi gh Court).
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yi4 Marihala Ramanatha Reddy, S/o Marthala Ramakrishna Reddy
Rio 2/27 Ist Ward, Dorasanipalll Village Proddatur Mandal YSR
Kadapa District Andhra Pradesh Nall Ticket No 71004988
119 The State of Andhra Pradesh, Rep. by fis Chief Seeretary, A P
Secretarial Velagapudi, Amaravati, Guntur District
110 The State of Andhra Pradesh, Rep. by ifs Frincinal Secretary General
Adminisiration Department, Service A P Secretariat, Velagapudi,
Amaravall, Guntur District
_ Respondents

IA NO: 2 OF 2022

Petition under Section 157 OPC praying {hat in the circumstances
stated in the aficlavit fled herein, the High Court may be pleased to suspend
the operation of the Order dated 13 08 2024 in WR 4: 745 OF 2022 and beich,
pending disposal of W.A.No.360 of 2022, on the file of the Hi igh Court,

The Appeal coming on for hearing, Libor: perusing the Petition and the
avfidavit fled In support thereof and the orders of the High Court dated
75.04 2024, 29.04. 2084 OR. OS 2004 & TO.08. 2025 made hersin and LEDON
hearing the arguments of MS.C.SINDHU KUMARI Advocaie for the
Appellants, SRLCHALASANI AJAY KUMAR Acivooate for Respondent Nos.
fo 90, Sr Mana) Kumar Sethapucl, Advocate for Respondent Nos,
SUN Ashwani Kurnar, Advocate for Respondent No.6, SRLP DURGA
PRASAD, Advocate for Respondent No.9, SRUPVKRISHNAIAH Advocate
for Respondent Ne.gS, Srl Ambati Sudhakar Sao, Advocate for Respondent
No.104, Government Pleader for General Administration for Respondent


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oi. Marihala Ramanatha Reddy, S/o Marthala Ramakrishna Reddy
Rio 2/2) Tet Ward, Dorasanipalll Vilage, Proddatur Mandal, YSR
Sadapa District, Andhra Pradesh, Hall Ticket No 371004086

Respondents

IA NO: 3 OF 2022

Pelion under Section 191 CPC praying that in the circumstances

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and the affidavit filed in support thereof and the orders of §
dated 18.04.2024, 29.04.2084, 08.05.2024 & 10.05.9005 n nade here!
anc upon hearing the arguments of SRLRSVS ARAVINDA BABU

Advocate for the Appellants, SRLSYED GHOUSE GASHA Advocate for

e

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Respondent Nos. 1 fo 8, Gavernmert Mieader for General Administration
for Respondent Na.@. Sr.N.Pramod, Standing Counsel for Ressandent
No.10, Sri NAshwani Kumar, Advocate for Respondent No 80,
SREP DURGA FRASAD, Advocate for Respondent No.94,
SRUPVKRISHNAIAN Advocate for Respandent No.88, SrcAmbatt

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O8 The State of Andhra Pradesh, rep by its. Principal Secretary fo
Government General Administration, Velagapudi, Amaravathi,
Guntur District, Andhra Pradesh District

baveees _ Respondents
IA NO: 2 OF 20382

Petition under Section 151 CPC praying that in the circumstances

Slaied in the affidavit fled herein, the High Court may be pleased to suspend
the operation of the Order dated 14 G3 2024 in WP 16846 OF 2022, pending
disposal of WA No 383 of 2022. on the file of the High Cau

The Appeal « coming on for hearing, upon perusing the Petifion and the
affidavit fled in support thereef and the orders of the High Court dated
18.04.2024, 20.04 2024, 08.05.2024 & 10.08.2025 made herein and UDON
heerng the arguments of MS.C.SINDHU KUMARI Advocate for the

Appelanis, SMT.SRIDEVE Advocate for Respondent Nos.t to 5,

Government Plaader for General Administration for Respondent No. 86:


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Petition under Section 151 GPC praying that in the circumstarices

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the operation of the Order dated 123 03 2024 in WP 19758 OF 2022 and beich,

«

pending disposal of W.A.No. 364 of 2022, on the file of the High Coun,

The Appeal corning on for hearing, upon perusing the Petition and the
affidavit fled in support thereof and the orders of the High Court dated
4804 2024 & 10.05.2085 made herein and upon hearing the arguments of
MS C.SINDHU KUMARI, Advocate for the Appellant, SRILJ SUDHEER
Advocate for Respondent Nos. 1 io 4, Gr_Ambat! Sudhakar Rao, Advocate for

Respondent No.1Q and Government Pleader for General Adrainistration for.

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Sean

Wiggins Hakka sfo Asheervs dam Bakxa, & aged about 36 years,

Gee. MPDO EN: V0.5 San, 2G ree vartment, V1 tay sur, 6th Line,

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en sade lak iran p Kumar, S/O Fars duis Ramesh aged about 2 28 Years,
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Ward, Dorasanipalli Vilage, Proddatur Mandal. YSR Kadapa Ohetrict Andhra
Pradesh, Hall Ticket No 271004998
Raspancdent
IANO: 2 OF 2024
Patton under Section 1517 CPC praying that in the clroumstances stated in
the affidavit fled ee. the High Court may be pleased fo suspend a the order and
judgment dated 13 03 2024 In WP No 15754 of 2022 snd Batch, pending disposal oe
WANG S73 af 204, on the He of the High Court i
The petiion coring on for hearing, upon perusing the Pstiion and the
@fidavit fled in support thereof and upan Aearing the arguments of Sx
OK. Chakravarthy, Advocate = for the Petitioners:
WA NO: 374 OF 3024:
OATH Appeal under Clause 15 of the Letters Patent, fled against the order made in
WEP No. T8785 of & 2022, Hated 13.03. e0e4, on the Me of the High Cau,
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OATH Appeal under Clause 15 of the Letters Patent, fled against the order
madg in WEP. No. 19806 of 2022, dated 13.03.2024, on the file of the High

Court),

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iA NO: 2 OF 2024

Petition under Section 151 CPO mraying that in the circumslances

Stated in the affidavit Sled Herein, the Nigh Court may be pleased to suspend

~

the Order and fi "omen dated 13.03 2024 in WP 15806 OF 2Ne¢ anc batch,

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Appellants, Government Fisader $F Ssenoral Administration for Resoandant

RPA BREE PR ce ON eee eae ee ew


WA NO: 407 OF 2024-

Writ Appeal under Clause 15 of the Letters Patent, filed AAT

{ the

a

order made in WP.No. 18745 of 2022, dated 13.05.2024, on the fis of

the High Co grt

tae

heed yepeit

BP riyanka, | Jfo B Ramachandra N alk, aged about 38 YEAS
Rio. D. No. 11764, Obuldey nagar, Pavitra hyper Mart onposife Line,

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Besid & dodla lairy, Viddyut nagar circ 'rele, Anantapur,
Jal Ticket me oer 27 MOOSZ94, Appuinted as Assi stant Audit Olficer,

& 3.3

Kamyula Mychili Sal Mracdala, ve K Sitha Kami Reddy,
ed. About 2? years, Flat Nol

ag i Sri Brishbna Enelave  Vishywrarsath
Nagar, bru 'pau, Hal Heke Ket Nowe 27 O3 3081, .

ny yall Pallavi, Ivo M Peral: ah, Aged about 26 years,
cc Assistant Treasury Officer Uns der Orders of appointment,

. Re o 1334601} me at No 401, Varshitha Homes _ Amaravathi Road,

Opp. UD Hespital, Guntur $22034,

Enaganti Premsagar, So Eraganti Laxmimanchar Rao,
Aged 28 years Ove ¢ MPDO under Orders of Appointment,
Rio LOLGS 1/16, Veora bhadra Residency, Santosh Nagar,
Karinagar Telan rigana,

Baya yana Krishna Mahesh. Re xicy, v/ o pay ana Janardh yan Reddy,
Katha Sir reat, Porumannitla y SR : Kadapa District,
Andhra Pradesh, Hall Ticket No-271105346
Dr B Pranavi _D¥e B Shanmukhe Rao,
ae 283 years, :, Re fa Plat No. $03, Venkat Ram Mansion,
. Nn BPC Colony, Lakshnupuram Colony,
FiKy "Kyishna Di strict, Andhra Prades sh Hall Tie oket No 270612632

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Somarabaitina Rajesh, S/o. Babu Rac,

Aged about 32 years, Hall Ticket No. 2 POOR TS
Rio DINew Zed "29a Road, Chinnamallavaram,
Budavadaprakasam - $23767.

Gerla Sujatha, DYo Gort a 2 Nagalah, ¢ Aged absat 4h yea
Hall Ticket No 270615119, Ris DNa, '9. 154, Viswasanthi

Rinne jake udUri, Pena naluru Man Wal,

Nallahothula Anuradha, D¥Yo Chinna Venkataawamy,
ged about 34-years, Hall Ticket NWo.27i30gol?,

ne

Rio D.No S9-84-2 ah, Bapull NagarkKurnool Distriet-S 18001.
Vallepu Deepthi, D'e Sreeramulu, Aged about 25 5

Hall Ticket No.2? TLA8S7, Rio D.No.23-968/1 naan
Reddy Nagar, Vinukonda, Guntur District - 522547

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Mahendraanth Nemalikanti, S/o Jagapathi R
Seed about 35 years, Hall Ticket No.2 70705 5066,
Chiluvura, Dugairal Ay 'Guntur 'District ~ 52232 AO

¥. Pavan Reddy, S'o Y. Muni Reddy, Aged about 32 years
Hall Ticket No. 270607339, R/o DINe.2-2012/1,

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Chenna Reddy Street, Pileru, Chinaor - 517214.
Bseram Mahesware a dy, § Sie } Mail Like me na Reddy,

M anipad Mounika, D/o. Manipati Sreenivasa Rao
Aged shout 24 years, Hall Ticket No.2 27908078,
Rio P No. 2/351-1, Balai Nagar, Cuddapah,
Andhra pradesh ~3 16001

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T Vidya Sree, D/o Srinivasa Rao, Aged about 25 years, Palangi

. nd irajavaram n PO, East Godavari-S34 216,

2 FOS0C M23, Appointed as Deputy Superintendent. of Police
. Civil, Date o ofA opointment 30,08. 2022

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G Sri Veda, Wo. B Aravind babu, aged 32 years,

Rio, Fiat 302 Satya Samridhi Apa ariments,

Pradeep Nagar Vizianagaram, Hal Ticket  No-2702 10991
Appointed as Dy S P, Date o f Appointme ent-26,00 2022

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Syed M fohammad . Axeez, S/o S Najir Ahemed, Aged about 30 Years,
Ris, MIGI? Abbas Nagar, APH HE Colony, Pandipadu, Kurnool, Andhr
crash. Hall Ticket-27 13 1U395 Appointed aS Deputy

Superintendent of Pole Civil,
Pate of Annointed on 30.08, 2022
By

Boddeda Lova Naga Jagadeesh, S'o B Veeru Naidu,
Aged about 27 years, R/o. 31488, An ymevar Street,
Atupuram, Vizag-S2 30 004, Hall Picket No. 2 70209) we
Appoint ed as Deputy Superintendent of Police Civil,
Appointed on. 3 30.08.2022

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CYheara} Vineel Veesa, S/o. Ratna Raju, Aged about 26 years,

Rio. 3 304 Tranquil BH owers, White Fields, Kondapur Hyderabad
'felangana- 500 G84, Hall Ticket No. 270604879, Appointed as Deputy
Superintendent of Police Civil, Apy spointed ¢ on, 30.08 2022

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Srikanth Yelisetty, S/o Krishna Late, Aged about 37 y be
S74, Mutyala Reddy Nag at, 4° Jane Amaravathi road Guntur -500 03¢
Jali Ticket No. 270710435

Appointed as Deputy Superintendent of Police Civil

37 vears, D. No. 20-5-
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"ayer Chandana Harsha, Dvo Navara Venkata Raman waian,
Aged about 24 years, DVNo. 17/50 Edepalli Machilipainam ni Krishna DNst
Andhra Pradesh 521 001, Hall Ticket No 276 POGI2TS7

wes

Appointed as Assistant Commissioner of State Vax

Shaik Sumaya, Dfo S$ Jaffer Hussain, |

Buiragipetteda Tirupathi 'Hal 4 ricket Ne o 371004616,

wn eK

Appointed as s Assistant Carnmissioner of State Taxes

i V Lakshmi Prasanna, D/o K Ramanjanecyuly,
Aged about 25 years R/o 7th land Sujatha Nagar,
Ongole Prakasam District Hall ie skeet No? a 08


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Kayuri Chattanya, SYo Ravuri Ba cba Rao, Aged 28 years,
Deputy Collector under Training, R/o BD No 7852, Sita Ramanjaneya Peta

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Mangalagiri, Guntur-S22 503, Hall Ticket No-2 707050.

Khateeb Kouser Bano, Do Khateeb Ahmed Hussain, Aged 33. Years,
Deputy Collector under Training, R/o. D No. 7452 Sitaramanjansya Peta,
Palakalure road, Guntur Club Backside Pedapalakaluru Cruntur-
522005, Hall Ticket- 270711 272

Mokkarala Achula. Ambarish, 8 fo M vo B Sarma, Aged 32 years Deputy
Collector under Training, R/o. He No. 8253 Jogavanipalem,
Old Gapuwaka, Vise akhapatnam- 530026, Hall Ticket No. 270211096

Madhavi Kotha, D'o. K Krishna Rao, Aged 39 years, Deputy Collector
under Training, R/o. Flat No 127, MB. Gold Coast,
Yendada, Vis Shapatnam-330085, Hall Ticket No-2 70205970

Raja Chanpidi, S/o Venkate swora Ran, Ages SS years,
Dy Superintendent of Police, Ro Siripuram, Medikondur,
Guntur, Hall Picket No 2/0) FAO ye}

Ocha Siri PS, Dvo. Late P Sunil Kumar, Aged 28 years,
Asst Prohi ion ne xcise e Superiniendent, Rio 40349. Radha Krishna
Residency » Vijay yalal me Colony, Chittor-S i 7ooL,

Bora Jeevan Kishore, S/o Bora} Prasada Rao, Aged 29 years,
Asst Prohibition and Excise Superintendent, R/o Fist S01,
Katia Surya Heights L BS . "OlOny, Srikakulam-S3 200),

Wall Ticket No-270 100224

& Prasad, Sfo-K Venkatachal ian, Aged 28 years, RIO! No East Village
Karvetinagar, Chittor-S 17582, Hall Ticket Nod? LOOS LS

Dane Maker 1cra, S/o » Sake ¢ hirma Krishna, Ages a9 years :
AN dhra P rad esh, "Hail Tie Oke wns rare 202048



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Pesara Sindhu Priva, Do Pesaru Linga Reddy, Aged about 28 years,

Geo Deputy Super intendent of Police Under Orders of -- appointment,
Rip 1G19/98/6, Ravindra Nagar, Nagaram Keesara Mandal, Medchal
Malkaigiri District Telangana,

oF

Sreenivasulu Raju K, S/o Reddsiah Raju,Aged about 33 years Occ
Depaty Collector Under Orders of Appointment,

Ro Kothulagutta Palli Village, Guntimadugu Past, .
Lakkireddy. Palli Mandal, Annamayya PNsirieh S15 257

GV Ramanakanth Reddy, Sfo GV Ramana Reddy, |
Aged al bout 27 years, Qoe Deputy Colle ciar wee G ders rs of appoinimen

Jahn Irgin Palaparthi, S/o Belthazer, Aged about 34 years,
Cee Deputy Collector under Orders af appointment,
Rio B 1420 K KR sire et Gunupuct Bhimavaram,

Desireddy Nagalvothi, DYo D Nagi Reddy, Aged about 45 years,
Occupation: Deputy Collector under Orders. of Appointment,
Ryo Bukkanatnam Villa and Mandal, Sri Satya Sai District

Kolikipudi Pramod, S/o K Thirumala Rao, Aged about 32 years Occ
Be suty Superintendent of Police under Orders of appoimiment, Rio @
Na C E88 8, iN L BO i Ysepanjali Nagar Parawada Mandal, Anakapalll

Aged about | 30 years, Oceu Depaty Superint stendent of Police Civil
Under Orders of Appointment, R/o D No [3349111,
Near (Cha tanya Hiek School, Vempalli-3i¢ & 329

Oe ae "Deputy Supe: srintendent of Polios Under Orders of apponimnent
Bio 1234545 Plat No 80 JOD, 3rd Floor,
KCNS Arcade Beside Rhashyam Schoal, J Jesus Nagar, Ananiapur.

B Ani Kumar, S/o B Subbarayappa, Aged about 32 years,
Ore Ags stant Tr easury CNficer Under Orders of appointmen :
fot ad, ¢ Cholemari ¥Yillave, Roddam Mandal,



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76 § Sai Manohar, S/o Anigneyulu N Aged 31 years,

Oce. MPDO Under Orders of Appointment,
Ryo Hanumapuram Kaneka!l Ananthapuram > 1582

77. Vattikut] Bhavya, D'o Leela Prasad, Aged 27 years,
Occu MPO under Orde ders +s of Appointment, Rio Pornnur,
Cuntur District

78. Konchads Rupesh, S/o Bonen ia Krishna Rao,

ners about 31 years, Occ MPDO under Orders of Appointment,
Ro 30864 1/1, Mur 'ali Nagar, Vise akhapatnam-S30007

S/ ° Gopi Krishna, é Aged about 25 years, Ooc. Deputy Registrar,

in A P Cooperative Services Under Orders of Appointment
Rio Palasa Sr ikakulam

80. Raghu Kuram, S/o K Muthyalu, Aged abaut 32 years,
Ooo, District Employment Officer Under Orders of Appuintment,
Ryo. Thottipampu Village Nagupalli Post, Dammapeta Mandal
Bhadradri Kothaeudem, Telangana-S07 306

Si. Simbadri Pr ragna Radhika, D'o Simbhadr
Aged about 32 years, Occ, Assistant Commissioner,
Rio & 1.337 i Ram 8a i Temple Mrest,

S32, Venkatesh Grandhi, S/o Sat yanarayana Murthy,
Aged about 33 years, Cice, Deputy Collector, R/o 131,
Ganesh Nilayam Main Road, Beside Bhargava Hospita tal,
Korukonda-S3 3288.

3.  Mehesh Alakatoor, S'o A Gopal Reddy, Aged about $3 years, -

Qecou Deputy Collector, Rio H No 1O14229A, Krishna Nagar,
Nagari Chittoor District- 317 S90

R4. Mavidi Vani, DYo M Dakshena Murthy, Aged about 3.
Oecu Deputy Collectar, Ro 2611382, Sncha Nagar,

Ri
Kondayapalem Nellore-S2400¢4

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¥ Bhavani Sankar, Dvo ¥ vena 3 Bala, Aged about 28 years
Oceu, Deputy Collector, R'o. 51 Anantha Township, Anantapur 515003



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Boda Sampath Hela Sharon, [va BS Samth Kumar,
Aged about 26 years, R/o Plot No 225, Ringiown Phasel,
BL ima Colony, Near Airport Colony, Shamsha abad Ranga Reddy,

: slangana-3 (IS1R, Hall Ticker Ne 27150515:

Polipalli Srikar, S/o P Satyanarayana Murthy, Aged about 29 years,
Rio D No, $5-40-246, Simhadripuram, HB Colony

Visakhapatnam-530022, Andhra Pradesh, Hall Ticket No.270204879

Kuruba Madhu Latha, D'o Late K. Naganandarn,

Aged abouts 33, years, RYo Door No 1-11-44,

Rudrampet, Ananthapur-3 15 004 Ananthapur District,
Andhra Prodesh, Hall Ticket No. 271205598

G Bhavya Reddy, Dvo G Venkatarami Reddy,

Réo Door No. 37/49 171, Near Governor Kalyana Ma andapam Gunnikuntla
Road &N Colony, Rayachoty, Annamayya District-316 269,

Hall Ticket No 27100383

MM Hemalatha, D¥o M Hari Krishna, Ro Door No, 22508645,
Reddy's Colony, Madanapaile, Annamayya District
Andhra Pradesh, Hall Ticket No, 271006422

Gondes ai Bh anodayes Dio G Ramana Keddy,
Senapat Sire roel 'Reddy, Thunglam BHPY Past,
Garuwaka Mandal, Visakhapatnam Cistrict,
Andhra Pradesh, Hal i Ticket No. 27Q200907

N Satish, Sfo N Suryanaray ana, Aged about 27 years,
Rio Door No S185, Chippagiri Post-318 396, Kurnoal District,

Ct
Andhra Pradesh, Hall Ticket No-27 1200328

R Phanindra, So R Koti Reddy, Aged about 32 years,

Rém Door No.2122, Penumaka Post, Tadepallt Mandal,
Crmiur Diatrict, Andhra P radesh.] Mall Ticket No 270208760,

Atlora Mohammad Khadeer, So Nazeer Ahmed,
Aged about 24 years, K/o Door No 1/26/418, Sociely Colony
Karnelur: Road, Jama Jamadugu, YSR Kadapa Districrt,

Andhra Pradesh, Hall Ticket No.271101033


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Writ Appeal under Clause 15 of the Letters Patent, fled aqainst the

arder made | in WRLNo.TS745 of 2022 & batch, dated 13.03.2024, on the

He of the High Court

BETWEEN; -

4, Navan Chandan ana Hersh

Ria. 4 #59, Edepall Near Bustand,
Machilinainam, Kris SANA Pst, 527004

Shak Sumaya, O¥o 8. Jaffer Hussain ,

aged about 2? years,

O.No 1-112, Jaya nagar colony,

Bal arayipatieda , Near Siddhartha Gins hostel,
Truoatl district: $7 7501. |

ND

Die K Ramania ianayuly,

Aged abaut 28 years,

Dine. FA H2G-40-4, 7th Lane Sujatha nagar,
Near cistrict patice headquarters,
Onaole, Fr akasam district, 823001

Ola Si mhadr Naqgasayan,
Aged about 34 years,
Ro, 74-14)1-28-4F, Ayyanps Nagar

Apayawada SZO007 , Andhra Pradesh.

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aged about 4) years,
O.No 4 169d, nied number 36,
Indiranagar Colony, Near overhead water ef al MK,


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Soria Suratha, D/o Goria Nagaiah, Aged about 41 years
Hall Ticket No 270875719, Rio D.No. 19-154, Viewasanihi
Nag ee aes ru, Periarmaluru Maridial,

Nallabothula Anuradha Ole Chinn Venkataswary,
Aged about 34 years, Hall) Tioket No SY 7300077
Rio D.No G8-84-21, Banu Nagark us "m0 Dist: et 5 8007,

Valeou Ogepthi, D/o Sreeramulu, Aged about 2 years,
Hall Ticket No. 270771887, R/o D.No 23-G8a/ts-17,
Reddy Nagar, Vinukonda, Gunfur District - 522047,

Mahendraanth Nematkanti, Sfo Jagapath Rao,
Aged about 35 years, Nall Ti cket No. 2707 Ga066 ,
Rio D.No.4-44, Oop KAVS High School,
ihluvuru, Dugetrala, Qunicg Dustrict ~ 9223830,

Chenna neddy St treet, Pier, Chittoor - 817 2t4.
BeeramMaheawara Reddy, Sio Mall ikarjuna Reddy,
Aged about 33 years, Hall Ticket Na. 2770007 18,
Rio Ramaswarmipalll, Kongalaveedu Mandal,

YSR adapa District,

Manipati Mounika, Dfo. ue mipati ee nee
Rio D D No. 2/38 }-4, Batayi Naver cuddepah,
Andhra pradesh ~ 515001,

. .REPSONDENTSAVRIT PETITIONER Nos. 4 to 13
v vee Sree, Ivo Srinivasa Rao, Aged shoul $5 years,

Balangi Lindralavaram FO, East Gadavarn-5a4 215
Hall 1) oket 270500223



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Gaandiuy] Kesavardhan Neddy, Sfo G Nagariuna Reddy,
Aged about 26 Years old, Rio. A O65 Sth ward,
Nataguniaapall, Bukkapainam Mandal, SH Sathya Sai

© Gri Veda, Wao. B Aravind babu, aged 32 years,
PE, Flat < 402 Satya Samridhi Anariments,
Pradeep Nagar Viz sanagaram, Hall Ticket No-870270997

Syed Mohammad Axess,
Sig & how Ahemed, A ged a about SOY sears,
Pa ipa ou, Ku rao Andhra Pradesh

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Soddeda Lova Naga Jagadecsh,

Sia B Veeru Naidu,

Aged about 27 years, R/éo. 31488, Amrnavarl Street,
Allpurarn, Vigag-530 004, Hall Ticket No. 27 G209747

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Oheeral Vinee! Veesa,

So. Ratria Raiu, Aged about 26 years,
Rio. 1304 Tranquil Towers While Fields.
Ko Sondapur Hyderabad Telangana-S00 O84,
all Ticket Noa. 27 O60447 9.

Srik Kanth Yedlisetly, Sia Krishna Late,

i SY years,
a74 WMutyalia Reddy Nagar,
4th jane, Amaravaihi road,

GuriurSog O34,

Mall Ticket No 270710438,

Aged apaut
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Dio Yedia Sreedhar, Aged about 25 yea:
Rip. 1547/2, Sapaiah Peta, Solakeafuru 7 nal
muni Andhra PRaCRSS


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Sri Ramachandra vag Vinayaka Temple Street,
om : District Vi aye awada-520 DQ2.,

Keerthi Detla, D/o Datla Janardhana Raju,

Aged. Sf Years, Deputy Collector under Traming,

Rin Flat No 404, H No. S813,

Runa Residency Vivekananda Nagar,
Visakhapainam-S30 045 Hall Ticket No-27020. P29

Kavuri Chadanya,
Sfo Kavurl Babu Rao,Aged 28 years,
mo O No 745s, Sita Ramanjancya

'Pata Mangalagiri, Guntur-522 503,

Hall Tickat No-S?O7 08086

Dye Khe ateeh b Atmnod . USSR,

Aged 35 Years,

Rio, D No. 7452 Sitaramanjaney ra Peta,
Gunturs 2S OS "Hal Tiokat- 27 O7 11282

Mokkaral a Achuta Ambarish,
Sin MV Sarma, Aged 32 years,
Rio. H No 8252 Jogavanipaiem,
Cid Galuwaka, Visakhapatnarn-S30026,
Hal Tinkel No. 270217098

Madhavi Notha, Oa. K Krishna Ras,

Aged 39 years, Rip. Flat No 127, MK Gals Coast,
Yendada, Visakhapainam-530045, Hall Ticket No-. SP ORORSTO
Raja Chanpidl, Go Venkateswara Ras,
Aged 3S5yaars, Rio Sinpuram, Madikandur,
Guntur, Hall Ticket No 2TORIOT? 4


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KY Siva Pras ad, S SH LK Satya Narayana,

Aged 25 years, R/o Agraharam Street, Khalipat Mandal,
YSR Custict, Andhra Pradesh-Digedd,

Hall Ticket Ne-2? 7103847

Vari WH Sanyast rae, Sic bales
Lakkay arapukota, Vizic jansgaraan O} sinc

Andhra Pradesh-535181, Hall Ticket wo 270208286

Kundula Poole Vihar,

Ovo Kundura Bale Gangachar THak,

Aged 3 BA years, Rio D No 715

Ooo, Vilar ge S acretariat, Kovwur Chramavaram,
Andhra Prad gh- 534340, Hall Ticket No. 270505497,

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Sfp Pesaru Linga Reddy, Aged about as years,
jo TO1S68s5, Ravindra Nagar,

Nagaram Keesara vee

Madchal Malkajgiri District Telangana.

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akkireddy Pall Mandal, Armamayys LHSt Hot S16 25"

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GV Ramangkanth Reddy,

Sio GV Ramana Reddy,

Rig 42/307 111, Bhagya Nagar Colony, Radapa S180D%.
John irqin Pataparth, S s Beithazer.

Aged about 34 yas

Yo  Pii4Z0 K Ks Street Gunn Rhinavaram

West Godavari District-S34 204

Desireidy Nagafyothi,
Dio D Nagi Reddy, Aged about 45 years
Rio Sukkapainam Vil and Mandal Sri Satya Sai District


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Sic, J ¥ Chatama Reddy, Aged about 28 years,
Rio. 1029 Konda Vai nela Pall Post Hasan apuramyu Village,

Vattikuti Shavya, Dio Leela Prasad,
Aged ay years, Réa Ponriur,

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Konchada Rupesh,

Sfo Konchada Krishna Rao,
Aged about 34 years
Rig S8SheTt!
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Aged aboul 22 years,
Ria, That eae Village Nagupali Post,

Venkatesh Grandh,

Sis Salyanarayana Adurthy,

Aged Bbouk S 33 years,
Geside e Bhargava Hos pita "Korukon sda -S83289,


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Sia Shaik Basheer Ahmed,

Aged about 20 years,

Rio 211248, New Chaitar nya Colany,
Aspari Road, Sadapuram, .
Panchayat Adani, Kurnoal District

Bothe Asha Rarnan,

Dio. B Oh Ramanaiah,

Aged about 28 years,

Rio Flat Ne 4001, GasariLaxmn Residency,

Oasari Lingalah Strest, Moghal rajpuram, Vijayawada.

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Sfo 8 Janardha, Aged about 30 years,
Rio Flat No 302, Sr Krishna Avenue,
NGO Colony, BY Nagar Neflors.

Nammnanapall i Mana} Raddy,
oN Sahadeva Reddy, Aged abou 2h years,
- S No 54/180, NGO Coleny,
Rayachoty Annamaiah Di strict,
Andhra Pradash-818 399.
Hall Ticket No 277700326

Madarapu Sunny Vamsi Knshna,
Sfo M Mahan Rao, Aged abaut 28 years,

Ko Flat No 105, 8 & Singh Towers, Kurn
Andhra Pradesh Hall Ticket No 27 7307935.

Roda Sarmpath Hela Sharon

ove BS Sarnth Kumar, :

HUA Colony, Near Airport Calony,
Shamshabad Ranga Reddy, Telangana-Q012 18,
Hall Ticket No 271905132


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sfo Bayana Janardhan Reddy,

Aged aboul 2f years

Ric Door No 14/84, Kot Ra ot rent Pore rranmifla,

Dr 8 Pranavi, Dfo B Shanmukna Rao,

Aged 28 years, Rio Flal No S03,

Venkat Ram Mansion, Gadde Ram Mohan

RTGS Cadiany, Laksamipurarn Colony
Poranki Krishna Cistrict, Andhra Pradesh.

Matcha Divya, Bfo M Ravi Kumar,
Agad about 2 years,

fo Boar Noa, 404
GFZ, Salainager 'Opp o AB Towers K £ Krishna LaNKa,
Vi ayawada, | strict S200 13,

Kondeoudi Sai Naveen,
Sio & Surya Prakasa Rao,
aged about 28 years, Rio Door No BTOAZA,

Seethayyagar Thota, Pithap apuram-Sa3450,
Od CNetrict, Andhra Pradesh, 0

F Phanindra, Sio R Sot Reddy,
Aged about 32 years,

Rio Goeor No.2128, Panumaka Post,
Yadepalll Mandal,

Guntur Distret, And inva Pradash
ANures Mohammad Khadeesr

Sio Nazaer Ahmed,
Aged about <4 years, -

Rig Door No 1/26/41, Sociely Gulony
Marnneduru Road, Jarimalamadugy,

YSR Kadane Distdert, Andhra Pradesh.


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Sorikapudi Nitin, SA G Joshi Babu
owe about Se 3

Rio. HNo, 14-42-61/1,

Neat Vegetable Shop Betwean Two Railway Gates.

Morriespet, Terai. Guntur Disidet, 82220:

Nanubala Sal aeen Sis. N Venkata Ran man
Aged about 28 y

R/C House Nai 6958. rst Soar,

Azad nauar, beside Nava bharat school,

kalyaradurgarn Road Ananiapura ndhbrapradesh-5 T5008,

Bhargavi Bapathi, D/O Kotireddy Bapathl,
Age about 27 years,

No.8 784 7 484, apn. VAIO Park,

Urrriia Subhars BO Naga, Bhavani Puram,
Vijayawada -S20018, NTR disiric

Kappa Ravichandra Recdey,
Sfo K. Gog Krishna ,
aged about 26 years,
Rio 2-10147 t/a, Udayapuram street near
Maen ROWE SWEMy tampls .
asa Mandal, Srikakulam District 932221.

Yethirajula Bhavani,
DIO Yet rajula Varahaiu,
Aged about 32 years,
Ryo. Kinthall, © Fondury (M}, SM. Puram
Srikakitan Firs cade 532402,

Punnapa Lakshmikanth,
S/O | P Adins grayana, Aged about <7 years,
RYO. House No. 2-08, Foleramms Termple Street, .

Xothapeta, Gurram Konda (4) Annamayya

Andhrapradesh-S 17297
S Sai Manshar, S/O S. Anjaneyuly,
Aged around 31 years,

Ria, House Na. 1° eg &

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N. 'Hanemapuram il f
na

Andhra Pradesh - 575822

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5. Boca Sampath Hela Sharon, D/o B.S. Sarth Kaamar,
aged about 26 years, R/o Plot No.225, Ringtown Phase- i,
HUDBA Colony, Near. Airport colony, Shamshabact,
Ranga Reddy, Telansana-BOI21S,

Hadi Wicket Ne. SO? lSa5i13as.

&, Priipall Srikear, S/o P. Satyanarayane Murthy,

aged ahout 29 yeara, Rfo DNo S5-46-246,
Simhadripuram, H. B Colony, Visakhapatnam,
Pir-SSO Ong, f And : hra Pradesh, Hall Ticket Ne. a7 AOS TS

i. Ruruba Macro Latha, 33 fo Late K Naganar selar m,
aged abont ve years, fo Door No. 1-1-i44, Ruclrammpet,
Ananthapur-S15 004, Ananthapur UNistrict
Andhra Pradesh, Hall Ticket No. SY ISOS898.

K, Bhavya Reddy, Dfad Verikataraml Reddy,

at

Rio Door No. oy /aGiyi, Near Governor Kalyana
Mandapam, Gunnikeu ntla Road, S.N. Colony, Rayachoty,
Armarmayya Distgrict-S1i6 259, Hall Ticket Na 210035

ry

is M Hemalatha, fo M Hari Krishna,
Ryo Door Na. 22-50-8648, Redely" s Cohen
Madara palle, Annamayya District, Andhra Pradesh,
Hall Ticket No.2? 1000422,

iQ. Gendes!t Bhanodaya, D/o &. Ramans Reddy,

aged about 26 years, RYfoa Door No. 5-1 {-44 7/2,
Semnapall Street, Reddy Thunglarm, BHP Post,

Gajuwak a Mandal, Visakhapatnar District,
Andhra Pradesh, Hall Ticket No.2' PO209G07,

Li. N. Satish, S/ oN, Suryanarayaria,

. Aged ahout 27 years, R/o Door Na. 5-1 85,

Chippagiri Post-S18 S96, Kurnool Distric!
Andhra Pradesh, Hall Ticket No. 2Y 12¢ 50329,

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SR Kadapa [Nstrict, Andhra Pradesh,
8 all Neket No.27 1105346.

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os. Marthala Ramanatha Reddy, Sfo Ramakrishna Reddy, Rio 2/27,
istWard, Dorasanipalll Vilage, Proddatur Mandal, YSR Kadana Distric
Andhra Pradesh, Hall Ticket No. 271004986.

Respondent Nos.3 fo 22, mers eaded as per Honhle Court Order dated

STZ.2022 In ANo.4 of 2082 In WPLNo. 15758 of 2082.

aed

Respondents
iA NO: 3 OF Boe4
Appeal under Section 151 CPC is filed praying thal in the

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crcumstances stated in the affidavit fled in support of the writ appeal the
High Court may be oleased to suspend the operation of the order dated 15 03
2024 in WP No 15788 of 2022 and batch, pending disposal of WA No.4? of
2024, on the file of the High Court

Fre Appeal caming on for hearing, "pan perusing the Petiion and the

Sy

afidavil fled in support thereof and upon hearing the arguments of Sri
Joudheer, Advocate far the Petitioners, the Court made the follow Ing:
ORDER:

"The learned Advacate General submits that in compliance of the directions 20 (f} and ig} of the order dated 24,06,9022 they gre ready to produce the answer sheets before the Court, Considering the submissions of the learned Advocate General, the following directions are issued to receive the anewer sheets from the Andhra Pradesh Public Service Commission (for short A.P.P.S. C) and to preserve the same in the safe custody of the Registrar(Judicial) of this Court ¥} The concerned officers of the A.P.P.S.C shall hand over the answer scripis to the Registrar (Judicial) after canducting inventory in the presence of the officars deputed by the &P.P.S.C and in the presence of the Registran(Judicial) of this Court under proper acknowledgment. 2} The A.P.P.S.O shall handover the disks containing the - scanned copy of the answer sheets of the candidates which were sent. to the evaluators for digital evaluation before the Court along with answer scripts referred in direction Now a 3} The Ragistrar(Jucicial) shall cause verification of the contents of the hard disk at random, so as te availablny of scanmied answer scripts in disks. &} After receipt of the sare, Reqistrar{Judicial) shall keep the same in a safe custody under seal and lock and du iy guarded 24/7 and under the surveillance of the C.C cameras til ihe necessary orders are fo be passed by this Court | Posten 1TP.474.2028.""

'eetnay Oh, oe PERE JE COPYs sone Ta, $3 The Registrar (ludicial, Hi gh Court of AR, Amaravathi 2} Yhe Secra@lary, APPSC, R& B Building MG Road, Viayawada, Andhra Rrachesh hy Speed Post} 3} Gre CC io Ms CSINONU KUMARI Advonate (CIF UC)
4) Gne GC ta SRE SYED GHOUSE BASHA Advocate (OPUC]
5) One IC to SRLAMBAT! SUDHARARA RAQ, Advocate (OPUC) S$} One Co to SRE ASR WANT KUMAR Advocate fOPUCY Fy} One CC to SRUGHIDAN MBARA SASTRY, Advocate [ORUC Ge (OC fo SRI ESUDNEER, Advocate fOPUC] One CO to SRL N_PRAMOD, Advocate fOPUC) TO) One CC to SRE CHALASAN! AJAY KUMAR, Advocate (OFC 21 PAW KRISH ANAIAH, Advocate [OPUC Faecal 4 wy fa oe ee b co x & C3 geek.

ey o% ee One CC to SRL MANOJ KUMARS.8. Advocate FOPUC] One CC to SrLAnup Koushik Karavad! Advocate [OPUC] One CCs to SrLN.A Ramachandra Murthy, Stanei ing Counsel (QOPUC} One CC io Ms. Moguluru Aiswarya, Advocate fOPUC] One CC to SRI BAMMIDI SIDDA VENKATA SAL ARAVINDA BABU Advocate [OPUC] One CC to SRL SRINIVASA RAO BODDULURI Advocate OP UCI One (NS to SRI PV RRISHNA Advocate [OPUC] One CC to Sr. Bammici Sidda Venkata Sai Aravinda Babu, Advocate [OPUC) One CO to SRL G SEENA KUMAR Advocate [OPUC] Gne CC io SRI Chiranjeevi Thavikanda, Advocate f[OPUC) One CC fo Sn. Srinivasa Rao Boddulurl, Advocate PORUC) One CC fo Srl Anup Koushik Karavadi, Advocate (QPUC] Une CC to M/s Sridevi Jampani, Advocate [OPUCI One OG to Sri V. Venkata Nagaraju, Standing Counsel (OPUC] One OC to SRI ANUP KOUSHIK RARAVAD! Advocate [OPUC) One CC to SRIV IV NAGA RAJU, Advocate [OPLIC] Ore CC fo M/s Moguluru lewarya, Advorate [OPUC] One CC to M/s Sodum Anvesha, Advocate fPOPUC) One GC to SrLV Venkata Nagaralu Advacats [OPUC 2] One CC to SRI PATANJAL! PAMIDIGHANTAM Advocate Two GGs to GP FOR SERVICES | High Court Of Andhra Pradesh, [OUT] One GC to SRL BK CHAKRAVARTHY Advocate fOPUC] Two (ils to GP for General Administration Department, High Court of AP [OUT] The Section Officer, DB Section, High Court of AP Two spare copies Section, High Cou © t HGH COURT DEY, AHHS J DATED:O8M 1/2028 POST ON 17.94.2028 ORDER WRIT APPEAL No. 288, 289, 289, 2741, 274, 277, 279, 287, 3414, 347, 348, S18, 338, 299, 341, 342, 349, 34d, B46, 348, 348, $54, S487, S88, 360, 382, 382, G4, 368, 37Q, 374, 372, 37S, 394, IPS, S78, STP, 407, 420 and 442 of 2024 OIRECTION cea tae