Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Assam - Subsection

Section 67(1)(c) in Sonowal Kachari Autonomous Council Act, 2005

(c)all land and other properties movables or immovable transferred to the General Council by the Government;