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Chattisgarh High Court

Sukhdev Sahu vs State Of Chhattisgarh 43 Mac/1501/2018 ... on 29 November, 2018

                                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                                   MCRC No. 9277 of 2018
                                        Sukhdev Sahu Versus State Of Chhattisgarh



    1

29-11-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi