Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 33 in The Coal Mines Regulations, 2011 (33)"goaf" means any part of working below ground wherefrom a pillar or part thereof, or in The case of longwall working, coal has been extracted but which is not a working place;
