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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(7) in The Karnataka Sugarcane (Regulation of Purchase and supply) Act, 2013

(7)The occupier of factory make at all purchasing centers adequate arrangements to the satisfaction of the Commissioner for Cane Development and Director of Sugar-
(a)regulating the entry and parking to avoid congestion;
(b)roads and approach roads to the weigh-bridges; and
(c)cattle sheds and troughs.
(d)Canteen, drinking water, first aid centre and other basic amenities